Showing 1066 - 1080 of 41947 judgements
08 May 2019
Supreme Court
25 pages
NILESH LAXMICHAND Vs SHANTABEN PURUSHOTTAM KAKAD (SINCE DECEASED) BY LRS

Bench: HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE K.M. JOSEPH
Judgment by: HON'BLE MR. JUSTICE K.M. JOSEPH
Case number: C.A. No.-004268-004268 / 2019
Diary number: 42914 / 2018
Advocates: P. SOMA SUNDARAM Vs

08 May 2019
Supreme Court
90 pages
SSANGYONG ENGINEERING AND CONSTRUCTION CO. LTD Vs NATIONAL HIGHWAYS AUTHORITY OF INDIA(NHAI)

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE VINEET SARAN
Judgment by: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Case number: C.A. No.-004779-004779 / 2019
Diary number: 19190 / 2017
Advocates: ASHWANI KUMAR Vs

08 May 2019
Supreme Court
26 pages
STATE BANK OF INDIA Vs M/S. JAH DEVELOPERS PVT. LTD.

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE VINEET SARAN
Judgment by: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Case number: C.A. No.-004776-004776 / 2019
Diary number: 9560 / 2016
Advocates: SANJAY KAPUR Vs KANCHAN KAUR DHODI

08 May 2019
Supreme Court
7 pages
BIRENDRA PRASAD SAH Vs THE STATE OF BIHAR

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: Crl.A. No.-000868-000868 / 2019
Diary number: 27023 / 2018
Advocates: SHANTANU SAGAR Vs

07 May 2019
Supreme Court
13 pages
STATE BY THE SUPERINTENDENT OF POLICE Vs SHAKUL HAMMED

Bench: HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE MR. JUSTICE AJAY RASTOGI
Judgment by: HON'BLE MR. JUSTICE AJAY RASTOGI
Case number: Crl.A. No.-000863-000864 / 2019
Diary number: 40998 / 2018
Advocates: B. V. BALARAM DAS Vs

07 May 2019
Supreme Court
14 pages
UNION OF INDIA Vs MUBARAK @ MOHAMMED MUBARAK

Bench: HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE MR. JUSTICE AJAY RASTOGI
Judgment by: HON'BLE MR. JUSTICE AJAY RASTOGI
Case number: Crl.A. No.-000865-000865 / 2019
Diary number: 40999 / 2018
Advocates: B. V. BALARAM DAS Vs

07 May 2019
Supreme Court
18 pages
RAFIQ QURESHI Vs NARCOTIC CONTROL BUREAU EASTERN ZONAL UNIT

Bench: HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE K.M. JOSEPH
Judgment by: HON'BLE MR. JUSTICE ASHOK BHUSHAN
Case number: Crl.A. No.-000567-000567 / 2019
Diary number: 34674 / 2018
Advocates: VISHWA PAL SINGH Vs

07 May 2019
Supreme Court
44 pages
HEMAREDDI (D) THROUGH LRS. Vs RAMACHANDRA YALLAPPA HOSMANI .

Bench: HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE K.M. JOSEPH
Judgment by: HON'BLE MR. JUSTICE ASHOK BHUSHAN
Case number: C.A. No.-004103-004103 / 2008
Diary number: 996 / 2007
Advocates: Vs ASHOK KUMAR SHARMA

07 May 2019
Supreme Court
14 pages
ASHOKSINH JAYENDRASINH Vs THE STATE OF GUJARAT

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE R. SUBHASH REDDY
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: Crl.A. No.-001123-001123 / 2010
Diary number: 19389 / 2009
Advocates: RUCHI KOHLI Vs HEMANTIKA WAHI

07 May 2019
Supreme Court
22 pages
SASIKALA PUSHPA Vs THE STATE OF TAMIL NADU

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE R. SUBHASH REDDY
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: Crl.A. No.-000855-000855 / 2019
Diary number: 31293 / 2016
Advocates: D. ABHINAV RAO Vs M. YOGESH KANNA

07 May 2019
Supreme Court
5 pages
JASWANT SINGH Vs JASPAL SINGH

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Case number: C.A. No.-005962-005962 / 2010
Diary number: 38373 / 2009
Advocates: JAY KISHOR SINGH Vs

07 May 2019
Supreme Court
14 pages
ARULMIGHU NELLUKADAI MARIAMMAN TIRUKKOIL Vs TAMILARASI (DEAD) BY LRS.

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-004666-004666 / 2019
Diary number: 8194 / 2012
Advocates: R. CHANDRACHUD Vs

07 May 2019
Supreme Court
15 pages
BHIVCHANDRA SHANKAR MORE Vs BALU GANGARAM MORE

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE R. SUBHASH REDDY
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: C.A. No.-004669-004669 / 2019
Diary number: 31643 / 2014
Advocates: K. N. RAI Vs ABHA R. SHARMA

07 May 2019
Supreme Court
10 pages
STATE REP BY INSPECTOR OF POLICE CENTRAL BUREAU OF INVESTIGATION Vs M SUBRAHMANYAM

Bench: HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE NAVIN SINHA
Case number: Crl.A. No.-000853-000853 / 2019
Diary number: 2971 / 2019
Advocates: ARVIND KUMAR SHARMA Vs

07 May 2019
Supreme Court
15 pages
DIRECTOR TRANSPORT DEPARTMENT UNION TERRITORY ADMINISTRATION OF DADRA AND NAGAR HAVELI SILVASSA Vs MR. ABHINAV DIPAKBHAI PATEL

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: C.A. No.-004665-004665 / 2019
Diary number: 17303 / 2017
Advocates: SHREEKANT N. TERDAL Vs