Judgements

Showing 1111 - 1125 of 41947 judgements
01 May 2019
Supreme Court
5 pages
PRAVEEN SINGH RAMAKANT BHADAURIYA Vs NEELAM PRAVEEN SINGH BHADAURIYA

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE S. ABDUL NAZEER
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: C.A. No.-004541-004541 / 2019
Diary number: 26917 / 2013
01 May 2019
Supreme Court
51 pages
UNION OF INDIA AND ORS. ETC. ETC. Vs S. MAADASAMY AND ANR. ETC. ETC.

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: C.A. No.-005969-005970 / 2009
Diary number: 3782 / 2008
Advocates: V. G. PRAGASAM Vs E. R. SUMATHY

01 May 2019
Supreme Court
16 pages
STATE BY KARNATAKA LOKAYUKTA POLICE STATION BENGALURU Vs M. R. HIREMATH

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: Crl.A. No.-000819-000819 / 2019
Diary number: 34587 / 2017
Advocates: JOSEPH ARISTOTLE S. Vs NULI & NULI

30 April 2019
Supreme Court
133 pages
63 MOONS TECHNOLOGIES LTD (FORMERLY KNOWN AS FINANCIAL TECHNOLOGIES INDIA LTD) Vs UNION OF INDIA

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE VINEET SARAN
Judgment by: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Case number: C.A. No.-004476-004476 / 2019
Diary number: 4493 / 2018
Advocates: E. C. AGRAWALA Vs

30 April 2019
Supreme Court
10 pages
POONAM BAI Vs THE STATE OF CHHATTISGARH

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Case number: Crl.A. No.-000903 / 2018
Diary number: 16452 / 2018
Advocates: RUPESH KUMAR Vs

30 April 2019
Supreme Court
23 pages
S. K. MIGLANI Vs STATE NCT OF DELHI

Bench: HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE K.M. JOSEPH
Judgment by: HON'BLE MR. JUSTICE ASHOK BHUSHAN
Case number: Crl.A. No.-000744-000744 / 2019
Diary number: 43871 / 2018
Advocates: Devendra Singh Vs

30 April 2019
Supreme Court
11 pages
KALABAI Vs THE STATE OF MADHYA PRADESH

Bench: HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE K.M. JOSEPH
Judgment by: HON'BLE MR. JUSTICE ASHOK BHUSHAN
Case number: Crl.A. No.-000763-000763 / 2019
Diary number: 25202 / 2014
Advocates: ANURADHA MUTATKAR Vs MISHRA SAURABH

30 April 2019
Supreme Court
40 pages
RASHMI CHOPRA Vs THE STATE OF UTTAR PRADESH

Bench: HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE K.M. JOSEPH
Judgment by: HON'BLE MR. JUSTICE ASHOK BHUSHAN
Case number: Crl.A. No.-000594-000594 / 2019
Diary number: 33286 / 2018
Advocates: SHIV KUMAR SURI Vs

30 April 2019
Supreme Court
15 pages
THE STATE OF RAJASTHAN Vs NEMI CHAND MAHELA .

Bench: HON'BLE MR. JUSTICE DEEPAK GUPTA, HON'BLE MR. JUSTICE SANJIV KHANNA
Judgment by: HON'BLE MR. JUSTICE DEEPAK GUPTA
Case number: C.A. No.-003873-003873 / 2010
Diary number: 16230 / 2008
Advocates: RUCHI KOHLI Vs PRASHANT CHAUDHARY

30 April 2019
Supreme Court
15 pages
JK JUTE MILL MAZDOOR MORCHA Vs JUGGILAL KAMLAPAT JUTE MILLS COMPANY LTD. THR. ITS DIRECTOR

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE VINEET SARAN
Judgment by: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Case number: C.A. No.-020978 / 2017
Diary number: 36341 / 2017
Advocates: BIJOY KUMAR JAIN Vs

30 April 2019
Supreme Court
6 pages
VISAKHAPATNAM METROPOLITAN REGION DEVELOPMENT AUTHORITY Vs CHAVVA SHEELA REDDY.

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-004493-004493 / 2019
Diary number: 40149 / 2017
Advocates: KUNAL CHEEMA Vs

30 April 2019
Supreme Court
11 pages
NARENDRA KUMAR Vs CHAIRMAN AND MANAGING DIRECTOR SYNDICATE BANK

Bench: HON'BLE MR. JUSTICE SANJAY KISHAN KAUL, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Case number: C.A. No.-004489-004489 / 2019
Diary number: 19686 / 2017
Advocates: PUJA SHARMA Vs

30 April 2019
Supreme Court
35 pages
SATYAN Vs DEPUTY COMMISSIONER .

Bench: HON'BLE MR. JUSTICE SANJAY KISHAN KAUL, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Case number: C.A. No.-002976-002983 / 2019
Diary number: 9394 / 2010
Advocates: LAWYER S KNIT & CO Vs

30 April 2019
Supreme Court
7 pages
THONGAM TARUN SINGH Vs THE STATE OF MANIPUR

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE S. ABDUL NAZEER
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: Crl.A. No.-000805-000805 / 2019
Diary number: 26133 / 2018
Advocates: AKSHAY GIRISH RINGE Vs LEISHANGTHEM ROSHMANI KH

30 April 2019
Supreme Court
5 pages
NAZIR MALITA Vs THE STATE OF WEST BENGAL

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE S. ABDUL NAZEER
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: Crl.A. No.-000807-000807 / 2019
Diary number: 35534 / 2018
Advocates: SUBHASISH BHOWMICK Vs