Judgements

Showing 1096 - 1110 of 41947 judgements
02 May 2019
Supreme Court
31 pages
TATA POWER COMPANY LTD. Vs ADANI ELECTRICITY MUMBAI LTD.

Bench: HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MR. JUSTICE S. ABDUL NAZEER
Judgment by: HON'BLE MR. JUSTICE ARUN MISHRA
Case number: C.A. No.-000415-000415 / 2007
Diary number: 1739 / 2007
Advocates: MANIK KARANJAWALA Vs Hasan Murtaza

02 May 2019
Supreme Court
12 pages
THE STATE OF JAMMU AND KASHMIR Vs FARID AHMAD TAK

Bench: HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MR. JUSTICE UDAY UMESH LALIT
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: C.A. No.-004563-004563 / 2019
Diary number: 17504 / 2018
Advocates: M. SHOEB ALAM Vs

01 May 2019
Supreme Court
7 pages
RYATAR SAHAKARI SAKKARRE KARKHANE NIYAMIT Vs ASST. COMMISSIONER OF INCOME TAX C 1 .

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-004515-004524 / 2019
Diary number: 1033 / 2017
Advocates: SHANKAR DIVATE Vs ANIL KATIYAR

01 May 2019
Supreme Court
16 pages
M/S NEW INDIA ASSURANCE CO. LTD Vs M/S LUXRA ENTERPRISES PVT LTD

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-009668-009668 / 2014
Diary number: 29419 / 2014
Advocates: MANJEET CHAWLA Vs SHANTANU KUMAR

01 May 2019
Supreme Court
12 pages
SHREE SHREE RAM JANKI JI ASTHAN TAPOVAN MANDIR Vs THE STATE OF JHARKHAND

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-004003-004003 / 2019
Diary number: 18662 / 2017
Advocates: TULIKA MUKHERJEE Vs KRISHNANAND PANDEYA

01 May 2019
Supreme Court
26 pages
MAHARASHTRA ARCHERY ASSOCIATION Vs RAHUL MEHRA

Bench: HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE MR. JUSTICE AJAY RASTOGI
Judgment by: HON'BLE MR. JUSTICE A.M. KHANWILKAR
Case number: / 0
Diary number: 29577 / 2017
Advocates: AMIT AGRAWAL Vs

01 May 2019
Supreme Court
41 pages
SEEMA SARKAR Vs EXECUTIVE OFFICER

Bench: HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE MR. JUSTICE AJAY RASTOGI
Judgment by: HON'BLE MR. JUSTICE A.M. KHANWILKAR
Case number: C.A. No.-004547-004547 / 2019
Diary number: 42059 / 2017
Advocates: NACHIKETA JOSHI Vs

01 May 2019
Supreme Court
24 pages
S. SUBRAMANIAN Vs S. RAMASAMY AND ORS

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE M.R. SHAH
Case number: C.A. No.-004536-004537 / 2019
Diary number: 28213 / 2013
Advocates: V. BALACHANDRAN Vs

01 May 2019
Supreme Court
33 pages
RAJESH Vs THE STATE OF HARYANA

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE M.R. SHAH
Case number: Crl.A. No.-000813-000813 / 2019
Diary number: 2139 / 2019
Advocates: RANI CHHABRA Vs

01 May 2019
Supreme Court
25 pages
UNION OF INDIA AND ORS. ETC. ETC. Vs S. MAADASAMY AND ANR. ETC. ETC.

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: C.A. No.-005969-005970 / 2009
Diary number: 3782 / 2008
Advocates: V. G. PRAGASAM Vs E. R. SUMATHY

01 May 2019
Supreme Court
13 pages
GANGARAM Vs THE STATE OF MADHYA PRADESH

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: Crl.A. No.-001510-001510 / 2010
Diary number: 3179 / 2009
Advocates: PRATIBHA JAIN Vs C. D. SINGH

01 May 2019
Supreme Court
32 pages
THULASIDHARA Vs NARAYANAPPA

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: C.A. No.-000784-000784 / 2010
Diary number: 32586 / 2007
Advocates: (MRS. ) VIPIN GUPTA Vs K. V. BHARATHI UPADHYAYA

01 May 2019
Supreme Court
5 pages
PRAVEEN SINGH RAMAKANT BHADAURIYA Vs NEELAM PRAVEEN SINGH BHADAURIYA

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE S. ABDUL NAZEER
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: C.A. No.-004541-004541 / 2019
Diary number: 26917 / 2013
01 May 2019
Supreme Court
7 pages
U.P. HOUSING AND DEVELOPMENT BOARD Vs RAMESH CHANDRA AGARWAL

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-004529-004529 / 2019
Diary number: 5748 / 2019
Advocates: VISHWAJIT SINGH Vs

01 May 2019
Supreme Court
26 pages
MAHARASHTRA ARCHERY ASSOCIATION Vs RAHUL MEHRA

Bench: HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE MR. JUSTICE AJAY RASTOGI
Judgment by: HON'BLE MR. JUSTICE A.M. KHANWILKAR
Case number: C.A. No.-004771-004771 / 2019
Diary number: 29577 / 2017
Advocates: AMIT AGRAWAL Vs