Judgements

Showing 1006 - 1020 of 41947 judgements
01 July 2019
Supreme Court
17 pages
MADHAV PRASAD AGGARWAL Vs AXIS BANK LTD

Bench: HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE A.M. KHANWILKAR
Case number: C.A. No.-005126-005126 / 2019
Diary number: 43149 / 2018
Advocates: PAREKH & CO. Vs

01 July 2019
Supreme Court
6 pages
SRILEKHA SENTIKUMAR Vs DEPUTY SUPERINTENDENT OF POLICE CBI ACB, CHENNAI

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MS. JUSTICE INDU MALHOTRA
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: Crl.A. No.-000948-000948 / 2019
Diary number: 22536 / 2018
Advocates: AMIT ANAND TIWARI Vs

01 July 2019
Supreme Court
16 pages
PARMINDER SINGH Vs NEW INDIA ASSURANCE COMPANY LTD.

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MS. JUSTICE INDU MALHOTRA
Judgment by: HON'BLE MS. JUSTICE INDU MALHOTRA
Case number: C.A. No.-005123-005123 / 2019
Diary number: 26882 / 2018
Advocates: VARINDER KUMAR SHARMA Vs

01 July 2019
Supreme Court
26 pages
ARSHNOOR SINGH Vs HARPAL KAUR

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MS. JUSTICE INDU MALHOTRA
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-005124-005124 / 2019
Diary number: 46228 / 2018
Advocates: ANKIT SWARUP Vs

01 July 2019
Supreme Court
1 pages
UNION OF INDIA REP. BY THE SECRETARY MINISTRY OF HOME AFFAIRS Vs RANJIT KUMAR SAHA

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: C.A. No.-005136-005136 / 2019
Diary number: 21053 / 2018
Advocates: B. V. BALARAM DAS Vs

01 July 2019
Supreme Court
68 pages
PRADEEP RAM Vs THE STATE OF JHARKHAND

Bench: HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE ASHOK BHUSHAN
Case number: Crl.A. No.-000816-000817 / 2019
Diary number: 42100 / 2018
Advocates: ABHINAV MUKERJI Vs

21 June 2019
Supreme Court
8 pages
FOUNDATION FOR ORGANIZATIONAL RESEARCH AND EDUCATION FORE SCHOOL OF MANAGEMENT THROUGH ITS DIRECTOR Vs THE ALL INDIA COUNCIL FOR TECHNICAL EDUCATION THROUGH THE MEMBER SECRETARY

Bench: HON'BLE MR. JUSTICE DEEPAK GUPTA, HON'BLE MR. JUSTICE SURYA KANT
Judgment by: HON'BLE MR. JUSTICE DEEPAK GUPTA
Case number: W.P.(C) No.-000581-000581 / 2016
Diary number: 23724 / 2016
Advocates: M. SHOEB ALAM Vs HARISH PANDEY

21 June 2019
Supreme Court
6 pages
EDUCATION PROMOTION SOCIETY FOR INDIA Vs UNION OF INDIA

Bench: HON'BLE MR. JUSTICE DEEPAK GUPTA, HON'BLE MR. JUSTICE SURYA KANT
Judgment by: HON'BLE MR. JUSTICE DEEPAK GUPTA
Case number: W.P.(C) No.-000747 / 2019
Diary number: 20626 / 2019
Advocates: DEVASHISH BHARUKA Vs

21 June 2019
Supreme Court
3 pages
SUNITA BHATI Vs THE STATE OF UTTAR PRADESH

Bench: HON'BLE MR. JUSTICE DEEPAK GUPTA, HON'BLE MR. JUSTICE SURYA KANT
Judgment by: HON'BLE MR. JUSTICE DEEPAK GUPTA
Case number: SLP(Crl) No.-005462 / 2019
Diary number: 21569 / 2019
Advocates: Pai Amit Vs

21 June 2019
Supreme Court
23 pages
THE SILPPI CONSTRUCTIONS CONTRACTORS Vs UNION OF INDIA

Bench: HON'BLE MR. JUSTICE DEEPAK GUPTA, HON'BLE MR. JUSTICE SURYA KANT
Judgment by: HON'BLE MR. JUSTICE DEEPAK GUPTA
Case number: SLP(C) No.-013802-013805 / 2019
Diary number: 21059 / 2019
Advocates: B. VIJAYALAKSHMI MENON Vs

13 June 2019
Supreme Court
7 pages
STATE OF HARYANA Vs ANGOORI DEVI

Bench: HON'BLE MS. JUSTICE INDIRA BANERJEE, HON'BLE MR. JUSTICE AJAY RASTOGI
Judgment by: HON'BLE MS. JUSTICE INDIRA BANERJEE
Case number: Crl.A. No.-001801-001801 / 2013
Diary number: 33816 / 2012
Advocates: MONIKA GUSAIN Vs SUDHIR NAAGAR

11 June 2019
Supreme Court
9 pages
STATE OF BIHAR Vs MEERA TIWARY

Bench: HON'BLE MS. JUSTICE INDIRA BANERJEE, HON'BLE MR. JUSTICE AJAY RASTOGI
Judgment by: HON'BLE MS. JUSTICE INDIRA BANERJEE
Case number: C.A. No.-009750-009750 / 2010
Diary number: 64152 / 2008
Advocates: GOPAL SINGH Vs BANKEY BIHARI

04 June 2019
Supreme Court
42 pages
HARI SANKARAN Vs UNION OF INDIA

Bench: HON'BLE MS. JUSTICE INDU MALHOTRA, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MS. JUSTICE INDU MALHOTRA
Case number: C.A. No.-003747 / 2019
Diary number: 11530 / 2019
Advocates: CHANDRA PRAKASH Vs

31 May 2019
Supreme Court
6 pages
THE STATE OF MADHYA PRADESH Vs KALICHARAN .

Bench: HON'BLE MR. JUSTICE M.R. SHAH, HON'BLE MR. JUSTICE A.S. BOPANNA
Judgment by: HON'BLE MR. JUSTICE M.R. SHAH
Case number: Crl.A. No.-001411-001411 / 2013
Diary number: 4543 / 2011
Advocates: C. D. SINGH Vs MD. FARMAN

31 May 2019
Supreme Court
9 pages
KAMLAKAR Vs THE STATE OF MAHARASHTRA

Bench: HON'BLE MR. JUSTICE M.R. SHAH, HON'BLE MR. JUSTICE A.S. BOPANNA
Judgment by: HON'BLE MR. JUSTICE M.R. SHAH
Case number: Crl.A. No.-001432-001432 / 2012
Diary number: 2285 / 2012
Advocates: R. C. KOHLI Vs