Showing 10171 - 10185 of 41947 judgements
03 January 2011
Supreme Court
2 pages
JONNALAGADDA USHA RANI Vs VELAMALA VASUDEVA RAO

Bench: R.V. RAVEENDRAN,A.K. PATNAIK, , ,
Case number: C.A. No.-000018-000018 / 2011
Diary number: 21735 / 2010
Advocates: V. N. RAGHUPATHY Vs K. SHIVRAJ CHOUDHURI

03 January 2011
Supreme Court
4 pages
BACHCHU SINGH Vs STATE OF U.P. .

Bench: R.V. RAVEENDRAN,A.K. PATNAIK, , ,
Case number: C.A. No.-000023-000023 / 2011
Diary number: 29 / 2010
Advocates: MANOJ K. MISHRA Vs KAMLENDRA MISHRA

03 January 2011
Supreme Court
6 pages
COMMNR.AVAS EVAM VIKAS PARISHAD Vs LAXMI NATH MISHRA

Bench: R.V. RAVEENDRAN,A.K. PATNAIK, , ,
Case number: C.A. No.-000019-000020 / 2011
Diary number: 29291 / 2009
Advocates: VISHWAJIT SINGH Vs ANURAG PANDEY

03 January 2011
Supreme Court
4 pages
RANBIR SINGH Vs EXECUTIVE ENGINEER

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: C.A. No.-000005-000005 / 2011
Diary number: 15071 / 2010
Advocates: R. C. KAUSHIK Vs KAMAL MOHAN GUPTA

16 December 2010
Supreme Court
23 pages
MOHAMMAD MIAN Vs STATE OF U.P.

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-000310-000310 / 2006
Diary number: 29028 / 2005
Advocates: Vs ANUVRAT SHARMA

16 December 2010
Supreme Court
24 pages
D.N.JEEVARAJU Vs D.SUDHAKAR & ORS.ETC.

Bench: ALTAMAS KABIR,CYRIAC JOSEPH, , ,
Case number: SLP(C) No.-033333-033335 / 2010
Diary number: 37492 / 2010
Advocates: Vs AMARJIT SINGH BEDI

16 December 2010
Supreme Court
30 pages
SANJAY KUMAR JAIN Vs STATE OF DELHI

Bench: DALVEER BHANDARI,H.L. GOKHALE, , ,
Case number: Crl.A. No.-002400-002400 / 2010
Diary number: 35546 / 2009
Advocates: K. V. BHARATHI UPADHYAYA Vs ANIL KATIYAR

16 December 2010
Supreme Court
34 pages
CENTER FOR PUBLIC INTEREST LITIGATION Vs UNION OF INDIA DEPARTMENT OF TELECOMMUNICATIONS

Bench: G.S. SINGHVI,ASOK KUMAR GANGULY, , ,
Case number: C.A. No.-010660-010660 / 2010
Diary number: 25673 / 2010
Advocates: PRASHANT BHUSHAN Vs ARVIND KUMAR SHARMA

16 December 2010
Supreme Court
13 pages
COMMNR. CENTRAL EXCISE, DELHI Vs M/S. ACE AUTO COMP. LTD.

Bench: D.K. JAIN,H.L. DATTU, , ,
Case number: C.A. No.-003051-003051 / 2003
Diary number: 3883 / 2003
Advocates: ANIL KATIYAR Vs RR-EX-PARTE

16 December 2010
Supreme Court
6 pages
SHAIK BADE Vs STATE OF ANDHRA PRADESH

Bench: P. SATHASIVAM,ANIL R. DAVE, , ,
Case number: Crl.A. No.-000374-000374 / 2005
Diary number: 1834 / 2005
Advocates: PREM MALHOTRA Vs C. K. SUCHARITA

16 December 2010
Supreme Court
6 pages
PARAMJIT SINGH Vs DIRECTOR, PUBLIC INSTRUCTIONS .

Bench: MUKUNDAKAM SHARMA,ANIL R. DAVE, , ,
Case number: C.A. No.-010661-010661 / 2010
Diary number: 9215 / 2005
Advocates: Vs AJAY PAL

16 December 2010
Supreme Court
21 pages
COMMISSIONER OF INCOME TAX CHENNAI Vs TULSYAN NEC LTD.

Bench: S.H. KAPADIA,K.S. PANICKER RADHAKRISHNAN,SWATANTER KUMAR, ,
Case number: C.A. No.-010677-010679 / 2010
Diary number: 27021 / 2009
Advocates: B. V. BALARAM DAS Vs K. V. MOHAN

16 December 2010
Supreme Court
20 pages
SAFIYA BEE Vs MOHD. VAJAHATH HUSSAIN @ FASI

Bench: V.S. SIRPURKAR,CYRIAC JOSEPH, , ,
Case number: C.A. No.-010664-010664 / 2010
Diary number: 30827 / 2007
Advocates: PRABHA SWAMI Vs LAWYER S KNIT & CO

16 December 2010
Supreme Court
27 pages
CENTRE FOR ENVIRONMENT AND FOOD SECURITY Vs UNION OF INDIA AND ORS.

Bench: S.H. KAPADIA,K.S. PANICKER RADHAKRISHNAN,SWATANTER KUMAR, ,
Case number: W.P.(C) No.-000645-000645 / 2007
Diary number: 33001 / 2007
Advocates: PRASHANT BHUSHAN Vs MILIND KUMAR

16 December 2010
Supreme Court
17 pages
SUBHASH CHAND Vs STATE OF HARYANA .

Bench: R.V. RAVEENDRAN,A.K. PATNAIK, , ,
Case number: C.A. No.-001857-001857 / 2003
Diary number: 12799 / 2002
Advocates: ROHIT KUMAR SINGH Vs SHEELA GOEL