Judgements

Showing 1081 - 1095 of 41947 judgements
07 May 2019
Supreme Court
18 pages
DR. R.S. SOHANE Vs THE STATE OF MADHYA PRADESH

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: C.A. No.-004675-004676 / 2019
Diary number: 30342 / 2017
Advocates: REKHA PANDEY Vs

06 May 2019
Supreme Court
16 pages
THE STATE OF HARYANA Vs SANDEEP SINGH

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE HEMANT GUPTA
Case number: C.A. No.-004546-004546 / 2019
Diary number: 42671 / 2018
Advocates: VISHWA PAL SINGH Vs

06 May 2019
Supreme Court
11 pages
RAMBIR Vs STATE OF NCT DELHI

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE R. SUBHASH REDDY
Judgment by: HON'BLE MR. JUSTICE R. SUBHASH REDDY
Case number: Crl.A. No.-000839-000839 / 2019
Diary number: 38363 / 2018
Advocates: SHIV KUMAR SURI Vs

06 May 2019
Supreme Court
8 pages
JITEN K. AJMERA Vs M/S TEJAS CO OPERATIVE HOUSING SOCIETY

Bench: HON'BLE MR. JUSTICE UDAY UMESH LALIT, HON'BLE MS. JUSTICE INDU MALHOTRA
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: C.A. No.-004628-004628 / 2019
Diary number: 23366 / 2018
Advocates: P. N. PURI Vs

06 May 2019
Supreme Court
14 pages
RANDHIR KAUR (DECEASED) THROUGH HER LRS Vs BALWINDER KAUR

Bench: HON'BLE MR. JUSTICE UDAY UMESH LALIT, HON'BLE MS. JUSTICE INDU MALHOTRA
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: C.A. No.-004629-004630 / 2019
Diary number: 38936 / 2018
Advocates: Tina Garg Vs

06 May 2019
Supreme Court
30 pages
THE STATE OF ODISHA Vs DHIRENDRA SUNDAR DAS

Bench: HON'BLE MR. JUSTICE UDAY UMESH LALIT, HON'BLE MS. JUSTICE INDU MALHOTRA
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: C.A. No.-004646-004646 / 2019
Diary number: 48045 / 2018
Advocates: RAVI PRAKASH MEHROTRA Vs

06 May 2019
Supreme Court
18 pages
KARNATAKA HOUSING BOARD Vs K.A. NAGAMANI

Bench: HON'BLE MR. JUSTICE UDAY UMESH LALIT, HON'BLE MS. JUSTICE INDU MALHOTRA
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: C.A. No.-004631-004631 / 2019
Diary number: 6343 / 2019
Advocates: SHAILESH MADIYAL Vs

06 May 2019
Supreme Court
14 pages
RAJA SINGH Vs STATE OF UP

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE R. SUBHASH REDDY
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: C.A. No.-004642-004642 / 2019
Diary number: 9685 / 2014
Advocates: ANU GUPTA Vs VINAY GARG

06 May 2019
Supreme Court
29 pages
TEJASWINI GAUD Vs SHEKHAR JAGDISH PRASAD TEWARI

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE R. SUBHASH REDDY
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: Crl.A. No.-000838-000838 / 2019
Diary number: 6009 / 2019
Advocates: LIZ MATHEW Vs

03 May 2019
Supreme Court
7 pages
BIKKINA RAMA RAO Vs THE SPECIAL DEPUTY TAHSILDAR (TRIBAL WELFARE) KOTA RAMACHANDRAPURAM

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-004658-004658 / 2008
Diary number: 26625 / 2007
Advocates: K. SHIVRAJ CHOUDHURI Vs G. N. REDDY

03 May 2019
Supreme Court
5 pages
HANUMANT DINKAR ARJUN Vs SURESH R.ANDHARE

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: Crl.A. No.-000025-000025 / 2009
Diary number: 27201 / 2008
Advocates: J S WAD AND CO Vs

03 May 2019
Supreme Court
92 pages
FEDERATION OF OBSTETRICS AND GYNECOLOGICAL SOCIETIES OF INDIA (FOGSI) SECRETARY GENERAL Vs UNION OF INDIA

Bench: HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE ARUN MISHRA
Case number: W.P.(C) No.-000129-000129 / 2017
Diary number: 42056 / 2016
Advocates: KNC Vs

03 May 2019
Supreme Court
10 pages
MAHARASHTRA PUBLIC SERVICE COMMISSION Vs SANDEEP SHRIRAM WARADE

Bench: HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE ARUN MISHRA
Case number: C.A. No.-004597-004597 / 2019
Diary number: 31800 / 2017
Advocates: SUNIL KUMAR VERMA Vs

03 May 2019
Supreme Court
63 pages
GANESAN REP BY ITS POWER AGENT G. RUKMANI GANESAN Vs THE COMMISSIONER THE TAMIL NADU HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS BOARD

Bench: HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE K.M. JOSEPH
Judgment by: HON'BLE MR. JUSTICE ASHOK BHUSHAN
Case number: C.A. No.-004582-004582 / 2019
Diary number: 10694 / 2018
Advocates: A. LAKSHMINARAYANAN Vs

03 May 2019
Supreme Court
3 pages
RAJASTHAN STATE ROADWAYS TRANSPORT CORPORATION Vs PARAMJEET SINGH

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-004593-004593 / 2019
Diary number: 7216 / 2017
Advocates: EQUITY LEX ASSOCIATES Vs