Judgements

Showing 1141 - 1155 of 41947 judgements
26 April 2019
Supreme Court
13 pages
MALLIKARJUNAIAH Vs NANJAIAH .

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-007768-007768 / 2011
Diary number: 15014 / 2008
Advocates: RAJESH MAHALE Vs

26 April 2019
Supreme Court
18 pages
MS. GOLI VIJAYALAKSHMI Vs YENDRU SATHIRAJU (DEAD) BY LRS.

Bench: HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE MR. JUSTICE AJAY RASTOGI
Judgment by: HON'BLE MR. JUSTICE AJAY RASTOGI
Case number: C.A. No.-008109-008109 / 2010
Diary number: 8494 / 2006
Advocates: JAYANT MOHAN Vs

26 April 2019
Supreme Court
18 pages
Y.SATHIRAJU (D) TR.HIS LRS . Vs GOLI KANNAYYA (DEAD) BY LRS. .

Bench: HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE MR. JUSTICE AJAY RASTOGI
Judgment by: HON'BLE MR. JUSTICE AJAY RASTOGI
Case number: C.A. No.-008110-008110 / 2010
Diary number: 23946 / 2006
Advocates: M. VIJAYA BHASKAR Vs JAYANT MOHAN

26 April 2019
Supreme Court
12 pages
N. RAMAMURTHY Vs STATE BY CENTRAL BUREAU OF INVESTIGATION

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE DINESH MAHESHWARI
Case number: Crl.A. No.-000751-000752 / 2019
Diary number: 6191 / 2019
Advocates: SUNIL FERNANDES Vs

25 April 2019
Supreme Court
12 pages
HIRABAI (D) THR. LRS. Vs RAMNIWAS BANSILAL LAKHOTIYA(D)BYLRS.&ORS

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-004282-004282 / 2019
Diary number: 16354 / 2009
Advocates: SUDHANSHU S. CHOUDHARI Vs NISHANT RAMAKANTRAO KATNESHWARKAR

25 April 2019
Supreme Court
8 pages
M/S TRIMEX SANDS PVT LIMITED Vs UNION OF INDIA

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-004283-004283 / 2019
Diary number: 42090 / 2017
Advocates: ANIRUDDHA DESHMUKH Vs

25 April 2019
Supreme Court
22 pages
RAJAN Vs THE HOME SECRETARY HOME DEPARTMENT OF TAMIL NADU

Bench: HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE MR. JUSTICE AJAY RASTOGI
Judgment by: HON'BLE MR. JUSTICE A.M. KHANWILKAR
Case number: W.P.(Crl.) No.-000321 / 2018
Diary number: 43286 / 2018
Advocates: K. PAARI VENDHAN Vs

24 April 2019
Supreme Court
24 pages
RELIANCE LIFE INSURANCE CO. LTD. Vs REKHABEN NARESHBHAI RATHOD

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-004261-004261 / 2019
Diary number: 14547 / 2015
Advocates: PAREKH & CO. Vs

24 April 2019
Supreme Court
20 pages
ALKA SHUKLA Vs LIFE INSURANCE CORPN. OF INDIA

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-003413-003413 / 2019
Diary number: 25167 / 2016
Advocates: DIVYA ROY Vs

24 April 2019
Supreme Court
67 pages
DIPAKBHAI JAGDISHCHNDRA PATEL Vs THE STATE OF GUJARAT

Bench: HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE K.M. JOSEPH
Judgment by: HON'BLE MR. JUSTICE K.M. JOSEPH
Case number: Crl.A. No.-000714-000714 / 2019
Diary number: 21243 / 2017
Advocates: Taruna Singh Gohil Vs

24 April 2019
Supreme Court
14 pages
CHERIYATH JYOTHI Vs SAINUDEEN

Bench: HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE MR. JUSTICE AJAY RASTOGI
Judgment by: HON'BLE MR. JUSTICE A.M. KHANWILKAR
Case number: C.A. No.-001424-001424 / 2016
Diary number: 20299 / 2015
Advocates: PETITIONER-IN-PERSON Vs

24 April 2019
Supreme Court
27 pages
DELHI DEVELPMENT AUTHORITY Vs NALWA SONS INVESTMENT LTD

Bench: HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE MR. JUSTICE AJAY RASTOGI
Judgment by: HON'BLE MR. JUSTICE A.M. KHANWILKAR
Case number: C.A. No.-004260-004260 / 2019
Diary number: 29783 / 2014
Advocates: BINU TAMTA Vs

24 April 2019
Supreme Court
41 pages
HARI STEEL AND GENERAL INDUSTRIES LTD Vs DALJIT SINGH

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE R. SUBHASH REDDY
Judgment by: HON'BLE MR. JUSTICE R. SUBHASH REDDY
Case number: C.A. No.-004265-004265 / 2019
Diary number: 38310 / 2018
Advocates: (MRS. ) VIPIN GUPTA Vs

24 April 2019
Supreme Court
18 pages
UNION OF INDIA Vs DHARAM PAL

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR, HON'BLE MR. JUSTICE S. ABDUL NAZEER
Judgment by: HON'BLE MR. JUSTICE N.V. RAMANA
Case number: Crl.A. No.-000804-000804 / 2019
Diary number: 37692 / 2015
Advocates: SUSHMA SURI Vs SATYA MITRA

24 April 2019
Supreme Court
9 pages
SARDARA SINGH Vs LAND ACQUISITION OFFICER

Bench: HON'BLE MR. JUSTICE UDAY UMESH LALIT, HON'BLE MS. JUSTICE INDU MALHOTRA
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: C.A. No.-004269-004278 / 2019
Diary number: 26975 / 2017
Advocates: UMANG SHANKAR Vs