Judgements

Showing 1186 - 1200 of 41947 judgements
15 April 2019
Supreme Court
18 pages
PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY Vs KARAMJIT SINGH

Bench: HON'BLE MR. JUSTICE UDAY UMESH LALIT, HON'BLE MS. JUSTICE INDU MALHOTRA
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: C.A. No.-003925-003925 / 2019
Diary number: 40868 / 2018
Advocates: RACHANA JOSHI ISSAR Vs

15 April 2019
Supreme Court
9 pages
OM PRAKASH RAM Vs THE STATE OF BIHAR

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Case number: C.A. No.-003936-003937 / 2019
Diary number: 4632 / 2018
Advocates: ARUN K. SINHA Vs

15 April 2019
Supreme Court
7 pages
CHANDRIKA (DEAD) BY LRS. Vs SUDAMA (DEAD) THR. LRS.

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-001299-001299 / 2009
Diary number: 9186 / 2005
Advocates: T. N. SINGH Vs P. NARASIMHAN

15 April 2019
Supreme Court
9 pages
ASHOK KUMAR MEHRA Vs THE STATE OF PUNJAB

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: Crl.A. No.-001466-001467 / 2008
Diary number: 26464 / 2008
Advocates: YASH PAL DHINGRA Vs

15 April 2019
Supreme Court
9 pages
MD. ALLAUDDIN KHAN Vs THE STATE OF BIHAR

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: Crl.A. No.-000675-000675 / 2019
Diary number: 39634 / 2017
Advocates: BINAY KUMAR DAS Vs

15 April 2019
Supreme Court
7 pages
BIHARI LAL Vs THE STATE OF RAJASTHAN

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: Crl.A. No.-000676-000676 / 2019
Diary number: 36721 / 2018
Advocates: RISHI MATOLIYA Vs

15 April 2019
Supreme Court
8 pages
DR. MANOHAR GANAPATHI RAVANKAR Vs H. GURUNANDA RAIKAR

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-003415-003415 / 2019
Diary number: 32312 / 2016
Advocates: NULI & NULI Vs

15 April 2019
Supreme Court
9 pages
LIFE INSURANCE CORPORATION OF INDIA Vs MANISH GUPTA

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-003944-003944 / 2019
Diary number: 5400 / 2019
Advocates: ASHOK PANIGRAHI Vs

12 April 2019
Supreme Court
79 pages
THE STATE OF TAMIL NADU Vs ELEPHANT G. RAJENDRAN

Bench: HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE K.M. JOSEPH
Judgment by: HON'BLE MR. JUSTICE ASHOK BHUSHAN
Case number: C.A. No.-003918-003919 / 2019
Diary number: 45491 / 2018
Advocates: VINODH KANNA B. Vs

12 April 2019
Supreme Court
11 pages
GURDEV SINGH Vs UNION OF INDIA

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: C.A. No.-003894-003894 / 2019
Diary number: 26837 / 2015
Advocates: S. R. SETIA Vs

12 April 2019
Supreme Court
6 pages
RAM PRAKASH Vs PUTTAN LAL

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: C.A. No.-003895-003896 / 2019
Diary number: 34565 / 2017
Advocates: SATISH KUMAR Vs

12 April 2019
Supreme Court
50 pages
ACCUSED X Vs THE STATE OF MAHARASHTRA

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE DEEPAK GUPTA
Judgment by: HON'BLE MR. JUSTICE N.V. RAMANA
Case number: R.P.(Crl.) No.-000301-000301 / 2008
Diary number: 28643 / 2008
Advocates: SHADAN FARASAT Vs NISHANT RAMAKANTRAO KATNESHWARKAR

12 April 2019
Supreme Court
7 pages
BHARAT WATCH COMPANY THROUGH ITS PARTNER Vs NATIONAL INSURANCE CO. LTD. THROUGH ITS REGIONAL MANAGER

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-003912-003912 / 2019
Diary number: 35006 / 2015
Advocates: SUDHANSHU S. CHOUDHARI Vs

12 April 2019
Supreme Court
7 pages
SANJAY BANSAL Vs M/S VIPUL LTD. (FORMERLY KNOWN AS VIPUL INFRASTRUCTURE DEVELOPERS LTD.)

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-010611-010611 / 2013
Diary number: 28179 / 2013
Advocates: SHRISH KUMAR MISRA Vs

11 April 2019
Supreme Court
7 pages
CENTER OF INDIAN TRADE UNION, A FEDERATION OF REGISTERED TRADE UNIONS Vs THE STATE OF MAHARASHTRA

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE DEEPAK GUPTA, HON'BLE MR. JUSTICE SANJIV KHANNA
Judgment by: HON'BLE MR. JUSTICE DEEPAK GUPTA
Case number: SLP(C) No.-007734-007734 / 1997
Diary number: 5722 / 1997
Advocates: KAMINI JAISWAL Vs NISHANT RAMAKANTRAO KATNESHWARKAR