Judgements

Showing 1426 - 1440 of 41947 judgements
28 February 2019
Supreme Court
20 pages
SHIV SHANKAR PRASAD SINGH Vs THE STATE OF BIHAR

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE R. SUBHASH REDDY
Judgment by: HON'BLE MR. JUSTICE R. SUBHASH REDDY
Case number: Crl.A. No.-001804-001804 / 2011
Diary number: 12853 / 2009
Advocates: SHARMILA UPADHYAY Vs ARVIND KUMAR SHARMA

28 February 2019
Supreme Court
44 pages
ADJUDICATING OFFICER SECURITIES AND EXCHANGE BOARD OF INDIA Vs BHAVESH PABARI

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE SANJIV KHANNA
Judgment by: HON'BLE MR. JUSTICE SANJIV KHANNA
Case number: C.A. No.-011311-011311 / 2013
Diary number: 36291 / 2013
Advocates: PRAVEEN KUMAR Vs

28 February 2019
Supreme Court
27 pages
ABDUL HAKEEM M.A. Vs MAHATMA GANDHI UNIVERSITY

Bench: HON'BLE MR. JUSTICE UDAY UMESH LALIT, HON'BLE MS. JUSTICE INDU MALHOTRA
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: C.A. No.-002388-002389 / 2019
Diary number: 38 / 2018
Advocates: C. N. SREE KUMAR Vs

28 February 2019
Supreme Court
16 pages
DINESH TEXTILES Vs COMMISSIONER OF CENTRAL EXCISE, CUSTOMS AND SERVICE TAX CALICUT

Bench: HON'BLE MR. JUSTICE UDAY UMESH LALIT, HON'BLE MS. JUSTICE INDU MALHOTRA
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: C.A. No.-009740-009741 / 2018
Diary number: 27352 / 2018
Advocates: MEERA MATHUR Vs

28 February 2019
Supreme Court
21 pages
THE REGIONAL PROVIDENT FUND COMMISSIONER (II),WEST BENGAL. Vs VIVEKANANDA VIDYAMANDIR

Bench: HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MR. JUSTICE NAVIN SINHA, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE NAVIN SINHA
Case number: C.A. No.-006221-006221 / 2011
Diary number: 2232 / 2008
Advocates: ARCHANA PATHAK DAVE Vs SARAD KUMAR SINGHANIA

28 February 2019
Supreme Court
25 pages
VIDYA DROLIA Vs DURGA TRADING CORPORATION

Judgment by: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Case number: C.A. No.-002402-002402 / 2019
Diary number: 26779 / 2018
Advocates: HIREN DASAN Vs

28 February 2019
Supreme Court
18 pages
RAMAKRISHNA MISSION Vs KAGO KUNYA

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-002394-002394 / 2019
Diary number: 35323 / 2018
Advocates: ABHINAV MUKERJI Vs

27 February 2019
Supreme Court
22 pages
SHRI RAM MANDIR INDORE Vs THE STATE OF MADHYA PRADESH

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE R. SUBHASH REDDY
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: C.A. No.-005043-005043 / 2009
Diary number: 23154 / 2002
Advocates: PRATIBHA JAIN Vs

27 February 2019
Supreme Court
11 pages
SUNIL KUMAR GUPTA Vs THE STATE OF UTTAR PRADESH

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE R. SUBHASH REDDY
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: Crl.A. No.-000395-000395 / 2019
Diary number: 17302 / 2017
Advocates: B. RAMANA MURTHY Vs

27 February 2019
Supreme Court
11 pages
JAGDISH CHANDER Vs SATISH CHANDER

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE R. SUBHASH REDDY
Judgment by: HON'BLE MR. JUSTICE R. SUBHASH REDDY
Case number: C.A. No.-002361-002361 / 2019
Diary number: 39913 / 2016
Advocates: RAMESHWAR PRASAD GOYAL Vs

27 February 2019
Supreme Court
42 pages
THE STATE OF GUJARAT Vs ANWAR OSMAN SUMBHANIYA

Bench: HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE MR. JUSTICE AJAY RASTOGI
Judgment by: HON'BLE MR. JUSTICE A.M. KHANWILKAR
Case number: Crl.A. No.-001359-001361 / 2007
Diary number: 22021 / 2007
Advocates: HEMANTIKA WAHI Vs NIDHI

27 February 2019
Supreme Court
6 pages
GADDAM RAMULU . Vs JOINT COLLECTOR AND ORS.

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-008366-008367 / 2010
Diary number: 12542 / 2008
Advocates: ANJANI AIYAGARI Vs C. K. SUCHARITA

27 February 2019
Supreme Court
10 pages
COMMISSIONER OF INCOME TAX Vs M/S RASHTRADOOT (HUF)

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-002362-002362 / 2019
Diary number: 19764 / 2017
Advocates: ANIL KATIYAR Vs BHARGAVA V. DESAI

27 February 2019
Supreme Court
23 pages
DELHI DEVELOPMENT AUTHORITY Vs VIRENDER LAL BAHRI

Judgment by: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Case number: SLP(C) No.-037375-037375 / 2016
Diary number: 18941 / 2016
Advocates: GARIMA PRASHAD Vs MANSOOR ALI

27 February 2019
Supreme Court
16 pages
MAHANAGAR TELEPHONE NIGAM LIMITED Vs TATA COMMUNICATION LIMITED

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Judgment by: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Case number: C.A. No.-001766 / 2019
Diary number: 39310 / 2018
Advocates: GARIMA PRASHAD Vs