Judgements

Showing 10156 - 10170 of 41947 judgements
05 January 2011
Supreme Court
2 pages
SOHAN SINGH Vs RAM KISHAN SINGH

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-000048-000049 / 2011
Diary number: 26002 / 2010
Advocates: CHARU MATHUR Vs MUKUL KUMAR

05 January 2011
Supreme Court
3 pages
MASTER PRASAD Vs STATE OF RAJASTHAN

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-000050-000052 / 2011
Diary number: 31942 / 2010
Advocates: Vs MILIND KUMAR

04 January 2011
Supreme Court
32 pages
SHANKER RAJU Vs UNION OF INDIA

Bench: D.K. JAIN,H.L. DATTU, , ,
Case number: W.P.(C) No.-000311-000311 / 2010
Diary number: 29039 / 2010
Advocates: Vs ANIL KATIYAR

04 January 2011
Supreme Court
7 pages
SEC/GEN.MGR.CHENNAI CEN.COP.BK.LTD.&ANR Vs S.KAMALAVENI SUNDARAM

Bench: AFTAB ALAM,R.M. LODHA, , ,
Case number: C.A. No.-000014-000014 / 2011
Diary number: 20686 / 2010
Advocates: SHIV PRAKASH PANDEY Vs V. BALACHANDRAN

04 January 2011
Supreme Court
21 pages
HIMANSHU @ CHINTU Vs STATE OF NCT OF DELHI

Bench: AFTAB ALAM,R.M. LODHA, , ,
Case number: Crl.A. No.-000560-000560 / 2010
Diary number: 25670 / 2009
Advocates: NIRAJ GUPTA Vs ANIL KATIYAR

04 January 2011
Supreme Court
28 pages
STATE OF U.P Vs M/S COMBINED CHEMICALS COMPANY PVT.LTD.

Bench: G.S. SINGHVI,CHANDRAMAULI KR. PRASAD, , ,
Case number: C.A. No.-005236-005236 / 2007
Diary number: 13775 / 2006
Advocates: NIRANJANA SINGH Vs E. C. AGRAWALA

04 January 2011
Supreme Court
18 pages
KILAKKATHA PARAMBATH SASI Vs STATE OF KERALA

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-001383-001383 / 2003
Diary number: 18639 / 2003
Advocates: E. M. S. ANAM Vs G. PRAKASH

04 January 2011
Supreme Court
10 pages
EXEC.ENGINEER,KARNATAKA HNG.BOARD Vs LAND ACQUISITION OFFICER .

Bench: R.V. RAVEENDRAN,A.K. PATNAIK, , ,
Case number: C.A. No.-000051-000052 / 2011
Diary number: 30012 / 2008
Advocates: JAGJIT SINGH CHHABRA Vs E. R. SUMATHY

04 January 2011
Supreme Court
5 pages
SHIVAGANGAGIRI VIDYABIRUDDI SAMSTE Vs STATE OF KARNATAKA .

Bench: R.V. RAVEENDRAN,A.K. PATNAIK, , ,
Case number: C.A. No.-000027-000027 / 2011
Diary number: 22981 / 2010
Advocates: RAMESHWAR PRASAD GOYAL Vs ANITHA SHENOY

03 January 2011
Supreme Court
9 pages
STATE OF KERALA Vs RANEEF

Bench: MARKANDEY KATJU,GYAN SUDHA MISRA, , ,
Case number: Crl.A. No.-000003-000003 / 2011
Diary number: 30119 / 2010
Advocates: Vs E. M. S. ANAM

03 January 2011
Supreme Court
13 pages
BRIJ MOHAN Vs HARYANA URBAN DEVT.AUTH.

Bench: R.V. RAVEENDRAN,A.K. PATNAIK, , ,
Case number: C.A. No.-000001-000001 / 2011
Diary number: 70869 / 2009
Advocates: PUNIT DUTT TYAGI Vs UGRA SHANKAR PRASAD

03 January 2011
Supreme Court
15 pages
JAGAT SINGH Vs STATE OF H.P.

Bench: HARJIT SINGH BEDI,P. SATHASIVAM,CHANDRAMAULI KR. PRASAD, ,
Case number: Crl.A. No.-001145-001145 / 2010
Diary number: 18378 / 2010
Advocates: ANIS AHMED KHAN Vs

03 January 2011
Supreme Court
22 pages
S. GANESAN Vs RAMA RAGHURAMAN .

Bench: P. SATHASIVAM,B.S. CHAUHAN, , ,
Case number: Crl.A. No.-000989-000989 / 2003
Diary number: 9264 / 2003
Advocates: B. BALAJI Vs

03 January 2011
Supreme Court
2 pages
PANCH RAM Vs STATE OF CHHATISGARH

Bench: DALVEER BHANDARI,DEEPAK VERMA, , ,
Case number: Crl.A. No.-000005-000005 / 2011
Diary number: 3537 / 2009
03 January 2011
Supreme Court
2 pages
ABDUL MAJID MIR Vs KAPIL DEV GHAI .

Bench: DALVEER BHANDARI,DEEPAK VERMA, , ,
Case number: C.A. No.-000006-000006 / 2011
Diary number: 19162 / 2010
Advocates: ASHOK MATHUR Vs V. N. RAGHUPATHY