Showing 1261 - 1275 of 41947 judgements
02 April 2019
Supreme Court
21 pages
VINOD VERMA Vs UNION OF INDIA AND ORS.

Bench: HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE K.M. JOSEPH
Judgment by: HON'BLE MR. JUSTICE ASHOK BHUSHAN
Case number: C.A. No.-014967-014967 / 2017
Diary number: 17017 / 2016
Advocates: CHRISTI JAIN Vs

02 April 2019
Supreme Court
22 pages
PAWAN KUMAR Vs BABULAL SINCE DECEASED THROUGH LRS

Bench: HON'BLE MR. JUSTICE UDAY UMESH LALIT, HON'BLE MS. JUSTICE INDU MALHOTRA
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: C.A. No.-003367-003367 / 2019
Diary number: 39435 / 2017
Advocates: ABHISHEK GUPTA Vs

02 April 2019
Supreme Court
22 pages
PIONEER URBAN LAND AND INFRASTRUCTURE LTD. Vs GOVINDAN RAGHAVAN

Bench: HON'BLE MR. JUSTICE UDAY UMESH LALIT, HON'BLE MS. JUSTICE INDU MALHOTRA
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: C.A. No.-012238 / 2018
Diary number: 46308 / 2018
Advocates: T. V. S. RAGHAVENDRA SREYAS Vs

02 April 2019
Supreme Court
7 pages
ANANT SHANKAR BHAVE Vs KALYAN DOMBIVLI MUNICIPAL CORPORATION

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-003368-003368 / 2019
Diary number: 39004 / 2016
Advocates: BHAVE AND ASSOCIATES Vs

02 April 2019
Supreme Court
7 pages
DEVENDRA PRASAD SINGH Vs THE STATE OF BIHAR

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: Crl.A. No.-000579-000579 / 2019
Diary number: 38070 / 2017
Advocates: AMIT PAWAN Vs

02 April 2019
Supreme Court
7 pages
S. RAMESH Vs STATE REP. BY INSPECTOR OF POLICE

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: Crl.A. No.-000583-000583 / 2019
Diary number: 22985 / 2018
Advocates: VIJAY KUMAR Vs

02 April 2019
Supreme Court
7 pages
NAGAR AYUKT NAGAR NIGAM Vs SRI MUJIBULLAH KHAN.

Bench: HON'BLE MR. JUSTICE SANJAY KISHAN KAUL, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE HEMANT GUPTA
Case number: C.A. No.-002628-002628 / 2017
Diary number: 23786 / 2007
Advocates: S. R. SETIA Vs

02 April 2019
Supreme Court
7 pages
NAGAR NIGAM, GORAKHPUR Vs SHRI RAM SHANKER YADAV

Bench: HON'BLE MR. JUSTICE SANJAY KISHAN KAUL, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE HEMANT GUPTA
Case number: C.A. No.-002629-002629 / 2017
Diary number: 34334 / 2007
Advocates: SUNIL KUMAR VERMA Vs ANIRUDDHA P. MAYEE

01 April 2019
Supreme Court
8 pages
ORIENTAL INSURANCE COMPANY LIMITED Vs MAHENDRA CONSTRUCTION

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-003359-003359 / 2019
Diary number: 43601 / 2018
Advocates: MUKESH KUMAR SHARMA Vs

01 April 2019
Supreme Court
9 pages
RAJ NARAIN Vs UNION OF INDIA

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: C.A. No.-003339-003339 / 2019
Diary number: 39287 / 2015
Advocates: YASH PAL DHINGRA Vs

01 April 2019
Supreme Court
14 pages
BOARD OF GOVERNORS IN SUPERSESSION OF MEDICAL COUNCIL OF INDIA Vs NATIONAL INSTITUTE OF MEDICAL SCIENCES AND RESEARCH

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: C.A. No.-003340-003340 / 2019
Diary number: 7208 / 2019
Advocates: GAURAV SHARMA Vs

01 April 2019
Supreme Court
5 pages
KERALA STATE ROAD TRANSPORT CORPORATION Vs AKHILESH V. S.

Bench: HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE ARUN MISHRA
Case number: C.A. No.-003346-003346 / 2019
Diary number: 21878 / 2018
Advocates: DEEPAK PRAKASH Vs

01 April 2019
Supreme Court
6 pages
TUTICORIN PORT DEMOCRATIC STAFF UNION Vs TUTICORIN PORT TRUST

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-002289-002289 / 2010
Diary number: 4190 / 2008
Advocates: NIKHIL NAYYAR Vs R. NEDUMARAN

01 April 2019
Supreme Court
7 pages
THE STATE OF ODISHA Vs CHANDRA NANDI

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-010690-010690 / 2017
Diary number: 42498 / 2014
Advocates: SOM RAJ CHOUDHURY Vs

01 April 2019
Supreme Court
12 pages
MANI Vs THE STATE OF KERALA

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: Crl.A. No.-000540-000540 / 2019
Diary number: 21198 / 2016
Advocates: SENTHIL JAGADEESAN Vs NISHE RAJEN SHONKER