Showing 1201 - 1215 of 41947 judgements
11 April 2019
Supreme Court
30 pages
INDIBILY CREATIVE PVT. LTD. Vs GOVT. OF WEST BENGAL

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: W.P.(C) No.-000306 / 2019
Diary number: 8409 / 2019
Advocates: RUKHSANA CHOUDHURY Vs

11 April 2019
Supreme Court
20 pages
CHAIRMAN AND MANAGING DIRECTOR THE FERTILIZERS AND CHEMICALS TRANVANCORE LTD. Vs GENERAL SECRETARY FACT EMPLOYEES ASSOCIATION

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-003803-003803 / 2019
Diary number: 35316 / 2017
Advocates: SIDDHARTHA JHA Vs

11 April 2019
Supreme Court
33 pages
ATMA RAM Vs THE STATE OF RAJASTHAN

Bench: HON'BLE MR. JUSTICE UDAY UMESH LALIT, HON'BLE MS. JUSTICE INDU MALHOTRA
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: Crl.A. No.-000656-000657 / 2019
Diary number: 1379 / 2019
Advocates: SAURABH AJAY GUPTA Vs

11 April 2019
Supreme Court
11 pages
SEVOKE PROPERTIES PVT. LTD. Vs WEST BENGAL STATE ELETRICTIY DISTRIBUTION COMPANY LIMITED

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-003873-003873 / 2019
Diary number: 45428 / 2018
Advocates: SARAD KUMAR SINGHANIA Vs

10 April 2019
Supreme Court
56 pages
YASHWANT SINHA Vs CENTRAL BUREAU OF INVESTIGATION THROUGH ITS DIRECTOR

Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: R.P.(Crl.) No.-000046 / 2019
Diary number: 58 / 2019
Advocates: PETITIONER-IN-PERSON Vs

10 April 2019
Supreme Court
56 pages
SANJAY SINGH Vs UNION OF INDIA

Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: R.P.(Crl.) No.-000122 / 2019
Diary number: 1943 / 2019
Advocates: ALOK SHUKLA Vs

10 April 2019
Supreme Court
56 pages
MANOHAR LAL SHARMA Vs NARENDRA DAMODARDAS MODI

Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: MA-000058 / 2019
Diary number: 47012 / 2018
Advocates: ARVIND KUMAR SHARMA Vs

10 April 2019
Supreme Court
56 pages
YASHWANT SINHA Vs CENTRAL BUREAU OF INVESTIGATION THROUGH ITS DIRECTOR

Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: MA-000403 / 2019
Diary number: 6095 / 2019
Advocates: PETITIONER-IN-PERSON Vs

10 April 2019
Supreme Court
56 pages
VINEET DHANDA Vs UNION OF INDIA

Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: R.P.(C) No.-000719 / 2019
Diary number: 9104 / 2019
Advocates: ASHUTOSH GARG Vs

10 April 2019
Supreme Court
14 pages
SHRI N.K. JANU, DEPUTY DIRECTOR, SOCIAL FORESTRY DIVISION Vs LAKSHMI CHANDRA

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE HEMANT GUPTA
Case number: C.A. No.-003740-003740 / 2019
Diary number: 19342 / 2018
Advocates: KAMLENDRA MISHRA Vs

10 April 2019
Supreme Court
29 pages
VIJAY MOHAN SINGH Vs STATE OF KARNATAKA

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE M.R. SHAH
Case number: Crl.A. No.-001656-001656 / 2013
Diary number: 16868 / 2013
Advocates: VENKATESWARA RAO ANUMOLU Vs ANITHA SHENOY

10 April 2019
Supreme Court
13 pages
THE STATE OF RAJASTHAN Vs KANHAIYA LAL

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE M.R. SHAH
Case number: Crl.A. No.-000645-000645 / 2019
Diary number: 530 / 2015
Advocates: RUCHI KOHLI Vs

10 April 2019
Supreme Court
45 pages
GARWARE WALL ROPERS LTD. Vs COASTAL MARINE CONSTRUCTIONS ENGINEERING LTD.

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE VINEET SARAN
Judgment by: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Case number: C.A. No.-003631-003631 / 2019
Diary number: 12561 / 2018
Advocates: J S WAD AND CO Vs

09 April 2019
Supreme Court
24 pages
SMT. P.LEELAVATHI (D) BY LRS. Vs V.SHANKARNARAYANA RAO(D) BY LRS.

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE M.R. SHAH
Case number: C.A. No.-001099-001099 / 2008
Diary number: 1432 / 2008
Advocates: V. N. RAGHUPATHY Vs ANJANA CHANDRASHEKAR

09 April 2019
Supreme Court
18 pages
SHRIRAM TOMAR & ANR.ETC. Vs PRAVEEN KUMAR JAGGI .

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE M.R. SHAH
Case number: C.A. No.-003603-003607 / 2019
Diary number: 34788 / 2008
Advocates: RAJEEV SINGH Vs SHIV SAGAR TIWARI