Judgements

Showing 1216 - 1230 of 41947 judgements
09 April 2019
Supreme Court
20 pages
FOOD CORPORATION OF INDIA Vs RIMJHIM

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE M.R. SHAH
Case number: C.A. No.-003600-003600 / 2019
Diary number: 44526 / 2018
Advocates: AJIT PUDUSSERY Vs

09 April 2019
Supreme Court
7 pages
SHAM LAL Vs THE STATE OF HARYANA ETC

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: Crl.A. No.-001013-001014 / 2008
Diary number: 27680 / 2007
Advocates: AJAY CHOUDHARY Vs MONIKA GUSAIN

09 April 2019
Supreme Court
16 pages
UNION OF INDIA Vs ARUN ROYE

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: C.A. No.-007436-007437 / 2010
Diary number: 6764 / 2008
Advocates: B. KRISHNA PRASAD Vs EJAZ MAQBOOL

09 April 2019
Supreme Court
23 pages
JVPD SCHEME WELFARE TRUST THR. ITS SERETARY VIJAY AMRUT GONE Vs THE CHIEF OFFICER, M.H.A.D. .BRD GRIH NIRMAN BHAVAN

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: C.A. No.-004571-004571 / 2009
Diary number: 6827 / 2005
Advocates: C. K. SUCHARITA Vs ASHA GOPALAN NAIR

09 April 2019
Supreme Court
21 pages
JAWED URDU PRIMARY SCHOOL THROUGH ITS SECRETARY Vs COLLECTOR OF MUMBAI .

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: C.A. No.-000611-000611 / 2008
Diary number: 1472 / 2006
Advocates: BALRAJ DEWAN Vs SUCHITRA ATUL CHITALE

09 April 2019
Supreme Court
33 pages
ANURAG SONI Vs THE STATE OF CHHATTISGARH

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE M.R. SHAH
Case number: Crl.A. No.-000629-000629 / 2019
Diary number: 48211 / 2018
Advocates: PRAKASH RANJAN NAYAK Vs

09 April 2019
Supreme Court
6 pages
SHAILNDRA KUMAR JAIN Vs MAYA PRAKASH JAIN

Bench: HON'BLE MR. JUSTICE UDAY UMESH LALIT, HON'BLE MS. JUSTICE INDU MALHOTRA
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: C.A. No.-003587-003587 / 2019
Diary number: 39408 / 2018
Advocates: DHANANJAY GARG Vs

09 April 2019
Supreme Court
4 pages
PRADEEPKUMAR GORDHANDAS PATEL Vs CHANDRAKANT JIVANLAL PATEL

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE R. SUBHASH REDDY
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: C.A. No.-003591-003591 / 2019
Diary number: 29967 / 2018
Advocates: GAUTAM TALUKDAR Vs

09 April 2019
Supreme Court
42 pages
JAWED URDU PRIMARY SCHOOL THROUGH ITS SECRETARY Vs COLLECTOR OF MUMBAI .

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: C.A. No.-000611-000611 / 2008
Diary number: 1472 / 2006
Advocates: BALRAJ DEWAN Vs SUCHITRA ATUL CHITALE

09 April 2019
Supreme Court
15 pages
SAMPAT BABSO KALE Vs THE STATE OF MAHARASHTRA

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE DEEPAK GUPTA, HON'BLE MR. JUSTICE SANJIV KHANNA
Judgment by: HON'BLE MR. JUSTICE DEEPAK GUPTA
Case number: Crl.A. No.-000694-000695 / 2011
Diary number: 36881 / 2010
Advocates: UDAY B. DUBE Vs NISHANT RAMAKANTRAO KATNESHWARKAR

09 April 2019
Supreme Court
10 pages
PEER SINGH Vs THE STATE OF MADHYA PRADESH

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE DEEPAK GUPTA, HON'BLE MR. JUSTICE SANJIV KHANNA
Judgment by: HON'BLE MR. JUSTICE DEEPAK GUPTA
Case number: Crl.A. No.-000743-000743 / 2012
Diary number: 25627 / 2011
Advocates: PRATIBHA JAIN Vs C. D. SINGH

09 April 2019
Supreme Court
10 pages
GAJRAJ SINGH Vs THE STATE OF MADHYA PRADESH

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE DEEPAK GUPTA, HON'BLE MR. JUSTICE SANJIV KHANNA
Judgment by: HON'BLE MR. JUSTICE DEEPAK GUPTA
Case number: Crl.A. No.-000744-000744 / 2012
Diary number: 28903 / 2011
Advocates: Pallavi Pratap Vs C. D. SINGH

09 April 2019
Supreme Court
10 pages
BHAGWANSINGH @ BHAGGU Vs THE STATE OF MADHYA PRADESH

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE DEEPAK GUPTA, HON'BLE MR. JUSTICE SANJIV KHANNA
Judgment by: HON'BLE MR. JUSTICE DEEPAK GUPTA
Case number: Crl.A. No.-000746-000746 / 2012
Diary number: 28894 / 2011
Advocates: Pallavi Pratap Vs C. D. SINGH

09 April 2019
Supreme Court
18 pages
M/S. D.J. MALPANI Vs COMMISSIONER OF CENTRAL EXCISE, NASHIK

Bench: HON'BLE MR. JUSTICE S.A. BOBDE, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL, HON'BLE MS. JUSTICE INDIRA BANERJEE
Judgment by: HON'BLE MR. JUSTICE S.A. BOBDE
Case number: C.A. No.-005282-005282 / 2005
Diary number: 13537 / 2005
Advocates: PRAVEEN KUMAR Vs B. KRISHNA PRASAD

09 April 2019
Supreme Court
9 pages
M/S ROYAL SUNDARAM ALLIANCE INSURANCE COMPANY LTD. Vs MANDALA YADAGARI GOUD

Bench: HON'BLE MR. JUSTICE S.A. BOBDE, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL, HON'BLE MS. JUSTICE INDIRA BANERJEE
Judgment by: HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Case number: C.A. No.-006600-006600 / 2015
Diary number: 8742 / 2015
Advocates: G. BALAJI Vs ARVIND S. AVHAD