Showing 1351 - 1365 of 41947 judgements
14 March 2019
Supreme Court
15 pages
RAMESHWAR DASS Vs THE STATE OF PUNJAB STATE OF PUNJAB

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-003024-003024 / 2019
Diary number: 41315 / 2013
Advocates: O. P. BHADANI Vs UTTARA BABBAR

14 March 2019
Supreme Court
23 pages
SARVEPALLI RAMAIAH (D) TR.LRS Vs DISTRICT COLLECTOR CHITTOOR DIST. .

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MS. JUSTICE INDIRA BANERJEE
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: C.A. No.-007461-007461 / 2009
Diary number: 26658 / 2006
Advocates: K.PARAMESHWAR Vs GUNTUR PRABHAKAR

14 March 2019
Supreme Court
7 pages
POORAN SINGH Vs DHANIRAM (SINCE DEAD) THR. LEGAL HEIRS

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-003122-003122 / 2019
Diary number: 23329 / 2016
Advocates: NITIN BHARDWAJ Vs ANIRUDDHA P. MAYEE

14 March 2019
Supreme Court
15 pages
UNION OF INDIA Vs SHANKAR PRASAD DEEP ETC.ETC.

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-003030-003044 / 2019
Diary number: 35684 / 2010
Advocates: ANIL KATIYAR Vs RAMESHWAR PRASAD GOYAL

14 March 2019
Supreme Court
15 pages
BALAJI Vs THE STATE OF MAHARASHTRA

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR, HON'BLE MR. JUSTICE S. ABDUL NAZEER
Judgment by: HON'BLE MR. JUSTICE N.V. RAMANA
Case number: Crl.A. No.-001398-001398 / 2011
Diary number: 324 / 2011
Advocates: MANJEET CHAWLA Vs NISHANT RAMAKANTRAO KATNESHWARKAR

14 March 2019
Supreme Court
8 pages
THE STATE OF MADHYA PRADESH Vs BUNTY

Bench: HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE ARUN MISHRA
Case number: C.A. No.-003046-003046 / 2019
Diary number: 14986 / 2018
Advocates: ARJUN GARG Vs

14 March 2019
Supreme Court
6 pages
MARWARI RELIEF SOCIETY Vs AMULYA KUMAR SINGH

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE R. SUBHASH REDDY
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: C.A. No.-003048-003048 / 2019
Diary number: 35624 / 2018
Advocates: DEVASHISH BHARUKA Vs

13 March 2019
Supreme Court
9 pages
PRAKASH SINGH Vs UNION OF INDIA

Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: W.P.(C) No.-000310-000310 / 1996
Diary number: 79972 / 1996
Advocates: PRASHANT BHUSHAN Vs

13 March 2019
Supreme Court
23 pages
GURNAM SINGH (D) BY LRS.. Vs LEHNA SINGH(D) BY LRS.

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: C.A. No.-006567-006567 / 2014
Diary number: 4604 / 2008
Advocates: MUKUL KUMAR Vs JYOTI MENDIRATTA

13 March 2019
Supreme Court
23 pages
UMA MAHESH BANDEKAR AND ANR. Vs VIVEK SADANAND MARATHE AND ORS.

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE M.R. SHAH
Case number: C.A. No.-002961-002961 / 2019
Diary number: 20331 / 2016
Advocates: BINU TAMTA Vs

13 March 2019
Supreme Court
20 pages
RAGHWENDRA SHARAN SINGH Vs RAM PRASANNA SINGH(DEAD)

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE M.R. SHAH
Case number: C.A. No.-002960-002960 / 2019
Diary number: 18559 / 2013
Advocates: LAKSHMI RAMAN SINGH Vs

13 March 2019
Supreme Court
11 pages
EXPORT CREDIT GUARANTEE CORPN.OF INDIA LTD. AND ANOTHER Vs M.S. CREATIONS AND ANOTHER

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-002987-002987 / 2019
Diary number: 7096 / 2014
Advocates: BHARAT SANGAL Vs A. N. ARORA

13 March 2019
Supreme Court
6 pages
RIPUDAMAN SINGH Vs BALKRISHNA

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: Crl.A. No.-000483-000483 / 2019
Diary number: 19813 / 2016

13 March 2019
Supreme Court
10 pages
THE STATE OF MADHYA PRADESH Vs DEEPAK

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: Crl.A. No.-000485-000485 / 2019
Diary number: 40926 / 2018

12 March 2019
Supreme Court
21 pages
A.RAJAGOPALAN Vs DIST.COLLECTOR.THIRUCHIRAPALLI DIS.&ORS

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE R. SUBHASH REDDY
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: C.A. No.-000251-000256 / 2015
Diary number: 34506 / 2012
Advocates: L. K. PANDEY Vs VIKAS MEHTA