Showing 1441 - 1455 of 41947 judgements
27 February 2019
Supreme Court
89 pages
DEPARTMENT OF CUSTOMES Vs SHARAD GANDHI PROPRIETOR

Bench: HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE K.M. JOSEPH
Judgment by: HON'BLE MR. JUSTICE ASHOK BHUSHAN
Case number: Crl.A. No.-000174-000174 / 2019
Diary number: 32922 / 2015
Advocates: B. KRISHNA PRASAD Vs

26 February 2019
Supreme Court
54 pages
COMPETENT AUTHORITY CALCUTTA, UNDER LAND (CEILING AND REGULATION) ACT 1976 AND ANR. Vs DAVID MANTOSH AND ORS.

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-010629-010631 / 2014
Diary number: 32035 / 2014
Advocates: MADHUMITA BHATTACHARJEE Vs

26 February 2019
Supreme Court
17 pages
D.T.C. Vs BALWAN SINGH

Bench: HON'BLE MR. JUSTICE SANJAY KISHAN KAUL, HON'BLE MR. JUSTICE K.M. JOSEPH
Judgment by: HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Case number: C.A. No.-007159-007159 / 2014
Diary number: 1858 / 2012
Advocates: MONIKA GUSAIN Vs B. D. SHARMA

26 February 2019
Supreme Court
11 pages
M/S MODEL ECONOMIC TEWNSHIP LTD. Vs LAND ACQUISITION COLLECTOR

Bench: HON'BLE MR. JUSTICE UDAY UMESH LALIT, HON'BLE MS. JUSTICE INDU MALHOTRA
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: SLP(C) No.-000618 / 2018
Diary number: 686 / 2018
Advocates: DEVASHISH BHARUKA Vs

26 February 2019
Supreme Court
21 pages
UNION OF INDIA Vs COASTAL CONTAINER TRANSPORTERS ASSOCIATION

Bench: HON'BLE MR. JUSTICE UDAY UMESH LALIT, HON'BLE MR. JUSTICE R. SUBHASH REDDY
Judgment by: HON'BLE MR. JUSTICE R. SUBHASH REDDY
Case number: C.A. No.-002276-002276 / 2019
Diary number: 28446 / 2018
Advocates: B. KRISHNA PRASAD Vs

26 February 2019
Supreme Court
14 pages
DLF HOMES PANCHKULA (P) LTD. THROUGH ITS AUTHORISED SIGNATORY MR. SHIV KUMAR Vs SUSHILA DEVI

Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: C.A. No.-002285-002330 / 2019
Diary number: 40125 / 2018
Advocates: KARANJAWALA & CO. Vs

26 February 2019
Supreme Court
6 pages
THE GREATER MOHALI AREA DEVELOPMENT AUTHORITY Vs ARMINDERJIT KAUR

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-002383-002383 / 2019
Diary number: 17812 / 2018
Advocates: RACHANA JOSHI ISSAR Vs

26 February 2019
Supreme Court
13 pages
AARISH ASGAR QURESHI Vs FAREED AHMED QURESHI

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE VINEET SARAN
Judgment by: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Case number: Crl.A. No.-000387-000387 / 2019
Diary number: 9755 / 2018
Advocates: DEBESH PANDA Vs

26 February 2019
Supreme Court
9 pages
JOSEPH EASWARAN WAPSHARE Vs SHIRLEY KATHELEEN WHEELER

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE VINEET SARAN
Judgment by: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Case number: C.A. No.-002284-002284 / 2019
Diary number: 326 / 2016
Advocates: SHASHI BHUSHAN KUMAR Vs

26 February 2019
Supreme Court
3 pages
KISHAN SINGH @ ACTOR Vs STATE OF UTTARANCHAL (NOW UTTARAKHAND)

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE R. SUBHASH REDDY
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: Crl.A. No.-000389-000389 / 2019
Diary number: 35666 / 2014
Advocates: ANURADHA MUTATKAR Vs

26 February 2019
Supreme Court
6 pages
SHANKAR Vs THE STATE OF MAHARASHTRA

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE R. SUBHASH REDDY
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: Crl.A. No.-000390-000390 / 2019
Diary number: 37288 / 2018
Advocates: SUDHANSHU S. CHOUDHARI Vs

26 February 2019
Supreme Court
5 pages
U.P.AVAS EVAM VIKAS PARISHAD THROUGH HOUSING COMMISSIONER Vs GANGA SARAN (DEAD) THR. LRS. AND ORS.

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE R. SUBHASH REDDY
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: C.A. No.-002562-002562 / 2019
Diary number: 12838 / 2010
Advocates: VISHWAJIT SINGH Vs E. C. AGRAWALA

26 February 2019
Supreme Court
42 pages
VAISHNORANI MAHILA BACHAT GAT Vs STATE OF MAHARASHTRA .

Bench: HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MR. JUSTICE DEEPAK GUPTA
Judgment by: HON'BLE MR. JUSTICE ARUN MISHRA
Case number: C.A. No.-002336-002336 / 2019
Diary number: 11867 / 2016
Advocates: SATYA MITRA Vs

25 February 2019
Supreme Court
37 pages
MURUGAN Vs KESAVA GOUNDER (DEAD) THR LRS AND ORS.

Bench: HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE K.M. JOSEPH
Judgment by: HON'BLE MR. JUSTICE ASHOK BHUSHAN
Case number: C.A. No.-001782-001782 / 2019
Diary number: 22220 / 2010
Advocates: R. CHANDRACHUD Vs VIJAY KUMAR

25 February 2019
Supreme Court
5 pages
VIJAY HATHISING SHAH Vs GITABEN PARSHOTTAMDAS MUKHI .

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-002012-002012 / 2019
Diary number: 38493 / 2011
Advocates: PAREKH & CO. Vs