Showing 10186 - 10200 of 41947 judgements
16 December 2010
Supreme Court
10 pages
ABRAR Vs STATE OF U.P.

Bench: HARJIT SINGH BEDI,P. SATHASIVAM,CHANDRAMAULI KR. PRASAD, ,
Case number: Crl.A. No.-001668-001668 / 2005
Diary number: 23758 / 2005
Advocates: LAKSHMI RAMAN SINGH Vs S. R. SETIA

16 December 2010
Supreme Court
9 pages
HARI SINGH Vs STATE OF U.P.

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-001312-001312 / 2004
Diary number: 12897 / 2004
Advocates: MUKESH K. GIRI Vs PRAVEEN SWARUP

16 December 2010
Supreme Court
14 pages
SUBHASH Vs STATE OF HARYANA

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-000184-000184 / 2006
Diary number: 19298 / 2005
Advocates: TARA CHANDRA SHARMA Vs

16 December 2010
Supreme Court
31 pages
SHER SINGH Vs STATE OF HARYANA

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-001071-001071 / 2009
Diary number: 5362 / 2009
Advocates: KUSUM CHAUDHARY Vs KAMAL MOHAN GUPTA

16 December 2010
Supreme Court
21 pages
COMMISSIONER OF INCOME TAX CHENNAI Vs TULSYAN NEC LTD.

Bench: S.H. KAPADIA,K.S. PANICKER RADHAKRISHNAN,SWATANTER KUMAR, ,
Case number: C.A. No.-010677-010679 / 2010
Diary number: 27021 / 2009
Advocates: B. V. BALARAM DAS Vs K. V. MOHAN

15 December 2010
Supreme Court
13 pages
KOOTHA PERUMAL Vs STATE TR.INSP.OF POLICE VIG.& ANTI CORPN

Bench: B. SUDERSHAN REDDY,SURINDER SINGH NIJJAR, , ,
Case number: Crl.A. No.-001923-001923 / 2008
Diary number: 8132 / 2008
Advocates: S. MAHENDRAN Vs S. THANANJAYAN

15 December 2010
Supreme Court
38 pages
STATE OF U.P. Vs SANGAM NATH PANDEY .

Bench: B. SUDERSHAN REDDY,SURINDER SINGH NIJJAR, , ,
Case number: C.A. No.-004360-004360 / 2010
Diary number: 5467 / 2008
Advocates: PRADEEP MISRA Vs V. J. FRANCIS

15 December 2010
Supreme Court
16 pages
PARLE BISLERI PVT. LTD. Vs COMMR.OF CUSTOMS & CENTRAL EX.,AHMEDABAD

Bench: MUKUNDAKAM SHARMA,ANIL R. DAVE, , ,
Case number: C.A. No.-001160-001160 / 2006
Diary number: 1535 / 2006
Advocates: GAGRAT AND CO Vs B. KRISHNA PRASAD

15 December 2010
Supreme Court
18 pages
C.C.E.C.& S.T.,VISHAKHAPATNAM Vs JOCIL LTD.

Bench: MUKUNDAKAM SHARMA,ANIL R. DAVE, , ,
Case number: C.A. No.-006979-006982 / 2009
Diary number: 24963 / 2009

15 December 2010
Supreme Court
8 pages
BIRLA TECHNOLOGIES LTD. Vs NEUTRAL GLASS AND ALLIED INDUSTRIES LTD.

Bench: V.S. SIRPURKAR,T.S. THAKUR, , ,
Case number: C.A. No.-010650-010650 / 2010
Diary number: 7831 / 2010
Advocates: ABHINAV MUKERJI Vs T. MAHIPAL

15 December 2010
Supreme Court
12 pages
RAMESH Vs STATE OF M.P.

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-001215-001215 / 2006
Diary number: 25876 / 2005

15 December 2010
Supreme Court
8 pages
SHIV NATH Vs GEN.SECY.,INDIAN RLY.CONFERENCE ASSN&ORS

Bench: R.V. RAVEENDRAN,A.K. PATNAIK, , ,
Case number: C.A. No.-000839-000839 / 2008
Diary number: 6081 / 2003
Advocates: CHANDAN RAMAMURTHI Vs SHREEKANT N. TERDAL

15 December 2010
Supreme Court
6 pages
MOULANA SHAMSHUNNISA & ETC. Vs ADDITIONAL CHIEF SEC..

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-002391-002392 / 2010
Diary number: 24054 / 2010
Advocates: K. K. MANI Vs ANITHA SHENOY

14 December 2010
Supreme Court
23 pages
GEETA Vs STATE OF U.P. .

Bench: G.S. SINGHVI,ASOK KUMAR GANGULY, , ,
Case number: C.A. No.-010607-010607 / 2010
Diary number: 28103 / 2010
Advocates: RAMESHWAR PRASAD GOYAL Vs E. C. VIDYA SAGAR

14 December 2010
Supreme Court
5 pages
K. BALARAMAN Vs CHAIRMAN, RAILWAY BOARD .

Bench: DALVEER BHANDARI,DEEPAK VERMA, , ,
Case number: C.A. No.-006647-006647 / 2003
Diary number: 19961 / 2002
Advocates: A. T. M. SAMPATH Vs ANIL KATIYAR