Judgements

Showing 1021 - 1035 of 41947 judgements
29 May 2019
Supreme Court
22 pages
SURINDER SINGH DESWAL @ COL. S. S. DESWAL Vs VIRENDER GANDHI

Bench: HON'BLE MR. JUSTICE M.R. SHAH, HON'BLE MR. JUSTICE A.S. BOPANNA
Judgment by: HON'BLE MR. JUSTICE M.R. SHAH
Case number: Crl.A. No.-000917-000944 / 2019
Diary number: 19322 / 2019
Advocates: Sumeer Sodhi Vs

27 May 2019
Supreme Court
27 pages
PARSA KENTA COLLIERIES LTD. Vs RAJASTHAN RAJYA VIDYUT UTPADAN NIGAM LTD.

Bench: HON'BLE MR. JUSTICE M.R. SHAH, HON'BLE MR. JUSTICE A.S. BOPANNA
Judgment by: HON'BLE MR. JUSTICE M.R. SHAH
Case number: C.A. No.-009023-009023 / 2018
Diary number: 13456 / 2018
Advocates: E. C. AGRAWALA Vs

24 May 2019
Supreme Court
9 pages
GUMAN SINGH Vs THE STATE OF RAJASTHAN

Bench: HON'BLE MS. JUSTICE INDIRA BANERJEE
Judgment by: HON'BLE MS. JUSTICE INDIRA BANERJEE
Case number: Crl.A. No.-001475-001475 / 2017
Diary number: 18743 / 2017
Advocates: PRATIBHA JAIN Vs

24 May 2019
Supreme Court
18 pages
CENTRAL BUREAU OF INVESTIGATION Vs SAKRU MAHAGU BINJEWAR .

Bench: HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MR. JUSTICE B.R. GAVAI, HON'BLE MR. JUSTICE SURYA KANT
Judgment by: HON'BLE MR. JUSTICE ARUN MISHRA
Case number: Crl.A. No.-001791-001795 / 2014
Diary number: 31729 / 2010
Advocates: ARVIND KUMAR SHARMA Vs

17 May 2019
Supreme Court
30 pages
CENTURY METAL RECYCLING PVT. LTD. Vs UNION OF INDIA

Bench: HON'BLE MS. JUSTICE INDIRA BANERJEE, HON'BLE MR. JUSTICE SANJIV KHANNA
Judgment by: HON'BLE MS. JUSTICE INDIRA BANERJEE
Case number: C.A. No.-005011-005011 / 2019
Diary number: 39078 / 2017
Advocates: CHIRAG M. SHROFF Vs

17 May 2019
Supreme Court
27 pages
ABDUL KUDDUS Vs UNION OF INDIA

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE DEEPAK GUPTA, HON'BLE MR. JUSTICE SANJIV KHANNA
Judgment by: HON'BLE MR. JUSTICE SANJIV KHANNA
Case number: C.A. No.-005012-005012 / 2019
Diary number: 27535 / 2018
Advocates: FUZAIL AHMAD AYYUBI Vs

10 May 2019
Supreme Court
149 pages
THE STATE OF BIHAR Vs THE BIHAR SECONDARY TEACHERS STRUGGLE COMMITTEE MUNGER

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE UDAY UMESH LALIT
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: C.A. No.-004862-004862 / 2019
Diary number: 41157 / 2017
Advocates: GOPAL SINGH Vs

10 May 2019
Supreme Court
135 pages
B.K. PAVITRA Vs UNION OF INDIA

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: MA-001151 / 2018
Diary number: 15655 / 2018
Advocates: V. N. RAGHUPATHY Vs

10 May 2019
Supreme Court
11 pages
RAKESH TIWARI, ADVOCATE Vs ALOK PANDEY, CJM

Bench: HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE ARUN MISHRA
Case number: Crl.A. No.-001223-001223 / 2015
Diary number: 24348 / 2015
Advocates: VIDHI INTERNATIONAL Vs JAGJIT SINGH CHHABRA

10 May 2019
Supreme Court
16 pages
SUKHPAL SINGH KHAIRA Vs THE STATE OF PUNJAB

Judgment by: HON'BLE MR. JUSTICE N.V. RAMANA
Case number: Crl.A. No.-000885-000885 / 2019
Diary number: 37255 / 2017
Advocates: NIKHIL JAIN Vs

10 May 2019
Supreme Court
7 pages
THE SUPERINTENDING ENGINEER TWAD BOARD Vs M. NATESAN AND ORS.

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE R. SUBHASH REDDY
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: C.A. No.-004875-004884 / 2019
Diary number: 20134 / 2018
Advocates: VINODH KANNA B. Vs

10 May 2019
Supreme Court
149 pages
THE STATE OF BIHAR Vs THE BIHAR SECONDARY TEACHERS STRUGGLE COMMITTEE MUNGER

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE UDAY UMESH LALIT
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: C.A. No.-004862-004862 / 2019
Diary number: 41157 / 2017
Advocates: GOPAL SINGH Vs

10 May 2019
Supreme Court
6 pages
JITENDER KUMAR @JITENDER SINGH Vs THE STATE OF BIHAR

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: Crl.A. No.-000888-000888 / 2019
Diary number: 12787 / 2019
Advocates: KUMAR MIHIR Vs

10 May 2019
Supreme Court
6 pages
KUMUD W/O MAHADEORAO SLUNKE Vs SHRI PANDURANG NARAYAN GANDHEWAR THROUGH LRS .

Bench: HON'BLE MR. JUSTICE UDAY UMESH LALIT, HON'BLE MS. JUSTICE INDU MALHOTRA
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: C.A. No.-004873-004873 / 2019
Diary number: 5289 / 2015
Advocates: ANURADHA MUTATKAR Vs

10 May 2019
Supreme Court
12 pages
ANJUM HUSSAIN Vs INTELLICITY BUSINESS PARK PVT LTD

Bench: HON'BLE MR. JUSTICE UDAY UMESH LALIT, HON'BLE MS. JUSTICE INDU MALHOTRA
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: C.A. No.-001676 / 2019
Diary number: 46964 / 2018
Advocates: ROHIT KUMAR SINGH Vs