Showing 10216 - 10230 of 41947 judgements
09 December 2010
Supreme Court
17 pages
COMMNR. OF CUSTOMS, MUMBAI Vs M/S. M. AMBALAL & CO.

Bench: D.K. JAIN,H.L. DATTU, , ,
Case number: C.A. No.-008235-008235 / 2003
Diary number: 17754 / 2003
Advocates: P. PARMESWARAN Vs ASHOK K. MAHAJAN

09 December 2010
Supreme Court
13 pages
MEWAR POLYTEX LTD. Vs UNION OF INDIA .

Bench: MUKUNDAKAM SHARMA,ANIL R. DAVE, , ,
Case number: C.A. No.-010413-010413 / 2010
Diary number: 35539 / 2008
Advocates: Vs ANIL KATIYAR

09 December 2010
Supreme Court
14 pages
MAN SINGH (DEAD) BY LR. Vs RAM KALA (DEAD) BY LRS. .

Bench: AFTAB ALAM,R.M. LODHA, , ,
Case number: C.A. No.-007179-007179 / 2005
Diary number: 8808 / 2004
Advocates: KAILASH CHAND Vs RAMESHWAR PRASAD GOYAL

09 December 2010
Supreme Court
13 pages
STATE OF H.P. Vs NISHANT SAREEN

Bench: AFTAB ALAM,R.M. LODHA, , ,
Case number: Crl.A. No.-002353-002353 / 2010
Diary number: 25125 / 2009
Advocates: NARESH K. SHARMA Vs NIRAJ GUPTA

09 December 2010
Supreme Court
8 pages
STATE OF WEST BENGAL Vs P.K.MOITRA .

Bench: R.V. RAVEENDRAN,A.K. PATNAIK, , ,
Case number: C.A. No.-005306-005306 / 2005
Diary number: 14457 / 1999
Advocates: Vs INDRA SAWHNEY

08 December 2010
Supreme Court
15 pages
T.G.ASHOK KUMAR Vs GOVINDAMMAL

Bench: R.V. RAVEENDRAN,A.K. PATNAIK, , ,
Case number: C.A. No.-010325-010325 / 2010
Diary number: 39774 / 2009
Advocates: V. BALACHANDRAN Vs SHOBHA RAMAMOORTHY

08 December 2010
Supreme Court
9 pages
REVENUE DIVISIONAL OFFICER.KURNOOL DIST. Vs M.RAMAKRISHNA REDDY(D) BY LR

Bench: R.V. RAVEENDRAN,A.K. PATNAIK, , ,
Case number: C.A. No.-010362-010362 / 2010
Diary number: 35507 / 2009
Advocates: C. K. SUCHARITA Vs V. G. PRAGASAM

08 December 2010
Supreme Court
34 pages
D.D.A. Vs BHOLANATH SHARMA(DEAD) BY LRS. .

Bench: G.S. SINGHVI,ASOK KUMAR GANGULY, , ,
Case number: C.A. No.-010326-010327 / 2010
Diary number: 19226 / 1999
Advocates: Vs P. N. PURI

08 December 2010
Supreme Court
3 pages
ELECTION COMMN.OF INDIA Vs TELANGANA RASTRA SAMITHI

Bench: ALTAMAS KABIR,A.K. PATNAIK, , ,
Case number: C.A. No.-010244-010244 / 2010
Diary number: 21843 / 2010
Advocates: Vs ANIL KUMAR TANDALE

07 December 2010
Supreme Court
11 pages
BALASAHEB @ RAMESH LAXMAN DESHMUKH Vs STATE OF MAHARASHTRA

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-001043-001043 / 2002
Diary number: 9181 / 2001
Advocates: SHIVAJI M. JADHAV Vs ASHA GOPALAN NAIR

07 December 2010
Supreme Court
16 pages
CHATTI KONATI RAO Vs PALLE VENKATA SUBBA RAO

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: C.A. No.-006039-006039 / 2003
Diary number: 10061 / 2002
Advocates: V. G. PRAGASAM Vs NEERU VAID

07 December 2010
Supreme Court
10 pages
M/S. GOVIND IMPEX (P) LTD. Vs APPROPRIATE AUTHORITY INCOME TAX DEPTT.

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-000041-000041 / 2004
Diary number: 24175 / 2002
Advocates: SANJAY KAPUR Vs B. V. BALARAM DAS

07 December 2010
Supreme Court
12 pages
M. SUDAKAR Vs V.MANOHARAN .

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: C.A. No.-010319-010319 / 2010
Diary number: 22511 / 2009

07 December 2010
Supreme Court
13 pages
SAROJ Vs HET LAL .

Bench: V.S. SIRPURKAR,T.S. THAKUR, , ,
Case number: C.A. No.-010321-010321 / 2010
Diary number: 26048 / 2009
Advocates: Vs GAGAN GUPTA

07 December 2010
Supreme Court
50 pages
SURAJ BHAN MEENA Vs STATE OF RAJASTHAN .

Bench: ALTAMAS KABIR,A.K. PATNAIK, , ,
Case number: SLP(C) No.-006385-006385 / 2010
Diary number: 5625 / 2010
Advocates: Vs BINU TAMTA