Judgements

Showing 1381 - 1395 of 41947 judgements
08 March 2019
Supreme Court
45 pages
CHIEF GENERAL MANAGER GUJARAT TELECOM CIRCLE, BHARAT SANCHAR NIGAM LTD Vs MANILAL AMBALAL PATEL

Bench: HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE K.M. JOSEPH
Judgment by: HON'BLE MR. JUSTICE K.M. JOSEPH
Case number: C.A. No.-001681-001681 / 2019
Diary number: 27658 / 2016
Advocates: PRADEEP KUMAR MATHUR Vs

08 March 2019
Supreme Court
8 pages
THE ELECTRONIC CORPORATION OF INDIA LIMITED Vs M. SHIVANI

Bench: HON'BLE MR. JUSTICE UDAY UMESH LALIT, HON'BLE MS. JUSTICE INDU MALHOTRA
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: C.A. No.-002560-002560 / 2019
Diary number: 32893 / 2018
Advocates: ANNAM D. N. RAO Vs

08 March 2019
Supreme Court
7 pages
JAI BALAJI INDUSTRIES LIMITED Vs STATE BANK OF INDIA

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE N.V. RAMANA
Case number: C.A. No.-001929 / 2019
Diary number: 5828 / 2019
Advocates: VIKAS MEHTA Vs

07 March 2019
Supreme Court
16 pages
SUDHA GUPTA Vs DLF LTD

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE S. ABDUL NAZEER, HON'BLE MR. JUSTICE SANJIV KHANNA
Judgment by: HON'BLE MR. JUSTICE SANJIV KHANNA
Case number: C.A. No.-009646-009646 / 2013
Diary number: 25436 / 2013
Advocates: APPELLANT-IN-PERSON Vs

07 March 2019
Supreme Court
35 pages
K. ANANDA RAO Vs SRI S.S. RAWAT, IAS

Bench: HON'BLE MR. JUSTICE UDAY UMESH LALIT, HON'BLE MS. JUSTICE INDU MALHOTRA
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: CONMT.PET.(C) No.-001045-001055 / 2018
Diary number: 10676 / 2018
Advocates: Y. RAJA GOPALA RAO Vs

07 March 2019
Supreme Court
1 pages
BABU RAM Vs SANTOKH SINGH (DECEASED) THROUGH HIS LRS

Bench: HON'BLE MR. JUSTICE UDAY UMESH LALIT, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: C.A. No.-002553-002553 / 2019
Diary number: 40770 / 2018
Advocates: DEVENDRA SINGH Vs

07 March 2019
Supreme Court
19 pages
BIRLA INSTITUTE OF TECHNOLOGY Vs THE STATE OF JHARKHAND

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-002530-002530 / 2012
Diary number: 11160 / 2008
Advocates: N. ANNAPOORANI Vs SUNIL ROY

07 March 2019
Supreme Court
0 pages
SUKUMARAN Vs STATE REP. BY THE INSPECTOR OF POLICE

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: Crl.A. No.-000005-000005 / 2009
Diary number: 29700 / 2008
Advocates: DEEPAK ANAND Vs M. YOGESH KANNA

07 March 2019
Supreme Court
10 pages
STATE REPRESENTED BY THE DEPUTY SUPERINTENDENT OF POLICE VIGILANCE AND ANTI CORRUPTION Vs J. DORAISWAMY ETC.

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: Crl.A. No.-000445-000446 / 2019
Diary number: 12928 / 2017
Advocates: M. YOGESH KANNA Vs

07 March 2019
Supreme Court
11 pages
ISHA DISTRIBUTION HOUSE PVT LTD Vs ADITYA BIRLA NUVO LTD AND ANR.

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-002554-002555 / 2019
Diary number: 19256 / 2017
Advocates: MEERA MATHUR Vs

07 March 2019
Supreme Court
8 pages
MANIK KUTUM Vs JULIE KUTUM

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: Crl.A. No.-000448-000448 / 2019
Diary number: 12745 / 2018
Advocates: SOMIRAN SHARMA Vs Sahil Tagotra

07 March 2019
Supreme Court
0 pages
M/S ANJANEYA JAWELLERY REP BY ITS PROPRIETOR MR. VENKATA RAO VADLAMUDI Vs THE NEW INDIA ASSURANCE CO. LTD.

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-006878 / 2018
Diary number: 23824 / 2018
Advocates: Krishna Dev Jagarlamudi Vs

07 March 2019
Supreme Court
13 pages
SHODA DEVI Vs DDU/RIPON HOSPITAL SHIMLA

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-002557-002557 / 2019
Diary number: 30932 / 2018
Advocates: AFTAB ALI KHAN Vs

07 March 2019
Supreme Court
13 pages
ANANDRAO RAMCHANDA SALUNKE Vs LIFE INSURANCE CORPORATION OF INDIA

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-002568-002568 / 2019
Diary number: 41567 / 2014
Advocates: AMOL NIRMALKUMAR SURYAWANSHI Vs

06 March 2019
Supreme Court
16 pages
URVASHI AGGARWAL (SINCE DEAD) Vs KUSHAGR ANSAL (SUCESSOR IN INTEREST OF ERSTWHILE DEFENEDENT NO. 1 MRS. SURAJ KUMARI)

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE SANJIV KHANNA
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: C.A. No.-002525-002525 / 2019
Diary number: 44646 / 2018
Advocates: YASHRAJ SINGH DEORA Vs