Judgements

Showing 1156 - 1170 of 41947 judgements
23 April 2019
Supreme Court
24 pages
DHARMAJI SHANKAR SHINDE Vs RAJARAM SHRIPAD JOSHI (DEAD) THROUGH LRS.

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE R. SUBHASH REDDY
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: C.A. No.-007448-007448 / 2008
Diary number: 2832 / 2007
Advocates: Vs ABHA R. SHARMA

23 April 2019
Supreme Court
9 pages
NAGJI ODHAVJI KUMBHAR . Vs THE STATE OF GUJARAT

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: Crl.A. No.-000880-000880 / 2009
Diary number: 3864 / 2009
Advocates: RAVI PRAKASH MEHROTRA Vs HEMANTIKA WAHI

23 April 2019
Supreme Court
17 pages
GLOBE GROUND INDIA EMPLOYEES UNION Vs LUFTHANSA GERMAN AIRLINES

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE R. SUBHASH REDDY
Judgment by: HON'BLE MR. JUSTICE R. SUBHASH REDDY
Case number: C.A. No.-004076-004077 / 2019
Diary number: 27440 / 2017
Advocates: SATYA MITRA Vs

23 April 2019
Supreme Court
10 pages
CANTONMENT BOARD,MEERUT . Vs AFZAL

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE R. SUBHASH REDDY
Judgment by: HON'BLE MR. JUSTICE R. SUBHASH REDDY
Case number: C.A. No.-003814-003814 / 2019
Diary number: 8292 / 2014
Advocates: REKHA PANDEY Vs

23 April 2019
Supreme Court
14 pages
MONTHI MENEZES(D) BY LR. Vs DEVAKI AMMA (D) BY LR..

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE DINESH MAHESHWARI
Case number: C.A. No.-003539-003539 / 2009
Diary number: 17902 / 2008
Advocates: VAIJAYANTHI GIRISH Vs K. V. BHARATHI UPADHYAYA

23 April 2019
Supreme Court
16 pages
NATIONAL INSURANCE COMPANY LTD. Vs MANNAT JOHAL

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE DINESH MAHESHWARI
Case number: C.A. No.-004079-004081 / 2019
Diary number: 43910 / 2018
Advocates: SUDHIR NAAGAR Vs

23 April 2019
Supreme Court
3 pages
SHYAM PRASHAD Vs THE STATE OF HIMACHAL PRADESH

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE R. SUBHASH REDDY
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: Crl.A. No.-000723-000723 / 2019
Diary number: 31661 / 2018
Advocates: MUKESH JAIN Vs

22 April 2019
Supreme Court
17 pages
KUMAR GHIMIREY Vs THE STATE OF SIKKIM

Bench: HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE K.M. JOSEPH
Judgment by: HON'BLE MR. JUSTICE ASHOK BHUSHAN
Case number: Crl.A. No.-000719-000719 / 2019
Diary number: 3628 / 2017
Advocates: HARINDER MOHAN SINGH Vs ARPUTHAM ARUNA AND CO

22 April 2019
Supreme Court
18 pages
SAMPADA YOGESH WAGHDHARE Vs THE STATE OF MAHARASHTRA

Bench: HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE K.M. JOSEPH
Judgment by: HON'BLE MR. JUSTICE K.M. JOSEPH
Case number: C.A. No.-004056-004056 / 2019
Diary number: 17505 / 2018
Advocates: ABHA R. SHARMA Vs

22 April 2019
Supreme Court
58 pages
M/S INDIAN OIL CORPORATION LIMITED Vs THE STATE OF UTTAR PRADESH

Bench: HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE K.M. JOSEPH
Judgment by: HON'BLE MR. JUSTICE ASHOK BHUSHAN
Case number: C.A. No.-003257-003268 / 2019
Diary number: 44664 / 2018
Advocates: Nishit Agrawal Vs

22 April 2019
Supreme Court
3 pages
VST INDUSTRIES LIMITED Vs THE STATE OF UTTAR PRADESH

Bench: HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE K.M. JOSEPH
Judgment by: HON'BLE MR. JUSTICE ASHOK BHUSHAN
Case number: C.A. No.-003256-003256 / 2019
Diary number: 35690 / 2018
Advocates: RAJAN NARAIN Vs

22 April 2019
Supreme Court
13 pages
THE STATE OF RAJASTHAN Vs MUKESH SHARMA

Bench: HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE ARUN MISHRA
Case number: C.A. No.-003086-003086 / 2016
Diary number: 11655 / 2008
Advocates: MILIND KUMAR Vs GAURAV AGRAWAL

22 April 2019
Supreme Court
11 pages
MAARS SOFTWARE INTERNATIONAL LTD. Vs UNION OF INDIA

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-004023-004025 / 2019
Diary number: 35062 / 2017
Advocates: T. MAHIPAL Vs

22 April 2019
Supreme Court
10 pages
PR. COMMISSIONER OF INCOME TAX 3 NAGPUR Vs BALLARPUR INDUSTRIES LTD.

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-004026-004026 / 2019
Diary number: 40276 / 2017
Advocates: ANIL KATIYAR Vs

22 April 2019
Supreme Court
17 pages
ANIL KUMAR ANAND Vs COMMISSIONER OF CUSTOMS (PREVENTIVE)

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Judgment by: HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Case number: C.A. No.-003138 / 2018
Diary number: 3628 / 2018
Advocates: PUNIT DUTT TYAGI Vs