Judgements

Showing 1396 - 1410 of 41947 judgements
06 March 2019
Supreme Court
12 pages
KRISHNA NAND SHUKLA Vs DIRECTOR OF HIGHER EDUCATION, ALLAHABAD .

Bench: HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE ASHOK BHUSHAN
Case number: C.A. No.-002544-002545 / 2019
Diary number: 15941 / 2016
Advocates: VIDHI INTERNATIONAL Vs

06 March 2019
Supreme Court
12 pages
R. DHANASUNDARI @ R. RAJESWARI Vs A.N. UMAKANTH AND ORS

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE DINESH MAHESHWARI
Case number: C.A. No.-007292-007292 / 2009
Diary number: 33122 / 2006
Advocates: M. A. CHINNASAMY Vs D. BHARATHI REDDY

06 March 2019
Supreme Court
7 pages
SHANTABEN Vs NATIONAL POWER TRANSPORT

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE DINESH MAHESHWARI
Case number: C.A. No.-002523-002523 / 2019
Diary number: 47018 / 2018
Advocates: ABHIJAT P. MEDH Vs

06 March 2019
Supreme Court
14 pages
SWAPNANJALI SANDEEP PATIL Vs SANDEEP ANANDA PATIL

Bench: HON'BLE MR. JUSTICE NAVIN SINHA, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE M.R. SHAH
Case number: C.A. No.-002534-002534 / 2019
Diary number: 24112 / 2016
Advocates: ABHA R. SHARMA Vs

06 March 2019
Supreme Court
12 pages
GIRIDHAR Vs THE STATE OF MAHARASHTRA STATE OF MAHARASHTRA .

Bench: HON'BLE MR. JUSTICE NAVIN SINHA, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE M.R. SHAH
Case number: C.A. No.-000957-000957 / 2017
Diary number: 42470 / 2016
Advocates: ABHA R. SHARMA Vs

06 March 2019
Supreme Court
3 pages
PAWAN KUMAR Vs THE STATE OF HIMACHAL PRADESH

Bench: HON'BLE MR. JUSTICE NAVIN SINHA, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE NAVIN SINHA
Case number: Crl.A. No.-000442-000442 / 2019
Diary number: 27584 / 2017
05 March 2019
Supreme Court
14 pages
SANT DNYANESHWAR SHIKSHAN SANSTHAN Vs THE STATE OF MAHARASHTRA

Bench: HON'BLE MR. JUSTICE UDAY UMESH LALIT, HON'BLE MS. JUSTICE INDU MALHOTRA
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: C.A. No.-009384-009384 / 2014
Diary number: 37907 / 2013
Advocates: SUDHANSHU S. CHOUDHARI Vs

05 March 2019
Supreme Court
28 pages
ASIFKHAN Vs THE STATE OF MAHARASHTRA

Bench: HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE K.M. JOSEPH
Judgment by: HON'BLE MR. JUSTICE ASHOK BHUSHAN
Case number: Crl.A. No.-000286-000288 / 2019
Diary number: 37601 / 2014
Advocates: ANURAG KISHORE Vs

05 March 2019
Supreme Court
13 pages
KAKADIA BUILDERS PVT LTD Vs INCOME TAX OFFICER WARD 1(3)

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-002491-002492 / 2019
Diary number: 14072 / 2017
Advocates: MEERA MATHUR Vs

05 March 2019
Supreme Court
28 pages
PRINCIPAL COMMISSIONER OF INCOME TAX(CENTRAL) 1 Vs NRA IRON AND STEEL PVT. LTD. THROUGH DIRECTOR

Bench: HON'BLE MR. JUSTICE UDAY UMESH LALIT, HON'BLE MS. JUSTICE INDU MALHOTRA
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: C.A. No.-002463-002463 / 2019
Diary number: 38572 / 2018
Advocates: ANIL KATIYAR Vs

05 March 2019
Supreme Court
32 pages
M. R. KRISHNA MURTHI Vs THE NEW INDIA ASSURANCE CO. LTD.

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE S. ABDUL NAZEER
Judgment by: HON'BLE MR. JUSTICE A.K. SIKRI
Case number: C.A. No.-002476-002477 / 2019
Diary number: 26800 / 2017
Advocates: VIPIN KUMAR JAI Vs MANJEET CHAWLA

05 March 2019
Supreme Court
21 pages
DIGAMBER VAISHNAV . Vs THE STATE OF CHHATTISGARH

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE S. ABDUL NAZEER, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE S. ABDUL NAZEER
Case number: Crl.A. No.-000428-000430 / 2019
Diary number: 17063 / 2015
Advocates: PYOLI Vs

05 March 2019
Supreme Court
75 pages
ANKUSH MARUTI SHINDE . Vs STATE OF MAHARASHTRA

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE S. ABDUL NAZEER, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE M.R. SHAH
Case number: Crl.A. No.-001008-001009 / 2007
Diary number: 20604 / 2007
05 March 2019
Supreme Court
23 pages
C.I.T BOMBAY Vs TASGAON TALUKA S.S.K.LTD.

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE S. ABDUL NAZEER, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE M.R. SHAH
Case number: C.A. No.-008890-008890 / 2012
Diary number: 30395 / 2010
Advocates: ANIL KATIYAR Vs

05 March 2019
Supreme Court
27 pages
KHUSHWINDER SINGH Vs THE STATE OF PUNJAB

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE S. ABDUL NAZEER, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE M.R. SHAH
Case number: Crl.A. No.-001433-001434 / 2014
Diary number: 18700 / 2014
Advocates: VISHNU SHARMA Vs JASPREET GOGIA