Judgements

Showing 1126 - 1140 of 41947 judgements
30 April 2019
Supreme Court
6 pages
PIARA SINGH (SINCE DECEASED) THROUGH HIS LRS GURMEET SINGH Vs KUNDAN SINGH (D) THRO. HIS LEGAL HEIRS JAGJIT SINGH

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE S. ABDUL NAZEER
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: C.A. No.-004511-004511 / 2019
Diary number: 31252 / 2014
Advocates: YADAV NARENDER SINGH Vs

30 April 2019
Supreme Court
41 pages
RASHMI CHOPRA Vs THE STATE OF UTTAR PRADESH

Bench: HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE K.M. JOSEPH
Judgment by: HON'BLE MR. JUSTICE ASHOK BHUSHAN
Case number: Crl.A. No.-000594-000594 / 2019
Diary number: 33286 / 2018
Advocates: SHIV KUMAR SURI Vs

30 April 2019
Supreme Court
11 pages
KALABAI Vs THE STATE OF MADHYA PRADESH

Bench: HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE K.M. JOSEPH
Judgment by: HON'BLE MR. JUSTICE ASHOK BHUSHAN
Case number: Crl.A. No.-000763-000763 / 2019
Diary number: 25202 / 2014
Advocates: ANURADHA MUTATKAR Vs MISHRA SAURABH

30 April 2019
Supreme Court
16 pages
Y. SAVARIMUTHU Vs THE STATE OF TAMIL NADU .

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE VINEET SARAN
Judgment by: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Case number: C.A. No.-004495-004496 / 2019
Diary number: 30659 / 2015
Advocates: M. A. CHINNASAMY Vs B. BALAJI

30 April 2019
Supreme Court
16 pages
M/S SNOWTEX INVESTMENT LIMITED Vs PRINCIPAL COMMISSIONER OF INCOME TAX, CENTRAL -2, KOLKATA

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-004483-004483 / 2019
Diary number: 10785 / 2017
Advocates: NAVEEN R. NATH Vs

29 April 2019
Supreme Court
5 pages
GOVIND SINGH Vs THE STATE OF CHHATTISGARH

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE R. SUBHASH REDDY
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: Crl.A. No.-000770-000770 / 2019
Diary number: 26088 / 2018
Advocates: ANJANI AIYAGARI Vs

29 April 2019
Supreme Court
27 pages
HINDUSTAN SANITARYWARE AND INDUSTRIES LTD. Vs THE STATE OF HARYANA

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: C.A. No.-002539-002539 / 2010
Diary number: 1283 / 2008
Advocates: V. D. KHANNA Vs KAMAL MOHAN GUPTA

29 April 2019
Supreme Court
16 pages
RAJBIR SURAJBHAN SINGH Vs THE CHAIRMAN, INSTITUTE OF BANKING PERSONNEL SELECTION, MUMBAI

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: C.A. No.-004455-004455 / 2019
Diary number: 18937 / 2015
Advocates: GAGAN GUPTA Vs

29 April 2019
Supreme Court
23 pages
SAMEER KAPOOR Vs THE STATE THROUGH SUB DIVISION MAGISTRATE SOUTH

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE M.R. SHAH
Case number: C.A. No.-010482-010482 / 2013
Diary number: 8397 / 2009
Advocates: DIVYAKANT LAHOTI Vs BALRAJ DEWAN

29 April 2019
Supreme Court
29 pages
HINDUSTAN SANITARYWARE AND INDUSTRIES LTD. Vs THE STATE OF HARYANA

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: C.A. No.-002539-002539 / 2010
Diary number: 1283 / 2008
Advocates: V. D. KHANNA Vs KAMAL MOHAN GUPTA

26 April 2019
Supreme Court
8 pages
JAGDISHRAJ KHATTA Vs THE STATE OF HIMACHAL PRADESH

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE N.V. RAMANA
Case number: Crl.A. No.-000539-000540 / 2008
Diary number: 6151 / 2008
Advocates: GAURAV AGRAWAL Vs ABHINAV MUKERJI

26 April 2019
Supreme Court
11 pages
SADAYAPPAN @ GANESAN Vs STATE REPRESENTED BY INSPECTOR OF POLICE

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE N.V. RAMANA
Case number: Crl.A. No.-001990-001990 / 2012
Diary number: 5978 / 2012
Advocates: SENTHIL JAGADEESAN Vs

26 April 2019
Supreme Court
29 pages
VIKRAM JOHAR Vs THE STATE OF UTTAR PRADESH

Bench: HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE K.M. JOSEPH
Judgment by: HON'BLE MR. JUSTICE ASHOK BHUSHAN
Case number: Crl.A. No.-000759-000759 / 2019
Diary number: 15396 / 2017
Advocates: DIVYESH PRATAP SINGH Vs

26 April 2019
Supreme Court
11 pages
THE STATE BANK OF INDIA AND ORS. Vs P. SOUPRAMANIANE

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: C.A. No.-007011-007011 / 2009
Diary number: 17340 / 2008
Advocates: A. V. RANGAM Vs K. SARADA DEVI

26 April 2019
Supreme Court
12 pages
GIRISH MITTAL Vs PARVATI V. SUNDARAM

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: CONMT.PET.(C) No.-000928-000928 / 2016
Diary number: 41068 / 2016
Advocates: PRANAV SACHDEVA Vs