Judgements

Showing 1291 - 1305 of 41947 judgements
29 March 2019
Supreme Court
50 pages
NORTH WESTERN RAILWAY Vs M/S BHARAT SPUN PIPES AND CONSTRUCTION COMPANY

Bench: HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE MR. JUSTICE AJAY RASTOGI
Judgment by: HON'BLE MR. JUSTICE AJAY RASTOGI
Case number: C.A. No.-003319-003319 / 2019
Diary number: 8885 / 2018
Advocates: ANIL KATIYAR Vs

29 March 2019
Supreme Court
50 pages
UNION OF INDIA Vs M/S KEWAL CONSTRUCTION CO. (JV)

Bench: HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE MR. JUSTICE AJAY RASTOGI
Judgment by: HON'BLE MR. JUSTICE AJAY RASTOGI
Case number: C.A. No.-003317-003317 / 2019
Diary number: 10977 / 2018
Advocates: ANIL KATIYAR Vs

29 March 2019
Supreme Court
50 pages
UNION OF INDIA Vs M/S RAJENDRA PRASAD BANSAL THR. PARTNER RAJENDRA PRASAD BANSAL

Bench: HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE MR. JUSTICE AJAY RASTOGI
Judgment by: HON'BLE MR. JUSTICE AJAY RASTOGI
Case number: C.A. No.-003313-003313 / 2019
Diary number: 8890 / 2018
Advocates: ANIL KATIYAR Vs

29 March 2019
Supreme Court
50 pages
UNION OF INDIA Vs M/S HARINARAYAN KHANDELWAL TH. DIRECTOR

Bench: HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE MR. JUSTICE AJAY RASTOGI
Judgment by: HON'BLE MR. JUSTICE AJAY RASTOGI
Case number: C.A. No.-003318-003318 / 2019
Diary number: 10980 / 2018
Advocates: ANIL KATIYAR Vs

29 March 2019
Supreme Court
50 pages
UNION OF INDIA Vs M/S B.M. CONSTRUCTION COMPANY

Bench: HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE MR. JUSTICE AJAY RASTOGI
Judgment by: HON'BLE MR. JUSTICE AJAY RASTOGI
Case number: C.A. No.-003316-003316 / 2019
Diary number: 10973 / 2018
Advocates: ANIL KATIYAR Vs

29 March 2019
Supreme Court
50 pages
UNION OF INDIA Vs SRI HARSHA CONSTRUCTIONS

Bench: HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE MR. JUSTICE AJAY RASTOGI
Judgment by: HON'BLE MR. JUSTICE AJAY RASTOGI
Case number: C.A. No.-003309-003309 / 2019
Diary number: 6611 / 2018
Advocates: ANIL KATIYAR Vs

29 March 2019
Supreme Court
93 pages
HANUMAN LAXMAN AROSKAR Vs UNION OF INDIA

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-012251 / 2018
Diary number: 43379 / 2018
Advocates: RASHMI NANDAKUMAR Vs

29 March 2019
Supreme Court
1 pages
OM PRAKASH Vs STATE OF HARYANA

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: Crl.A. No.-001550-001550 / 2011
Diary number: 36396 / 2008
Advocates: ANJANI AIYAGARI Vs

29 March 2019
Supreme Court
1 pages
JAHANGIR HUSSAIN Vs THE STATE OF WEST BENGAL

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: Crl.A. No.-000712-000712 / 2009
Diary number: 35821 / 2008
Advocates: RAUF RAHIM Vs PLR CHAMBERS AND CO.

29 March 2019
Supreme Court
7 pages
AMRIKA BAI Vs THE STATE OF CHHATTISGARH

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE N.V. RAMANA
Case number: Crl.A. No.-001036-001036 / 2011
Diary number: 30304 / 2010
Advocates: BIRENDRA KUMAR MISHRA Vs DHARMENDRA KUMAR SINHA

29 March 2019
Supreme Court
16 pages
P.RAJAGOPAL AND ORS. ETC. Vs THE STATE OF TAMIL NADU

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Case number: Crl.A. No.-000820-000821 / 2009
Diary number: 11512 / 2009
Advocates: AISHWARYA BHATI Vs M. YOGESH KANNA

29 March 2019
Supreme Court
8 pages
P. SURENDRAN Vs STATE BY INSPECTOR OF POLICE

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE N.V. RAMANA
Case number: SLP(Crl) No.-001832 / 2019
Diary number: 5788 / 2019
Advocates: VIKAS SINGH JANGRA Vs

28 March 2019
Supreme Court
11 pages
KALI PRASAD SINGH Vs THE STATE OF UTTAR PRADESH

Bench: HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE ARUN MISHRA
Case number: Crl.A. No.-001460-001461 / 2010
Diary number: 60054 / 2010
Advocates: LAWYER S KNIT & CO Vs GARVESH KABRA

28 March 2019
Supreme Court
14 pages
M/S ACHAL INDUSTRIES Vs STATE OF KARNATAKA

Bench: HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE MR. JUSTICE AJAY RASTOGI
Judgment by: HON'BLE MR. JUSTICE AJAY RASTOGI
Case number: C.A. No.-004837-004837 / 2011
Diary number: 22708 / 2007
Advocates: PUJA SHARMA Vs

28 March 2019
Supreme Court
14 pages
UNITED INDIA INSURANCE CO.LTD. Vs ANTIQUE ART EXPORTS PVT. LTD

Bench: HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE MR. JUSTICE AJAY RASTOGI
Judgment by: HON'BLE MR. JUSTICE A.M. KHANWILKAR
Case number: C.A. No.-003284-003284 / 2019
Diary number: 27652 / 2017
Advocates: MOHIT PAUL Vs P. N. PURI