Judgements

Showing 1036 - 1050 of 41947 judgements
10 May 2019
Supreme Court
19 pages
LBER LALOO Vs ALL DIMASA STUDENTS UNION HASAO DISTRICT COMMITTEE

Bench: HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE K.M. JOSEPH
Judgment by: HON'BLE MR. JUSTICE ASHOK BHUSHAN
Case number: C.A. No.-005295 / 2019
Diary number: 3067 / 2018
10 May 2019
Supreme Court
4 pages
NARAD PATEL Vs THE STATE OF CHHATTISGARH

Bench: HON'BLE MR. JUSTICE UDAY UMESH LALIT, HON'BLE MS. JUSTICE INDU MALHOTRA
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: Crl.A. No.-000883-000883 / 2019
Diary number: 5615 / 2019
Advocates: VIKRANT SINGH BAIS Vs

10 May 2019
Supreme Court
11 pages
RAKESH TIWARI, ADVOCATE Vs ALOK PANDEY, CJM

Bench: HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE ARUN MISHRA
Case number: Crl.A. No.-001223-001223 / 2015
Diary number: 24348 / 2015
Advocates: VIDHI INTERNATIONAL Vs JAGJIT SINGH CHHABRA

10 May 2019
Supreme Court
69 pages
RAM PARSHOTAM MITTAL Vs HOTEL QUEEN ROAD PVT.LTD. ANDORS.

Bench: HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE ARUN MISHRA
Case number: C.A. No.-003934-003934 / 2017
Diary number: 27193 / 2013
Advocates: LAWYER S KNIT & CO Vs

10 May 2019
Supreme Court
69 pages
RAM PARSHOTAM MITTAL Vs HOTEL QUEEN ROAD PVT.LTD. ANDORS.

Bench: HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE ARUN MISHRA
Case number: C.A. No.-003934-003934 / 2017
Diary number: 27193 / 2013
Advocates: LAWYER S KNIT & CO Vs

10 May 2019
Supreme Court
19 pages
LBER LALOO Vs ALL DIMASA STUDENTS UNION HASAO DISTRICT COMMITTEE

Bench: HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE ASHOK BHUSHAN
Case number: / 0
Diary number: 3067 / 2018
10 May 2019
Supreme Court
33 pages
PRAMOD KUMAR Vs ZALAK SINGH .

Bench: HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE K.M. JOSEPH
Judgment by: HON'BLE MR. JUSTICE ASHOK BHUSHAN
Case number: C.A. No.-001055-001055 / 2019
Diary number: 40417 / 2012
Advocates: GARVESH KABRA Vs SHIRISH K. DESHPANDE

10 May 2019
Supreme Court
9 pages
NAND KISHORE PRASAD Vs MOHIB HAMIDI

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE HEMANT GUPTA
Case number: C.A. No.-004619-004619 / 2019
Diary number: 40388 / 2015
Advocates: M. A. CHINNASAMY Vs

10 May 2019
Supreme Court
15 pages
DLF HOMES PANCHKULA PVT. LTD. Vs D.S. DHANDA ETC. ETC.

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE HEMANT GUPTA
Case number: C.A. No.-004910-004941 / 2019
Diary number: 3495 / 2019
Advocates: KARANJAWALA & CO. Vs

10 May 2019
Supreme Court
13 pages
THE STATE OF JHARKHAND Vs M/S. AKASH COKE INDUSTRIES PVT. LTD.

Bench: HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE K.M. JOSEPH
Judgment by: HON'BLE MR. JUSTICE K.M. JOSEPH
Case number: C.A. No.-004949-004949 / 2019
Diary number: 41954 / 2017
Advocates: DEVASHISH BHARUKA Vs

10 May 2019
Supreme Court
33 pages
PRAMOD KUMAR Vs ZALAK SINGH .

Bench: HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE K.M. JOSEPH
Judgment by: HON'BLE MR. JUSTICE ASHOK BHUSHAN
Case number: C.A. No.-001055-001055 / 2019
Diary number: 40417 / 2012
Advocates: GARVESH KABRA Vs SHIRISH K. DESHPANDE

10 May 2019
Supreme Court
18 pages
GIRISH KUMAR Vs STATE OF MAHARASHTRA

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: C.A. No.-004894-004894 / 2019
Diary number: 3141 / 2011
Advocates: CHANDAN RAMAMURTHI Vs NISHANT RAMAKANTRAO KATNESHWARKAR

10 May 2019
Supreme Court
4 pages
VIBHA BAKSHI GOKHALE Vs M/S GRUHASHILP CONSTRUCTIONS

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-004767 / 2019
Diary number: 10194 / 2019
Advocates: P. K. JAIN Vs

09 May 2019
Supreme Court
48 pages
KHETRI VIKAS SAMITI Vs DIRECTOR COLLEGE EDUCATION, GOVT OF RAJASTHAN

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: C.A. No.-004806-004806 / 2019
Diary number: 8513 / 2017
Advocates: SHUBHRANSHU PADHI Vs RAMJEE PANDEY

09 May 2019
Supreme Court
18 pages
STATE OF BIHAR (NOW ST.OF JHARKHAND) THROUGH THE SUB DIVISIONAL OFFICER Vs TATA IRON AND STEEL CO. LTD.

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: C.A. No.-003861-003861 / 2014
Diary number: 9215 / 2008
Advocates: ANIL K. JHA Vs KARANJAWALA & CO.