Judgements

Showing 1366 - 1380 of 41947 judgements
12 March 2019
Supreme Court
9 pages
DILIP MANI DUBEY Vs M/S SIEL LTD..

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-007545-007546 / 2009
Diary number: 13486 / 2008
Advocates: DEVVRAT Vs MEERA MATHUR

12 March 2019
Supreme Court
7 pages
SHEETLA DEVI Vs THE STATE OF UTTAR PRADESH COLLECTOR / DISTRICT MAGISTRATE

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-006403-006403 / 2009
Diary number: 13695 / 2008
Advocates: S. R. SETIA Vs

12 March 2019
Supreme Court
8 pages
ESTATE OFFR.HARYANA URBAN DEV.AUTH. Vs GOPI CHAND ATREJA

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-005051-005052 / 2009
Diary number: 14576 / 2008
Advocates: UGRA SHANKAR PRASAD Vs GAGAN GUPTA

12 March 2019
Supreme Court
10 pages
TANUKU TALUK VILLAGE OFFICERS ASSOCIATION Vs TANUKU MUNICIPALITY

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-002918-002921 / 2019
Diary number: 39448 / 2015
Advocates: Gaichangpou Gangmei Vs GUNTUR PRABHAKAR

12 March 2019
Supreme Court
7 pages
COMMISSIONER OF INCOME TAX JAIPUR Vs M/S GOPAL SHRI SCRIPS PVT LTD

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-002922-002922 / 2019
Diary number: 6527 / 2017
Advocates: ANIL KATIYAR Vs

12 March 2019
Supreme Court
7 pages
MUKESH CHAND Vs THE STATE (NCT) OF DELHI

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: Crl.A. No.-000469-000470 / 2019
Diary number: 8 / 2019
Advocates: ANIL KUMAR GAUTAM Vs

12 March 2019
Supreme Court
19 pages
SACHIN KUMAR SINGHRAHA Vs THE STATE OF MADHYA PRADESH

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Case number: Crl.A. No.-000473-000474 / 2019
Diary number: 10461 / 2016
Advocates: Vs C. D. SINGH

12 March 2019
Supreme Court
7 pages
COMMISSIONER OF INCOME TAX JAIPUR Vs M/S GOPAL SHRI SCRIPS PVT LTD

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-002922-002922 / 2019
Diary number: 6527 / 2017
Advocates: ANIL KATIYAR Vs

11 March 2019
Supreme Court
16 pages
BALWANT SINGH (D) THRU LRS. GURBINDER SINGH Vs THE STATE OF HARYANA

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: C.A. No.-002736-002736 / 2019
Diary number: 16800 / 2016
Advocates: SHIEL SETHI Vs

11 March 2019
Supreme Court
21 pages
M/S ICOMM TELE LTD. Vs PUNJAB STATE WATER SUPPLY AND SEWERAGE BOARD

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE VINEET SARAN
Judgment by: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Case number: C.A. No.-002713-002713 / 2019
Diary number: 1013 / 2018
Advocates: SANDEEP KUMAR JHA Vs

11 March 2019
Supreme Court
7 pages
UNION OF INDIA Vs EX. NO.6492086A SEP/ASH KULBEER SINGH

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-003095-003095 / 2017
Diary number: 33195 / 2016
Advocates: MUKESH KUMAR MARORIA Vs ANINDITA PUJARI

11 March 2019
Supreme Court
5 pages
BHAGYAN DAS Vs THE STATE OF UTTARAKHAND HOME DEPARTMENT STATION HOUSE OFFICER

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE R. SUBHASH REDDY
Judgment by: HON'BLE MR. JUSTICE R. SUBHASH REDDY
Case number: Crl.A. No.-000465-000465 / 2019
Diary number: 40283 / 2016
Advocates: M. YOGESH KANNA Vs JATINDER KUMAR BHATIA

11 March 2019
Supreme Court
6 pages
SAVITABEN Vs THE STATE OF GUJARAT

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE R. SUBHASH REDDY
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: Crl.A. No.-000467-000467 / 2019
Diary number: 31103 / 2018
Advocates: BRIJ BHUSHAN Vs

11 March 2019
Supreme Court
17 pages
BALWANT SINGH (D) THRU LRS. GURBINDER SINGH Vs THE STATE OF HARYANA

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: C.A. No.-002736-002736 / 2019
Diary number: 16800 / 2016
Advocates: SHIEL SETHI Vs

08 March 2019
Supreme Court
25 pages
RAKESH . Vs BOARD OF REVENUE U.P. .

Bench: HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE K.M. JOSEPH
Judgment by: HON'BLE MR. JUSTICE ASHOK BHUSHAN
Case number: C.A. No.-005040-005040 / 2008
Diary number: 20251 / 2006
Advocates: PRASHANT CHAUDHARY Vs