Showing 1336 - 1350 of 41947 judgements
15 March 2019
Supreme Court
14 pages
UNION OF INDIA Vs ALL INDIA TRADE UNION CONGRESS

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-003146-003146 / 2019
Diary number: 17080 / 2017
Advocates: ARVIND KUMAR SHARMA Vs

15 March 2019
Supreme Court
6 pages
HARVEER SINGH Vs THE STATE OF UTTAR PRADESH

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: Crl.A. No.-000505-000505 / 2019
Diary number: 22652 / 2017
Advocates: KESHAV RANJAN Vs

15 March 2019
Supreme Court
7 pages
PRINCIPAL COMMISSIONER OF INCOME TAX 8 Vs M/S YES BANK LTD

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-003148-003148 / 2019
Diary number: 4291 / 2018
Advocates: ANIL KATIYAR Vs

15 March 2019
Supreme Court
58 pages
LAHARI SAKHAMURI Vs SOBHAN KODALI

Bench: HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE MR. JUSTICE AJAY RASTOGI
Judgment by: HON'BLE MR. JUSTICE AJAY RASTOGI
Case number: C.A. No.-003135-003136 / 2019
Diary number: 19091 / 2018
Advocates: LAKSHMI RAMAN SINGH Vs

15 March 2019
Supreme Court
11 pages
THE STATE OF HIMACHAL PRADESH Vs VIJAY KUMAR ALIAS PAPPU

Bench: HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE MR. JUSTICE AJAY RASTOGI
Judgment by: HON'BLE MR. JUSTICE AJAY RASTOGI
Case number: Crl.A. No.-000753-000753 / 2010
Diary number: 23720 / 2008
Advocates: ABHINAV MUKERJI Vs JASPREET GOGIA

15 March 2019
Supreme Court
9 pages
DAUWALAL @ GANESH DEVANGAN Vs THE STATE OF MADHYA PRADESH(NOW CHHATTISGARH)

Bench: HON'BLE MR. JUSTICE UDAY UMESH LALIT, HON'BLE MS. JUSTICE INDU MALHOTRA
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: Crl.A. No.-000478-000479 / 2019
Diary number: 30364 / 2015
Advocates: NAVIN PRAKASH Vs

15 March 2019
Supreme Court
26 pages
P BANDOPADHYA . Vs UNION OF INDIA

Bench: HON'BLE MR. JUSTICE UDAY UMESH LALIT, HON'BLE MS. JUSTICE INDU MALHOTRA
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: C.A. No.-003149-003149 / 2019
Diary number: 10595 / 2016
Advocates: S. K. VERMA Vs

15 March 2019
Supreme Court
18 pages
SR. SENIOR SUPERINTENDENT OF POST OFFICES Vs GURSEWAK SINGH

Bench: HON'BLE MR. JUSTICE UDAY UMESH LALIT, HON'BLE MS. JUSTICE INDU MALHOTRA
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: C.A. No.-003150-003150 / 2019
Diary number: 41829 / 2018
Advocates: GURMEET SINGH MAKKER Vs

15 March 2019
Supreme Court
9 pages
BATESWARI DAYAL MISHR SHIKSHA SAMITI Vs MADHYA PRADESH NURSES REGISTRATION COUNCIL

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE VINEET SARAN
Judgment by: HON'BLE MR. JUSTICE VINEET SARAN
Case number: C.A. No.-003137-003137 / 2019
Diary number: 138 / 2019
Advocates: USHA NANDINI. V Vs

15 March 2019
Supreme Court
3 pages
STATE OF UTTARAKHAND Vs PREM RAM

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-003152-003152 / 2019
Diary number: 14507 / 2015
Advocates: SAURABH TRIVEDI Vs

15 March 2019
Supreme Court
13 pages
THE MANAGING DIRECTOR, KERALA TOURISM DEVELOPMENT CORPORATION LTD. Vs DEEPTI SINGH .

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-006038-006038 / 2015
Diary number: 20639 / 2015
Advocates: E. M. S. ANAM Vs

15 March 2019
Supreme Court
8 pages
P.SUBRAMANIYAN Vs UNION OF INDIA

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE M.R. SHAH
Case number: C.A. No.-007779-007779 / 2012
Diary number: 2314 / 2008
Advocates: RAKESH K. SHARMA Vs A. VENAYAGAM BALAN

15 March 2019
Supreme Court
58 pages
LAHARI SAKHAMURI Vs SOBHAN KODALI

Bench: HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE MR. JUSTICE AJAY RASTOGI
Judgment by: HON'BLE MR. JUSTICE A.M. KHANWILKAR
Case number: C.A. No.-003135-003136 / 2019
Diary number: 19091 / 2018
Advocates: LAKSHMI RAMAN SINGH Vs

15 March 2019
Supreme Court
14 pages
UNION OF INDIA Vs ALL INDIA TRADE UNION CONGRESS

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-003146-003146 / 2019
Diary number: 17080 / 2017
Advocates: ARVIND KUMAR SHARMA Vs

14 March 2019
Supreme Court
9 pages
PERIYASAMY Vs S. NALLASAMY

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE HEMANT GUPTA
Case number: Crl.A. No.-000456-000456 / 2019
Diary number: 45454 / 2018
Advocates: M.P. Parthiban Vs