Judgements

Showing 1411 - 1425 of 41947 judgements
05 March 2019
Supreme Court
27 pages
THE STATE OF MADHYA PRADESH Vs LAXMI NARAYAN

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE S. ABDUL NAZEER, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE M.R. SHAH
Case number: Crl.A. No.-000349-000349 / 2019
Diary number: 22779 / 2014
Advocates: C. D. SINGH Vs MRIDULA RAY BHARADWAJ

05 March 2019
Supreme Court
9 pages
NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY Vs LT. COL. J. B. KUCHHAL (DEAD)

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE S. ABDUL NAZEER, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE S. ABDUL NAZEER
Case number: C.A. No.-002478-002479 / 2019
Diary number: 18521 / 2018
Advocates: RAVINDRA KUMAR Vs

05 March 2019
Supreme Court
65 pages
MANTRI TECHNOZE PVT. LTD. Vs FORWARD FOUNDATION .

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE S. ABDUL NAZEER, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE S. ABDUL NAZEER
Case number: C.A. No.-005016-005016 / 2016
Diary number: 16740 / 2016
Advocates: DEVASA & CO. Vs

05 March 2019
Supreme Court
52 pages
SUDHAKAR BABURAO NANGNURE Vs NORESHWAR RAGHUNATHRAO SHENDE

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-002468-002470 / 2019
Diary number: 12188 / 2018
Advocates: RAVINDRA KESHAVRAO ADSURE Vs

05 March 2019
Supreme Court
76 pages
ANKUSH MARUTI SHINDE . Vs STATE OF MAHARASHTRA

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE S. ABDUL NAZEER, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE A.K. SIKRI
Case number: Crl.A. No.-001008-001009 / 2007
Diary number: 20604 / 2007
01 March 2019
Supreme Court
6 pages
ANAND KUMAR SHARMA Vs BAR COUNCIL OF INDIA . THROUGH SECRETARY

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: C.A. No.-000294-000294 / 2007
Diary number: 13882 / 2004
Advocates: SANJAY KUMAR TYAGI Vs ARDHENDUMAULI KUMAR PRASAD

01 March 2019
Supreme Court
16 pages
FED. OF BANK OF INDIA STAFF UNION . Vs UNION OF INDIA

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-005570-005570 / 2014
Diary number: 25515 / 2011
Advocates: T. MAHIPAL Vs SHREEKANT N. TERDAL

01 March 2019
Supreme Court
16 pages
LT. GEN. RAVI DASTANE AVSM VSM Vs UNION OF INDIA MINISTRY OF DEFENCE THROUGH SECRETARY DHQ AND ORS

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-009721-009721 / 2014
Diary number: 37897 / 2013
Advocates: MOHAN PANDEY Vs MUKESH KUMAR MARORIA

01 March 2019
Supreme Court
7 pages
VARUN PAHWA Vs RENU CHAUDHARY

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-002431-002431 / 2019
Diary number: 44519 / 2018
Advocates: AVINASH KR. LAKHANPAL Vs

01 March 2019
Supreme Court
22 pages
M/S. VIJAY INDUSTRIES Vs COMMISSIONER OF INCOME TAX

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Judgment by: HON'BLE MR. JUSTICE A.K. SIKRI
Case number: C.A. No.-001581-001582 / 2005
Diary number: 17997 / 2004
Advocates: BHARGAVA V. DESAI Vs B. V. BALARAM DAS

01 March 2019
Supreme Court
41 pages
STATE OF GUJARAT THROUGH PRINCIPAL SECRETARY Vs JAYESHBHAI KANJIBHAI KALATHIYA

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Judgment by: HON'BLE MR. JUSTICE A.K. SIKRI
Case number: C.A. No.-010373-010374 / 2010
Diary number: 36731 / 2010
Advocates: HEMANTIKA WAHI Vs

01 March 2019
Supreme Court
27 pages
KHODAY DISTILLERIES LTD. (NOW KHODAY INDIA LIMITED) Vs SRI MAHADESHWARA SAHAKARA SAKKARE KARKHANE LTD.

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Judgment by: HON'BLE MR. JUSTICE A.K. SIKRI
Case number: C.A. No.-002432-002432 / 2019
Diary number: 39068 / 2011
Advocates: SENTHIL JAGADEESAN Vs RAJESH MAHALE

01 March 2019
Supreme Court
6 pages
THE STATE OF PUNJAB Vs GURBARAN SINGH

Bench: HON'BLE MR. JUSTICE UDAY UMESH LALIT, HON'BLE MS. JUSTICE INDIRA BANERJEE
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: C.A. No.-002411-002411 / 2019
Diary number: 34968 / 2018
Advocates: UTTARA BABBAR Vs

01 March 2019
Supreme Court
7 pages
THE GOVT. OF INDIA Vs P. VENKATESH

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-002425-002425 / 2019
Diary number: 2128 / 2017
Advocates: GURMEET SINGH MAKKER Vs

28 February 2019
Supreme Court
15 pages
NEERAJ DUTTA Vs STATE(GOVT.OF N.C.T.OF DELHI)

Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: Crl.A. No.-001669-001669 / 2009
Diary number: 11311 / 2009
Advocates: KAMALDEEP GULATI Vs B. V. BALARAM DAS