Showing 1321 - 1335 of 41947 judgements
25 March 2019
Supreme Court
9 pages
MAHAVIR ROAD AND INFRASTRUCTURE PVT LTD. Vs IFFCO TOKIO GENERAL INSURANCE CO LTD

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-007315-007315 / 2016
Diary number: 22951 / 2016
Advocates: SAURABH MISHRA Vs

25 March 2019
Supreme Court
7 pages
KOLKATA WEST INTERNATIONAL CITY PVT LTD Vs DEVASIS RUDRA

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-003182-003182 / 2019
Diary number: 1592 / 2017
Advocates: RAJAN NARAIN Vs

25 March 2019
Supreme Court
7 pages
ASSOCIATION FOR CONSUMER WELFARE AND AID Vs GRANITE GATE PROPERTIES PRIVATE LIMITED

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-000259 / 2019
Diary number: 38734 / 2018
Advocates: VIBHOOTI MALHOTRA Vs

25 March 2019
Supreme Court
13 pages
PAVAN VASUDEO SHARMA Vs THE STATE OF MAHARASHTRA THR. SECRETARY

Bench: HON'BLE MR. JUSTICE UDAY UMESH LALIT, HON'BLE MS. JUSTICE INDU MALHOTRA
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: Crl.A. No.-000519-000519 / 2019
Diary number: 34786 / 2017
Advocates: RAVI PRAKASH MEHROTRA Vs

15 March 2019
Supreme Court
74 pages
S. SREESANTH Vs THE BOARD OF CONTROL FOR CRICKET IN INDIA

Bench: HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE K.M. JOSEPH
Judgment by: HON'BLE MR. JUSTICE ASHOK BHUSHAN
Case number: C.A. No.-002424-002424 / 2019
Diary number: 42358 / 2017
Advocates: Krishnamohan K. Vs

15 March 2019
Supreme Court
8 pages
P.SUBRAMANIYAN Vs UNION OF INDIA

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE M.R. SHAH
Case number: C.A. No.-007779-007779 / 2012
Diary number: 2314 / 2008
Advocates: RAKESH K. SHARMA Vs A. VENAYAGAM BALAN

15 March 2019
Supreme Court
12 pages
NANDLAL Vs THE STATE OF MAHARASHTRA

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE R. SUBHASH REDDY
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: Crl.A. No.-000510-000510 / 2019
Diary number: 29728 / 2018
Advocates: DINESH CHANDRA PANDEY Vs

15 March 2019
Supreme Court
29 pages
SENIOR DIVISIONAL MANAGER, LIFE INSURANCE CORPORATION OF INDIA LTD. Vs SHREE LAL MEENA

Bench: HON'BLE MR. JUSTICE SANJAY KISHAN KAUL, HON'BLE MS. JUSTICE INDIRA BANERJEE
Judgment by: HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Case number: C.A. No.-014739-014739 / 2015
Diary number: 7548 / 2012
Advocates: D. N. GOBURDHAN Vs ANSAR AHMAD CHAUDHARY

15 March 2019
Supreme Court
29 pages
M. VENKATESWARA RAO Vs ANDHRA BANK REPRESENTED BY ITS CHAIRMAN MANAGING DIRECTOR

Bench: HON'BLE MR. JUSTICE SANJAY KISHAN KAUL, HON'BLE MS. JUSTICE INDIRA BANERJEE
Judgment by: HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Case number: C.A. No.-003138-003141 / 2019
Diary number: 5628 / 2016
Advocates: PRATIBHA JAIN Vs

15 March 2019
Supreme Court
29 pages
SADANAND PUTHRAN Vs UNITED INDIA INSURANCE CO. LTD.

Bench: HON'BLE MR. JUSTICE SANJAY KISHAN KAUL, HON'BLE MS. JUSTICE INDIRA BANERJEE
Judgment by: HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Case number: C.A. No.-010904-010904 / 2016
Diary number: 33503 / 2016
Advocates: CHRISTI JAIN Vs MOHIT PAUL

15 March 2019
Supreme Court
8 pages
MEG RAJ (DEAD) THROUGH LRS. Vs MANPHOOL (DEAD) THR. LRS..

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-007426-007426 / 2011
Diary number: 14631 / 2008
Advocates: KAILASH CHAND Vs K. K. MOHAN

15 March 2019
Supreme Court
44 pages
KAIKHOSROU(CHICK) KAVASJI FRAMJI AND ANR Vs UNION OF INDIA AND ANR

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-005574-005574 / 2009
Diary number: 20858 / 2009
Advocates: E. C. AGRAWALA Vs ANIL KATIYAR

15 March 2019
Supreme Court
6 pages
RAFIQ AHMEDBHAI PALIWALA Vs THE STATE OF GUJARAT

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: Crl.A. No.-000506-000506 / 2019
Diary number: 26222 / 2018
Advocates: Taruna Singh Gohil Vs

15 March 2019
Supreme Court
27 pages
ROHITBHAI J PATEL Vs THE STATE OF GUJARAT

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: Crl.A. No.-000508-000508 / 2019
Diary number: 5780 / 2018
Advocates: Taruna Singh Gohil Vs

15 March 2019
Supreme Court
11 pages
SUGREEV KUMAR Vs THE STATE OF PUNJAB

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE DINESH MAHESHWARI
Case number: Crl.A. No.-000509-000509 / 2019
Diary number: 38012 / 2018
Advocates: ASHOK KUMAR GUPTA II Vs