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22 April 2019
Supreme Court 10 pages NARESH CHANDRA BHARDWAJ Vs BANK OF INDIA
Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL |
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22 April 2019
Supreme Court 27 pages NAND KUMAR MANJHI AND ANR, ETC Vs THE STATE OF BIHAR ETC
Bench: HON'BLE MR. JUSTICE UDAY UMESH LALIT, HON'BLE MS. JUSTICE INDU MALHOTRA |
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16 April 2019
Supreme Court 12 pages ASHATAI Vs SHRIRAM CITY UNION FINANCE LTD.
Bench: HON'BLE MR. JUSTICE UDAY UMESH LALIT, HON'BLE MS. JUSTICE INDU MALHOTRA |
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16 April 2019
Supreme Court 21 pages DR. R S GREWAL Vs CHANDER PARKASH SONI
Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE HEMANT GUPTA |
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16 April 2019
Supreme Court 11 pages NISHA SINGLA Vs ADARSH COLONY COOPERATIVE HOUSE BUILDING SOCIETY LTD.
Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE HEMANT GUPTA |
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16 April 2019
Supreme Court 15 pages REGIONAL MANAGER, U.P.S.R.T.C.. Vs MASLAHUDDIN (DEAD)
Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE M.R. SHAH |
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16 April 2019
Supreme Court 21 pages BIKASH RANJAN ROUT Vs THE STATE HOME DEPARTMENT SECRETARY
Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE M.R. SHAH |
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16 April 2019
Supreme Court 27 pages BHARAT BROADBAND NETWORK LIMITED Vs UNITED TELECOMS LIMITED
Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE VINEET SARAN |
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16 April 2019
Supreme Court 3 pages LUNAWAT CONSTRUCTION COMPANY REP. BY MANIKLAL PEERCHAND LUNAWAT Vs UNION OF INDIA MINISTRY OF CULTURE SECRETARY
Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE DINESH MAHESHWARI |
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16 April 2019
Supreme Court 6 pages RANJIT KUMAR KARMAKAR @ DULAL KARMAKAR Vs HARI SANKAR DAS
Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE DINESH MAHESHWARI |
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16 April 2019
Supreme Court 11 pages PR. COMMISSIONER OF INCOME TAX CENTRAL 2 Vs M/S A.A. ESTATE PVT. LTD
Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE DINESH MAHESHWARI |
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16 April 2019
Supreme Court 7 pages G. SHASHIKALA (DIED) THROUGH LRS. Vs G. KALAWATI BAI(DIED) THROUGH LR
Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE DINESH MAHESHWARI |
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16 April 2019
Supreme Court 13 pages MANJU DEVI Vs THE STATE OF RAJASTHAN
Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE DINESH MAHESHWARI |
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16 April 2019
Supreme Court 16 pages BAL MUKUND SHARMA @ BALMKUND CHAUDHRY Vs THE STATE OF BIHAR
Bench: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR, HON'BLE MS. JUSTICE INDIRA BANERJEE |
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16 April 2019
Supreme Court 7 pages SARV JAN KALYAN SEWA SAMITI Vs UNION OF INDIA
Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE HEMANT GUPTA |