Judgements

Showing 1471 - 1485 of 41947 judgements
21 February 2019
Supreme Court
20 pages
BOARD OF TRUST.FOR THE PORT OF KOLKATA Vs APL (INDIA) PVT. LTD .

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE S. ABDUL NAZEER, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE S. ABDUL NAZEER
Case number: C.A. No.-003910-003910 / 2013
Diary number: 32254 / 2009
Advocates: A. V. RANGAM Vs CHIRA RANJAN ADDY

21 February 2019
Supreme Court
10 pages
SANJAY SINGH Vs CENTRAL HIMALAYAN LAND DEVELOPMENT CO. LTD.

Bench: HON'BLE MR. JUSTICE UDAY UMESH LALIT, HON'BLE MR. JUSTICE ASHOK BHUSHAN
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: C.A. No.-001928-001928 / 2019
Diary number: 32660 / 2018
Advocates: RAJAN K. CHOURASIA Vs

21 February 2019
Supreme Court
10 pages
NAGARAJ Vs UNION OF INDIA

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: Crl.A. No.-000324-000324 / 2019
Diary number: 16344 / 2018
Advocates: NULI & NULI Vs

21 February 2019
Supreme Court
58 pages
DATTATRAYA @ DATTA AMBO ROKADE Vs THE STATE OF MAHARASHTRA

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE DEEPAK GUPTA, HON'BLE MS. JUSTICE INDIRA BANERJEE
Judgment by: HON'BLE MS. JUSTICE INDIRA BANERJEE
Case number: Crl.A. No.-001110-001111 / 2015
Diary number: 24260 / 2015
Advocates: PYOLI Vs

20 February 2019
Supreme Court
13 pages
WESTERN COALFIELDS LTD Vs COMMISSIONER OF CENTRAL EXCISE MADURAI

Bench: HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE MR. JUSTICE AJAY RASTOGI
Judgment by: HON'BLE MR. JUSTICE AJAY RASTOGI
Case number: C.A. No.-000807-000807 / 2006
Diary number: 21463 / 2005
Advocates: V. N. RAGHUPATHY Vs B. KRISHNA PRASAD

20 February 2019
Supreme Court
13 pages
M/S. SOUTH EASTERN COALFIELDS LTD. Vs COMMNR. OF CENTRAL EXCISE,TRICHY/MADURAI

Bench: HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE MR. JUSTICE AJAY RASTOGI
Judgment by: HON'BLE MR. JUSTICE AJAY RASTOGI
Case number: C.A. No.-007625-007625 / 2005
Diary number: 22923 / 2005
Advocates: AMBHOJ KUMAR SINHA Vs

20 February 2019
Supreme Court
13 pages
SOUTH EASTERN COALFIELDS LTD. Vs COMMR.OF CEN.EXC.KOLKATA-IV

Bench: HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE MR. JUSTICE AJAY RASTOGI
Judgment by: HON'BLE MR. JUSTICE AJAY RASTOGI
Case number: C.A. No.-003217-003218 / 2010
Diary number: 5674 / 2010
Advocates: AMBHOJ KUMAR SINHA Vs ANIL KATIYAR

20 February 2019
Supreme Court
13 pages
WESTERN COALFIELDS LTD. Vs COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS

Bench: HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE MR. JUSTICE AJAY RASTOGI
Judgment by: HON'BLE MR. JUSTICE AJAY RASTOGI
Case number: C.A. No.-009693-009694 / 2011
Diary number: 31958 / 2011
Advocates: AMBHOJ KUMAR SINHA Vs ARVIND KUMAR SHARMA

20 February 2019
Supreme Court
13 pages
M/SSOUTH EASTERN COALFIELDS LTD. ( A SUBSIDIARY OF COAL INDIA LTD) REPRESENTED BY GENERAL MANAGER ( Vs THE COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS

Bench: HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE MR. JUSTICE AJAY RASTOGI
Judgment by: HON'BLE MR. JUSTICE AJAY RASTOGI
Case number: C.A. No.-008439-008440 / 2011
Diary number: 27701 / 2011
Advocates: AMBHOJ KUMAR SINHA Vs ARVIND KUMAR SHARMA

20 February 2019
Supreme Court
13 pages
WESTERN COALFIELDS LIMITED THROUGH ITS MD Vs COMMNR. OF CENT.EXC.AND CUST.,AURANGABAD

Bench: HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE MR. JUSTICE AJAY RASTOGI
Judgment by: HON'BLE MR. JUSTICE AJAY RASTOGI
Case number: C.A. No.-004826-004826 / 2012
Diary number: 17837 / 2012
Advocates: AMBHOJ KUMAR SINHA Vs B. KRISHNA PRASAD

20 February 2019
Supreme Court
13 pages
M/S WESTERN COALFIELDS LTD. Vs COMMNR. OF CENTRAL EXCISE, KOLKATA

Bench: HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE MR. JUSTICE AJAY RASTOGI
Judgment by: HON'BLE MR. JUSTICE AJAY RASTOGI
Case number: C.A. No.-004992-004992 / 2012
Diary number: 17833 / 2012
Advocates: AMBHOJ KUMAR SINHA Vs

20 February 2019
Supreme Court
39 pages
LMJ INTERNATIONAL LTD Vs SLEEPWELL INDUSTRIES CO. LTD

Bench: HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE MR. JUSTICE AJAY RASTOGI
Judgment by: HON'BLE MR. JUSTICE A.M. KHANWILKAR
Case number: SLP(C) No.-000540 / 2018
Diary number: 37487 / 2017
Advocates: DEEPAK GOEL Vs

20 February 2019
Supreme Court
39 pages
SRI MUNISUVRATA AGRI INTERNATIONAL LTD. Vs SLEEPWELL INDUSTRIES CO. LIMITED

Bench: HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE MR. JUSTICE AJAY RASTOGI
Judgment by: HON'BLE MR. JUSTICE A.M. KHANWILKAR
Case number: SLP(C) No.-005493 / 2019
Diary number: 42537 / 2018
Advocates: DEEPAK GOEL Vs

20 February 2019
Supreme Court
26 pages
PR. COMMISSIONER OF INCOME TAX SHIMLA Vs M/S AARHAM SOFTRONICS

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE S. ABDUL NAZEER, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE A.K. SIKRI
Case number: C.A. No.-001784-001784 / 2019
Diary number: 24234 / 2018
Advocates: ANIL KATIYAR Vs

20 February 2019
Supreme Court
7 pages
SUNITA DEVI Vs UNION OF INDIA AND ORS. MINISTRY OF HOME AFFAIRS SECRETARY

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE S. ABDUL NAZEER, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE S. ABDUL NAZEER
Case number: W.P.(Crl.) No.-000188-000188 / 2015
Diary number: 32960 / 2015
Advocates: PRASHANT BHUSHAN Vs