Judgements

Showing 1051 - 1065 of 41947 judgements
09 May 2019
Supreme Court
18 pages
SHIO SHANKAR DUBEY Vs THE STATE OF BIHAR

Bench: HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE K.M. JOSEPH
Judgment by: HON'BLE MR. JUSTICE ASHOK BHUSHAN
Case number: Crl.A. No.-001617-001617 / 2014
Diary number: 29592 / 2013
Advocates: RAJEEV SINGH Vs

09 May 2019
Supreme Court
8 pages
KARUNA KANSAL Vs HEMANT KANSAL

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-004847-004848 / 2019
Diary number: 40835 / 2014
Advocates: NIRAJ SHARMA Vs

09 May 2019
Supreme Court
9 pages
OMANAKUTTAN Vs THE STATE OF KERALA

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE DINESH MAHESHWARI
Case number: Crl.A. No.-000873-000873 / 2019
Diary number: 26341 / 2018
Advocates: SURINDER KUMAR GUPTA Vs

09 May 2019
Supreme Court
7 pages
POWER GRID CORPORATION OF INDIA Vs TAMIL NADU GENERATION AND DISTRIBUTION CO. LTD. AND ORS. ETC.

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE N.V. RAMANA
Case number: C.A. No.-000684-000684 / 2007
Diary number: 34227 / 2006
Advocates: PRAMOD DAYAL Vs SIDDHARTHA CHOWDHURY

09 May 2019
Supreme Court
68 pages
BIRLA CORPORATION LTD. Vs ADVENTZ INVESTMENTS AND HOLDINGS LTD.

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE R. SUBHASH REDDY
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: Crl.A. No.-000875-000875 / 2019
Diary number: 16140 / 2016
Advocates: SENTHIL JAGADEESAN Vs

09 May 2019
Supreme Court
18 pages
STATE OF BIHAR (NOW ST.OF JHARKHAND) THROUGH THE SUB DIVISIONAL OFFICER Vs TATA IRON AND STEEL CO. LTD.

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: C.A. No.-003861-003861 / 2014
Diary number: 9215 / 2008
Advocates: ANIL K. JHA Vs KARANJAWALA & CO.

09 May 2019
Supreme Court
20 pages
RENGAN AMBALAM AND ANR. Vs SHEIK DAWOOD AND ORS.

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE M.R. SHAH
Case number: C.A. No.-008103-008103 / 2011
Diary number: 886 / 2008
Advocates: K. V. VIJAYAKUMAR Vs

09 May 2019
Supreme Court
24 pages
BEEMANENI MAHA LAKSHMI Vs GANGUMALLA APPA RAO (SINCE DEAD) BY LRS.

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE M.R. SHAH
Case number: C.A. No.-004537-004538 / 2017
Diary number: 2981 / 2008
Advocates: K. SHIVRAJ CHOUDHURI Vs

09 May 2019
Supreme Court
14 pages
LANCE NAYAK PNO NO. 980510777 RAJ BAHADUR Vs THE STATE OF UTTAR PRADESH

Bench: HON'BLE MR. JUSTICE UDAY UMESH LALIT, HON'BLE MS. JUSTICE INDU MALHOTRA
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: C.A. No.-004837-004837 / 2019
Diary number: 21352 / 2018
Advocates: RAJ SINGH RANA Vs

09 May 2019
Supreme Court
29 pages
MANGATHAI AMMAL (DIED) THROUGH LRS Vs RAJESWARI .

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: C.A. No.-004805-004805 / 2019
Diary number: 23345 / 2016
Advocates: S. RAJAPPA Vs

09 May 2019
Supreme Court
24 pages
KHETRI VIKAS SAMITI Vs DIRECTOR COLLEGE EDUCATION, GOVT OF RAJASTHAN

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: C.A. No.-004806-004806 / 2019
Diary number: 8513 / 2017
Advocates: SHUBHRANSHU PADHI Vs RAMJEE PANDEY

08 May 2019
Supreme Court
8 pages
MANOHAR M. GALANI Vs STATE OF GUJARAT .

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE DEEPAK GUPTA
Judgment by: HON'BLE MR. JUSTICE DEEPAK GUPTA
Case number: C.A. No.-006396-006396 / 2012
Diary number: 5833 / 2005
Advocates: JATIN ZAVERI Vs HEMANTIKA WAHI

08 May 2019
Supreme Court
17 pages
SANT LAL GUPTA Vs UMESH KUMAR JAIN

Bench: HON'BLE MR. JUSTICE UDAY UMESH LALIT, HON'BLE MS. JUSTICE INDU MALHOTRA
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: CONMT.PET.(C) No.-001505-001506 / 2017
Diary number: 20124 / 2017
Advocates: BHARTI TYAGI Vs

08 May 2019
Supreme Court
114 pages
M/S. STEEL AUTHORITY OF INDIA LTD. (UNIT BHILAI STEEL PLANT) ISPAT BHAWAN . THROUGH ITS SR. MANAGER (F AND A) Vs COMMISSIONER OF CENTRAL EXCISE RAIPUR

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE UDAY UMESH LALIT, HON'BLE MR. JUSTICE K.M. JOSEPH
Judgment by: HON'BLE MR. JUSTICE K.M. JOSEPH
Case number: C.A. No.-002150-002150 / 2012
Diary number: 34505 / 2010
Advocates: M. P. DEVANATH Vs B. KRISHNA PRASAD

08 May 2019
Supreme Court
24 pages
NILESH LAXMICHAND Vs SHANTABEN PURUSHOTTAM KAKAD (SINCE DECEASED) BY LRS

Bench: HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE K.M. JOSEPH
Judgment by: HON'BLE MR. JUSTICE K.M. JOSEPH
Case number: C.A. No.-004268-004268 / 2019
Diary number: 42914 / 2018
Advocates: P. SOMA SUNDARAM Vs