Showing 1456 - 1470 of 41947 judgements
25 February 2019
Supreme Court
7 pages
SHRI REVANSIDDESHWAR PATTAN SAHAKARI BANK NIYAMIT Vs TALUKA TOKREKOLI (AMBIGA SAMAJI C VIKAS SANGH INDI)

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-002013-002013 / 2019
Diary number: 30168 / 2018
Advocates: KARUNAKAR MAHALIK Vs

25 February 2019
Supreme Court
18 pages
DEEP NARAYAN CHOURASIA Vs THE STATE OF BIHAR

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: Crl.A. No.-000180-000180 / 2019
Diary number: 35938 / 2018
Advocates: BRAJESH KUMAR Vs

25 February 2019
Supreme Court
7 pages
SUBHASH CHAND Vs STATE OF PUNJAB

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE DINESH MAHESHWARI
Case number: Crl.A. No.-001827-001827 / 2009
Diary number: 16068 / 2009
Advocates: VINEET BHAGAT Vs JASPREET GOGIA

25 February 2019
Supreme Court
21 pages
UTTAR HARYANA BIJLI VITRAN NIGAM LTD.(UHBVNL) Vs ADANI POWER LTD.

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE VINEET SARAN
Judgment by: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Case number: C.A. No.-005865 / 2018
Diary number: 21835 / 2018
Advocates: RAKESH K. SHARMA Vs

25 February 2019
Supreme Court
15 pages
K. AMARNATH REDDY Vs CHAIRMAN & M.D. A.P.S.P.D.C.L.LTD.&ORS.E

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: C.A. No.-002049-002158 / 2019
Diary number: 8369 / 2013
Advocates: ANNAM D. N. RAO Vs

25 February 2019
Supreme Court
13 pages
VINOD JAIN Vs SANTOKBA DURLABHJI MEMORIAL HOSPITAL

Bench: HON'BLE MR. JUSTICE SANJAY KISHAN KAUL, HON'BLE MS. JUSTICE INDIRA BANERJEE
Judgment by: HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Case number: C.A. No.-002024-002024 / 2019
Diary number: 34426 / 2017
Advocates: PETITIONER-IN-PERSON Vs

25 February 2019
Supreme Court
25 pages
UNION OF INDIA Vs ANKUR GUPTA

Bench: HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE K.M. JOSEPH
Judgment by: HON'BLE MR. JUSTICE ASHOK BHUSHAN
Case number: C.A. No.-002017-002020 / 2019
Diary number: 47602 / 2018
Advocates: GURMEET SINGH MAKKER Vs

22 February 2019
Supreme Court
22 pages
LULLU VAS (SINCE DECEASED) THROUGH LRS AUDREY LUDWIG VAS Vs THE STATE OF MAHARASHTRA

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE N.V. RAMANA
Case number: C.A. No.-001973-001973 / 2019
Diary number: 22874 / 2018
Advocates: P. N. PURI Vs

22 February 2019
Supreme Court
16 pages
SANJAY K.DIXIT Vs THE STATE OF UTTAR PRADESH

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: C.A. No.-001961-001961 / 2019
Diary number: 34180 / 2012
Advocates: ALOK SHUKLA Vs SUNIL KUMAR JAIN

22 February 2019
Supreme Court
30 pages
THE STATE OF MADHYA PRADESH Vs DHRUV GURJAR

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: Crl.A. No.-000336-000336 / 2019
Diary number: 31777 / 2013
Advocates: C. D. SINGH Vs

22 February 2019
Supreme Court
18 pages
RAJU Vs THE STATE OF HARYANA

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Case number: Crl.A. No.-001175-001175 / 2014
Diary number: 10992 / 2012
Advocates: Vs MONIKA GUSAIN

22 February 2019
Supreme Court
11 pages
ANIL KUMAR Vs UNION OF INDIA

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-001958-001958 / 2019
Diary number: 27334 / 2018
Advocates: SARLA CHANDRA Vs

21 February 2019
Supreme Court
14 pages
RIYA GEORGE Vs KANNUR MEDICAL COLLEGE

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: W.P.(C) No.-001247 / 2018
Diary number: 36916 / 2018
Advocates: LIZ MATHEW Vs

21 February 2019
Supreme Court
29 pages
MAHENDRAN Vs THE STATE OF TAMIL NADU

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: Crl.A. No.-001266-001266 / 2010
Diary number: 7938 / 2009
Advocates: Vs M. YOGESH KANNA

21 February 2019
Supreme Court
9 pages
JAGDISH Vs THE STATE OF MADHYA PRADESH

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE DEEPAK GUPTA, HON'BLE MS. JUSTICE INDIRA BANERJEE
Judgment by: HON'BLE MR. JUSTICE DEEPAK GUPTA
Case number: R.P.(Crl.) No.-000591-000591 / 2014
Diary number: 25470 / 2014
Advocates: Aldanish Rein Vs ARJUN GARG