Judgements

14 December 2010
Supreme Court
9 pages

G.M.,(OSD),BENGAL NAGPUR COTTON MILLS Vs BHARATLAL

Bench: R.V. RAVEENDRAN,A.K. PATNAIK, , ,
Case number: C.A. No.-010605-010605 / 2010
Diary number: 13464 / 2006
Advocates: ANITHA SHENOY Vs SHIV SAGAR TIWARI

14 December 2010
Supreme Court
42 pages

STATE OF MAHARASHTRA Vs SARABGDHARSINGH SHIVDASSING CHAVAN

Bench: G.S. SINGHVI,ASOK KUMAR GANGULY, , ,
Case number: Crl.A. No.-002374-002374 / 2010
Diary number: 10587 / 2009
Advocates: ASHA GOPALAN NAIR Vs CHANDER SHEKHAR ASHRI

14 December 2010
Supreme Court
3 pages

STATE OF A.P. Vs M. SOBHAN BABU

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-000363-000363 / 2005
Diary number: 620 / 2005
Advocates: D. MAHESH BABU Vs ANIL KUMAR TANDALE

14 December 2010
Supreme Court
2 pages

S.K.JHA COMMODRE Vs STATE OF KERALA

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-001017-001017 / 2010
Diary number: 30295 / 2008
Advocates: B. KRISHNA PRASAD Vs G. PRAKASH

14 December 2010
Supreme Court
1 pages

S.M. KOLAY Vs STATE OF JHARKHAND

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-000098-000098 / 2006
Diary number: 6488 / 2004
Advocates: ANUPAM LAL DAS Vs ANIL KUMAR JHA

14 December 2010
Supreme Court
2 pages

ANANDA Vs STATE OF MAHARASHTRA

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-000376-000376 / 2006
Diary number: 4005 / 2006
Advocates: VENKATESWARA RAO ANUMOLU Vs

13 December 2010
Supreme Court
27 pages

SAINATH MANDIR TRUST Vs VIJAYA

Bench: MARKANDEY KATJU,GYAN SUDHA MISRA, , ,
Case number: C.A. No.-003030-003030 / 2004
Diary number: 18104 / 2003
Advocates: VENKATESWARA RAO ANUMOLU Vs SHIVAJI M. JADHAV

13 December 2010
Supreme Court
6 pages

M.BUGGAPPA (D)THR.LRS. Vs LAND ACQ.OFFICER-CUM-MANDAL REV.OFR.&ANR

Bench: R.V. RAVEENDRAN,A.K. PATNAIK, , ,
Case number: C.A. No.-010665-010665 / 2010
Diary number: 1196 / 2009
Advocates: ANIL KUMAR TANDALE Vs C. K. SUCHARITA

13 December 2010
Supreme Court
1 pages

G.M. TANDA THERMAL POWER PROJECT Vs JAI PRAKASH SRIVASTAVA

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: C.A. No.-004809-004810 / 2007
Diary number: 15824 / 2004
Advocates: PRADEEP MISRA Vs

13 December 2010
Supreme Court
1 pages

P.K.SHUKLA Vs STATE

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-000140-000140 / 2010
Diary number: 20793 / 2009
Advocates: Vs ABHA JAIN

10 December 2010
Supreme Court
21 pages

COMMNR. OF CENTRAL EXCISE, CHANDIGARH Vs M/S. PEPSI FOODS LTD.

Bench: D.K. JAIN,ASOK KUMAR GANGULY,H.L. DATTU, ,
Case number: C.A. No.-001921-001923 / 2003
Diary number: 993 / 2003
Advocates: ANIL KATIYAR Vs RAJESH KUMAR

10 December 2010
Supreme Court
18 pages

NASEEM AHMAD Vs STATE OF U.P.

Bench: R.V. RAVEENDRAN,P. SATHASIVAM,A.K. PATNAIK, ,
Case number: C.A. No.-010459-010459 / 2010
Diary number: 29519 / 2007
Advocates: Vs ASHOK K. SRIVASTAVA

10 December 2010
Supreme Court
4 pages

RAJA KHAN Vs U.P.SUNNI CENTRAL WAKF BOARD

Bench: MARKANDEY KATJU,GYAN SUDHA MISRA, , ,
Case number: SLP(C) No.-031797-031797 / 2010
Diary number: 34495 / 2010
Advocates: Vs ASHOK K. SRIVASTAVA

10 December 2010
Supreme Court
23 pages

RAJ KISHORE(DEAD)BY LRS. Vs PREM SINGH .

Bench: MARKANDEY KATJU,T.S. THAKUR, , ,
Case number: C.A. No.-007471-007471 / 2003
Diary number: 13288 / 2003
Advocates: PRATIBHA JAIN Vs SHIV SAGAR TIWARI

10 December 2010
Supreme Court
52 pages

KEDAR SHASHIKANT DESHPANDE ETC.ETC. Vs BHOR MUNICIPAL COUNCIL & ORS. ETC.ETC.

Bench: J.M. PANCHAL,GYAN SUDHA MISRA, , ,
Case number: C.A. No.-010452-010457 / 2010
Diary number: 7659 / 2010
Advocates: RAVINDRA KESHAVRAO ADSURE Vs GAURAV AGRAWAL