Showing 1231 - 1245 of 41947 judgements
09 April 2019
Supreme Court
25 pages
CARETEL INFOTECH LTD. Vs HINDUSTAN PETROLEUM CORPORATION LIMITED

Bench: HON'BLE MR. JUSTICE S.A. BOBDE, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL, HON'BLE MS. JUSTICE INDIRA BANERJEE
Judgment by: HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Case number: C.A. No.-003588-003588 / 2019
Diary number: 50 / 2019
Advocates: JINENDRA JAIN Vs

09 April 2019
Supreme Court
10 pages
RUPALI DEVI Vs STATE OF UTTAR PRADESH

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE DEEPAK GUPTA, HON'BLE MR. JUSTICE SANJIV KHANNA
Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: Crl.A. No.-000071-000071 / 2012
Diary number: 36977 / 2011
Advocates: AJAY KUMAR SRIVASTAVA Vs PRAVEEN CHATURVEDI

09 April 2019
Supreme Court
10 pages
MAHENDRA PRASAD MEHTA Vs THE STATE OF BIHAR

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE DEEPAK GUPTA, HON'BLE MR. JUSTICE SANJIV KHANNA
Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: Crl.A. No.-000623-000623 / 2019
Diary number: 16633 / 2014
Advocates: K. SARADA DEVI Vs

09 April 2019
Supreme Court
10 pages
AFSAR ALI KHAN Vs THE STATE OF MADHYA PRADESH

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE DEEPAK GUPTA, HON'BLE MR. JUSTICE SANJIV KHANNA
Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: Crl.A. No.-000619-000619 / 2019
Diary number: 21297 / 2010
Advocates: RAJ KISHOR CHOUDHARY Vs MISHRA SAURABH

09 April 2019
Supreme Court
10 pages
BRAJ KISHORE PRASAD @ SURAJ PRASAD Vs THE STATE OF BIHAR

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE DEEPAK GUPTA, HON'BLE MR. JUSTICE SANJIV KHANNA
Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: Crl.A. No.-000621-000621 / 2019
Diary number: 29615 / 2011
Advocates: SUBHRO SANYAL Vs ABHA R. SHARMA

09 April 2019
Supreme Court
10 pages
NEETU ARORA Vs VIKRAM ARORA .

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE DEEPAK GUPTA, HON'BLE MR. JUSTICE SANJIV KHANNA
Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: Crl.A. No.-000620-000620 / 2019
Diary number: 29149 / 2010
Advocates: SHALU SHARMA Vs UGRA SHANKAR PRASAD

09 April 2019
Supreme Court
10 pages
MAHENDRA PRASAD MEHATA Vs PARMILA DEVI .

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE DEEPAK GUPTA, HON'BLE MR. JUSTICE SANJIV KHANNA
Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: Crl.A. No.-000622-000622 / 2019
Diary number: 14315 / 2014
Advocates: REVATHY RAGHAVAN Vs SUNIL KUMAR VERMA

09 April 2019
Supreme Court
39 pages
JAGDISH PRASAD PATEL(D) THR. LRS. Vs SHIVNATH

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE R. SUBHASH REDDY
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: C.A. No.-002176-002176 / 2007
Diary number: 7743 / 2007
Advocates: BIRENDRA KUMAR MISHRA Vs MANJEET KIRPAL

09 April 2019
Supreme Court
36 pages
BASALINGAPPA Vs MUDIBASAPPA

Bench: HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE K.M. JOSEPH
Judgment by: HON'BLE MR. JUSTICE ASHOK BHUSHAN
Case number: Crl.A. No.-000636-000636 / 2019
Diary number: 36832 / 2018
Advocates: S. N. BHAT Vs

09 April 2019
Supreme Court
18 pages
PALAKOM ABDUL RAHIMAN Vs THE STATION HOUSE OFFICER

Bench: HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE MR. JUSTICE AJAY RASTOGI
Judgment by: HON'BLE MR. JUSTICE AJAY RASTOGI
Case number: Crl.A. No.-000725-000725 / 2012
Diary number: 14933 / 2008
Advocates: P. V. DINESH Vs

08 April 2019
Supreme Court
7 pages
KUSHUMA DEVI Vs SHEOPATI DEVI( DEAD)

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-003448-003449 / 2019
Diary number: 35364 / 2013
Advocates: ASHA GOPALAN NAIR Vs MANJU JETLEY

08 April 2019
Supreme Court
7 pages
PR. COMMISSIONER OF INCOME TAX 6 Vs NOKIA INDIA PVT. LTD.

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-003450-003450 / 2019
Diary number: 30665 / 2017
Advocates: ANIL KATIYAR Vs

08 April 2019
Supreme Court
9 pages
S. KUMAR Vs THE COMMISSIONER

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-003461-003505 / 2019
Diary number: 3586 / 2019
Advocates: P. SOMA SUNDARAM Vs

08 April 2019
Supreme Court
30 pages
NARENDER KUMAR Vs UNION OF INDIA

Bench: HON'BLE MR. JUSTICE UDAY UMESH LALIT, HON'BLE MS. JUSTICE INDU MALHOTRA
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: Crl.A. No.-001492-001492 / 2009
Diary number: 17188 / 2008
Advocates: AMITA SINGH KALKAL Vs ANIL KATIYAR

08 April 2019
Supreme Court
12 pages
SECRETARY LUCY SEQUEIRA TRUST Vs KAILASH RAMESH TANDEL

Bench: HON'BLE MR. JUSTICE UDAY UMESH LALIT, HON'BLE MS. JUSTICE INDU MALHOTRA
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: C.A. No.-003456-003456 / 2019
Diary number: 33107 / 2017
Advocates: G. PRAKASH Vs