Showing 1306 - 1320 of 41947 judgements
28 March 2019
Supreme Court
9 pages
SUSANTA DEY Vs BABLI MAJUMDAR

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: Crl.A. No.-002103-002103 / 2008
Diary number: 15586 / 2008
Advocates: APARNA JHA Vs PLR CHAMBERS AND CO.

28 March 2019
Supreme Court
6 pages
CHAND KAUR (D) THRO LRS HEIRS . Vs MEHAR KAUR (D) THRO HER LEGAL HEIRS

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-003276-003281 / 2019
Diary number: 33549 / 2011
Advocates: AJAY PAL Vs S. JANANI

28 March 2019
Supreme Court
8 pages
RAJINDER TIWARI Vs KEDAR NATH (DECEASED) THROUGH LRS

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-003282-003283 / 2019
Diary number: 19521 / 2017

27 March 2019
Supreme Court
57 pages
SERIOUS FRAUD INVESTIGATION OFFICE Vs RAHUL MODI

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE UDAY UMESH LALIT
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: Crl.A. No.-000538-000539 / 2019
Diary number: 231 / 2019
Advocates: NEERAJ KUMAR SHARMA Vs

27 March 2019
Supreme Court
92 pages
K.MARAPPAN (DEAD) THROUGH SOLE LR. BALASUBRAMANIAN Vs THE SUPERINTENDING ENGINEER T.B.P.H.L.C. CIRCLE ANANTAPUR

Bench: HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE K.M. JOSEPH
Judgment by: HON'BLE MR. JUSTICE K.M. JOSEPH
Case number: C.A. No.-000159-000170 / 2010
Diary number: 22646 / 2008
Advocates: REVATHY RAGHAVAN Vs C. K. SUCHARITA

27 March 2019
Supreme Court
14 pages
BAJAJ AUTO LIMITED Vs UNION OF INDIA

Bench: HON'BLE MR. JUSTICE SANJAY KISHAN KAUL, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Case number: C.A. No.-003239-003239 / 2019
Diary number: 18708 / 2017
Advocates: E. C. AGRAWALA Vs

26 March 2019
Supreme Court
33 pages
THE STATE OF MADHYA PRADESH Vs UDAY SINGH

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: Crl.A. No.-000524-000524 / 2019
Diary number: 4365 / 2012
Advocates: C. D. SINGH Vs

26 March 2019
Supreme Court
16 pages
THE BRANCH MANAGER NATIONAL INSURANCE CO. LTD Vs MOUSUMI BHATTACHARJEE

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-002614-002614 / 2019
Diary number: 2086 / 2017
Advocates: MANJEET CHAWLA Vs

26 March 2019
Supreme Court
7 pages
V.KRISHNAMURTHY AND ANR Vs STATE OF TAMIL NADU AND ORS

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-007703-007704 / 2009
Diary number: 14818 / 2008
Advocates: ANIL KUMAR MISHRA-I Vs B. BALAJI

26 March 2019
Supreme Court
7 pages
GANGA PRASAD MAHTO Vs STATE OF BIHAR

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: Crl.A. No.-000526-000526 / 2019
Diary number: 25430 / 2014
Advocates: SHANTANU KUMAR Vs

26 March 2019
Supreme Court
14 pages
CTO ANTI EVASION CIRCLE III RAJASTHAN JAIPUR Vs M/S PRASOON ENTERPRISES JAIPUR

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-003198-003198 / 2019
Diary number: 10102 / 2017
Advocates: IRSHAD AHMAD Vs JYOTI MENDIRATTA

26 March 2019
Supreme Court
6 pages
THE REGIONAL MANAGER LIFE INSURANCE CORPORATION OF INDIA Vs DINESH SINGH

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-003197-003197 / 2019
Diary number: 20679 / 2017
Advocates: R. CHANDRACHUD Vs

26 March 2019
Supreme Court
30 pages
MODERN TRANSPORTN.CONSULTN.SER.P.LD. AND ANR. Vs C.P.F. COMMR. THR. COMMR. E.P.F. ORGANISATION AND ORS.

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE DINESH MAHESHWARI
Case number: C.A. No.-007698-007698 / 2009
Diary number: 26479 / 2008
Advocates: P. K. MANOHAR Vs

26 March 2019
Supreme Court
19 pages
C.I.T NEW DELHI Vs RAM KISHAN DASS

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-003211-003211 / 2019
Diary number: 40910 / 2011
Advocates: ANIL KATIYAR Vs

25 March 2019
Supreme Court
13 pages
PAVAN VASUDEO SHARMA Vs THE STATE OF MAHARASHTRA THR. SECRETARY

Bench: HON'BLE MR. JUSTICE UDAY UMESH LALIT, HON'BLE MS. JUSTICE INDU MALHOTRA
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: Crl.A. No.-000519-000519 / 2019
Diary number: 34786 / 2017
Advocates: RAVI PRAKASH MEHROTRA Vs