Showing 10141 - 10155 of 41947 judgements
07 January 2011
Supreme Court
12 pages
DAYA NAND Vs STATE OF HARYANA

Bench: AFTAB ALAM,R.M. LODHA, , ,
Case number: Crl.A. No.-000030-000030 / 2011
Diary number: 36581 / 2009
Advocates: SHALU SHARMA Vs DEVASHISH BHARUKA

07 January 2011
Supreme Court
66 pages
AUTOMOTIVE TYRE MANUFACTURERES ASSN. Vs THE DESIGNATED AUTHORITY .

Bench: D.K. JAIN,H.L. DATTU, , ,
Case number: C.A. No.-000949-000949 / 2006
Diary number: 398 / 2006
Advocates: Vs RAKESH K. SHARMA

07 January 2011
Supreme Court
12 pages
M/S. UNITED RICELAND LTD. Vs STATE OF HARYANA

Bench: D.K. JAIN,ANIL R. DAVE, , ,
Case number: C.A. No.-003463-003463 / 2003
Diary number: 13827 / 2000
Advocates: BINA GUPTA Vs KAMAL MOHAN GUPTA

07 January 2011
Supreme Court
16 pages
JT.C.I.T.,MUMBAI Vs M/S.ROLTA INDIA LTD.

Bench: S.H. KAPADIA,K.S. PANICKER RADHAKRISHNAN,SWATANTER KUMAR, ,
Case number: C.A. No.-000135-000135 / 2011
Diary number: 22039 / 2009
Advocates: B. V. BALARAM DAS Vs K J JOHN AND CO

07 January 2011
Supreme Court
6 pages
S.C.JINDAL Vs UHBVNL TR.EXEC.ENG.

Bench: R.V. RAVEENDRAN,A.K. PATNAIK, , ,
Case number: C.A. No.-000188-000188 / 2011
Diary number: 7715 / 2010
Advocates: AJAY PAL Vs

07 January 2011
Supreme Court
2 pages
GULAB DEVI & ORS. Vs C.B.I & ORS.

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Transfer Petition (Crl.) 543 of 2010

06 January 2011
Supreme Court
13 pages
SURENDRA MISHRA Vs STATE OF JHARKHAND

Bench: HARJIT SINGH BEDI,P. SATHASIVAM,CHANDRAMAULI KR. PRASAD, ,
Case number: Crl.A. No.-000177-000177 / 2006
Diary number: 21084 / 2005
Advocates: KAILASH CHAND Vs D. N. GOBURDHAN

06 January 2011
Supreme Court
12 pages
LAXMICHAND @ BALBUTYA Vs STATE OF MAHARASHTRA

Bench: HARJIT SINGH BEDI,P. SATHASIVAM,CHANDRAMAULI KR. PRASAD, ,
Case number: Crl.A. No.-001643-001643 / 2005
Diary number: 9040 / 2005

05 January 2011
Supreme Court
17 pages
NARWINDER SINGH Vs STATE OF PUNJAB

Bench: B. SUDERSHAN REDDY,SURINDER SINGH NIJJAR, , ,
Case number: Crl.A. No.-000590-000590 / 2005
Diary number: 5042 / 2005
Advocates: MITTER & MITTER CO. Vs AJAY PAL

05 January 2011
Supreme Court
17 pages
KAILAS Vs STATE OF MAHARASHTRA TR.TALUKA P.S.

Bench: MARKANDEY KATJU,GYAN SUDHA MISRA, , ,
Case number: Crl.A. No.-000011-000011 / 2011
Diary number: 12850 / 2010
Advocates: ANIL KUMAR Vs

05 January 2011
Supreme Court
21 pages
INDO RAMA SYNTHETICS (I) LTD. Vs C.I.T,NEW DELHI

Bench: S.H. KAPADIA,K.S. PANICKER RADHAKRISHNAN,SWATANTER KUMAR, ,
Case number: C.A. No.-000033-000033 / 2011
Diary number: 36787 / 2009
Advocates: KAVITA JHA Vs B. V. BALARAM DAS

05 January 2011
Supreme Court
10 pages
MANGESH Vs STATE OF MAHARASHTRA

Bench: P. SATHASIVAM,B.S. CHAUHAN, , ,
Case number: Crl.A. No.-000014-000014 / 2011
Diary number: 37260 / 2009
Advocates: GAURAV AGRAWAL Vs ASHA GOPALAN NAIR

05 January 2011
Supreme Court
11 pages
INDUSTRIAL INVESTMENT BANK OF INDIA LTD. Vs M/S. JAIN CABLES PVT. LTD. .

Bench: AFTAB ALAM,R.M. LODHA, , ,
Case number: C.A. No.-008123-008123 / 2004
Diary number: 5798 / 2003
Advocates: SHOBHA Vs P. V. YOGESWARAN

05 January 2011
Supreme Court
5 pages
RAJU @ SHEIKHA MOHAMED SHARIF Vs STATE OF MAHARASHTRA

Bench: AFTAB ALAM,R.M. LODHA, , ,
Case number: Crl.A. No.-000015-000015 / 2011
Diary number: 1408 / 2010
Advocates: MANOJ K. MISHRA Vs RESPONDENT-IN-PERSON

05 January 2011
Supreme Court
21 pages
M.NAGESHWAR RAO Vs STATE OF A.P.

Bench: AFTAB ALAM,R.M. LODHA, , ,
Case number: Crl.A. No.-001449-001449 / 2007
Diary number: 30026 / 2007
Advocates: LAWYER S KNIT & CO Vs D. BHARATHI REDDY