Judgements

Showing 1246 - 1260 of 41947 judgements
08 April 2019
Supreme Court
5 pages
RAMSWARUP SONI Vs THE STATE OF MADHYA PRADESH

Bench: HON'BLE MR. JUSTICE UDAY UMESH LALIT, HON'BLE MS. JUSTICE INDU MALHOTRA
Case number: Crl.A. No.-000614-000614 / 2019
Diary number: 2047 / 2019
Advocates: SANJAY K. AGRAWAL Vs

05 April 2019
Supreme Court
8 pages
G RAMESH Vs KANIKE HARISH KUMAR UJWAL

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE HEMANT GUPTA
Case number: Crl.A. No.-000603-000603 / 2019
Diary number: 47296 / 2018
Advocates: Krishna Dev Jagarlamudi Vs

05 April 2019
Supreme Court
8 pages
MANOJ KUMAR Vs THE STATE OF UTTARAKHAND

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE N.V. RAMANA
Case number: Crl.A. No.-002122-002122 / 2010
Diary number: 15799 / 2010
Advocates: S. S. NEHRA Vs ASHOK KUMAR SHARMA

05 April 2019
Supreme Court
7 pages
NUTAN GAUTAM Vs PRAKASH GAUTAM

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE R. SUBHASH REDDY
Judgment by: HON'BLE MR. JUSTICE R. SUBHASH REDDY
Case number: C.A. No.-003409-003410 / 2019
Diary number: 35988 / 2018
Advocates: ANUPAM MISHRA Vs

05 April 2019
Supreme Court
9 pages
T. RAMALINGESWARA RAO (DEAD) THR. LRS. Vs N. MADHAVA RAO

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-003408-003408 / 2019
Diary number: 25507 / 2011
Advocates: TATINI BASU Vs ANJANI AIYAGARI

05 April 2019
Supreme Court
6 pages
TABREZ KHAN @GUDDU Vs THE STATE OF UTTAR PRADESH

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: Crl.A. No.-000602-000602 / 2019
Diary number: 21356 / 2018
Advocates: AMIT PAWAN Vs

04 April 2019
Supreme Court
19 pages
ATUL CHANDRA DAS(D) TR.LRS. Vs RABINDRA NATH BHATTACHARYA(D)TR.LRS.&ORS

Bench: HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE K.M. JOSEPH
Judgment by: HON'BLE MR. JUSTICE K.M. JOSEPH
Case number: C.A. No.-008793-008794 / 2013
Diary number: 27635 / 2007
Advocates: SHEKHAR KUMAR Vs RAMESHWAR PRASAD GOYAL

04 April 2019
Supreme Court
7 pages
BHAGWAN DAS GOEL (DEAD) THROUGH HIS LRS. AND ORS. Vs PYARE KISHAN AGARWAL

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-003399-003399 / 2019
Diary number: 22789 / 2012
Advocates: RISHI MALHOTRA Vs KRISHAN SINGH CHAUHAN

04 April 2019
Supreme Court
21 pages
AJIT KAUR @ SURJIT KAUR Vs DARSHAN SINGH (DEAD) THROUGH LRS.

Bench: HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE MR. JUSTICE AJAY RASTOGI
Judgment by: HON'BLE MR. JUSTICE AJAY RASTOGI
Case number: C.A. No.-000226-000226 / 2010
Diary number: 25808 / 2004
Advocates: J. M. KHANNA Vs S. JANANI

03 April 2019
Supreme Court
30 pages
GOPALAKRISHNA (D) BYLRS. . Vs NARAYANAGOWDA (DEAD) BY LRS. .

Bench: HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE K.M. JOSEPH
Judgment by: HON'BLE MR. JUSTICE ASHOK BHUSHAN
Case number: C.A. No.-001332-001332 / 2008
Diary number: 6974 / 2006
Advocates: ANJANA CHANDRASHEKAR Vs VIJAY KUMAR

03 April 2019
Supreme Court
28 pages
GOPALAKRISHNA (D) BYLRS. . Vs NARAYANAGOWDA (DEAD) BY LRS. .

Bench: HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE K.M. JOSEPH
Judgment by: HON'BLE MR. JUSTICE ASHOK BHUSHAN
Case number: C.A. No.-001332-001332 / 2008
Diary number: 6974 / 2006
Advocates: ANJANA CHANDRASHEKAR Vs VIJAY KUMAR

03 April 2019
Supreme Court
39 pages
HAMMAD AHMED Vs ABDUL MAJEED

Bench: HON'BLE MR. JUSTICE UDAY UMESH LALIT, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE HEMANT GUPTA
Case number: C.A. No.-003382-003383 / 2019
Diary number: 45239 / 2018
Advocates: JAIKRITI S. JADEJA Vs

03 April 2019
Supreme Court
4 pages
LAXMI CHAUDHARY Vs SAHIB SINGH CHAUDHARY

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE R. SUBHASH REDDY
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: C.A. No.-003385-003385 / 2019
Diary number: 47800 / 2018
Advocates: RAJAN K. CHOURASIA Vs

02 April 2019
Supreme Court
89 pages
NATIONAL INVESTIGATION AGENCY Vs ZAHOOR AHMAD SHAH WATALI

Bench: HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE MR. JUSTICE AJAY RASTOGI
Judgment by: HON'BLE MR. JUSTICE A.M. KHANWILKAR
Case number: Crl.A. No.-000578-000578 / 2019
Diary number: 34633 / 2018
Advocates: B. V. BALARAM DAS Vs

02 April 2019
Supreme Court
84 pages
DHARANI SUGARS AND CHEMICALS LTD Vs UNION OF INDIA

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE VINEET SARAN
Judgment by: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Case number: T.C.(C) No.-000066 / 2018
Diary number: 42591 / 2018
Advocates: BY COURTS MOTION Vs