Showing 10126 - 10140 of 41947 judgements
11 January 2011
Supreme Court
9 pages
KAMLESHWAR PASWAN Vs STATE OF U.T.CHANDIGARH

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-000739-000740 / 2009
Diary number: 28069 / 2008
Advocates: S. USHA REDDY Vs KAMINI JAISWAL

11 January 2011
Supreme Court
4 pages
S.K.JHA COMMODRE Vs STATE OF KERALA

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-001017-001017 / 2010
Diary number: 30295 / 2008
Advocates: B. KRISHNA PRASAD Vs G. PRAKASH

11 January 2011
Supreme Court
3 pages
DEVINDER SINGH Vs STATE OF PUNJAB .

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: C.A. No.-004843-004843 / 2007
Diary number: 14145 / 2006
Advocates: Vs J S WAD AND CO

11 January 2011
Supreme Court
2 pages
RAJESH KUMAR @ KHANNA Vs STATE OF HARYANA

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-000101-000101 / 2011
Diary number: 28343 / 2010
Advocates: PARMANAND GAUR Vs KAMAL MOHAN GUPTA

11 January 2011
Supreme Court
2 pages
BARHAM SINGH Vs STATE OF HARYANA

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-000100-000100 / 2011
Diary number: 28342 / 2010
Advocates: PARMANAND GAUR Vs KAMAL MOHAN GUPTA

11 January 2011
Supreme Court
2 pages
GUJARAT AGRO INDUSTRIES CORPN. LTD. Vs RAVLA SIMA AGRO ENTERPRISES .

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-000132-000134 / 2004
Diary number: 14640 / 2002
Advocates: Vs LAWYER S KNIT & CO

11 January 2011
Supreme Court
22 pages
VIKAS KUMAR ROORKEWAL Vs STATE OF UTTARKHAND & ORS.

Bench: J.M. PANCHAL,H.L. GOKHALE, , ,
Case number: Transfer Petition (Crl.) 29 of 2008

10 January 2011
Supreme Court
1 pages
M/S PULLICAR MILLS LIMITED Vs V RANGASAMY

Bench: DALVEER BHANDARI,DEEPAK VERMA, , ,
Case number: C.A. No.-000431-000431 / 2011
Diary number: 15402 / 2007
Advocates: AMBHOJ KUMAR SINHA Vs S. R. SETIA

10 January 2011
Supreme Court
2 pages
LAXMI BAI Vs UNION OF INDIA

Bench: DALVEER BHANDARI,DEEPAK VERMA, , ,
Case number: C.A. No.-000432-000432 / 2011
Diary number: 1847 / 2006
Advocates: M. A. CHINNASAMY Vs D. S. MAHRA

10 January 2011
Supreme Court
15 pages
STATE OF U.P. Vs MADHAV PRASAD SHARMA

Bench: P. SATHASIVAM,B.S. CHAUHAN, , ,
Case number: C.A. No.-000242-000242 / 2011
Diary number: 32532 / 2009
Advocates: GUNNAM VENKATESWARA RAO Vs M. A. CHINNASAMY

10 January 2011
Supreme Court
3 pages
KALI CHARAN Vs SUDHA RANI .

Bench: DALVEER BHANDARI,DEEPAK VERMA, , ,
Case number: C.A. No.-000430-000430 / 2011
Diary number: 13789 / 2009
Advocates: AJAY KUMAR Vs RAVINDRA KESHAVRAO ADSURE

07 January 2011
Supreme Court
17 pages
UNNI MENON Vs UNION OF INDIA

Bench: B. SUDERSHAN REDDY,SURINDER SINGH NIJJAR, , ,
Case number: C.A. No.-007113-007113 / 2005
Diary number: 14734 / 2004
Advocates: Vs P. PARMESWARAN

07 January 2011
Supreme Court
4 pages
STATE OF KERALA & ORS.ETC. Vs M.G.PRESANNA ETC.

Bench: R.V. RAVEENDRAN,A.K. PATNAIK, , ,
Case number: C.A. No.-000189-000190 / 2011
Diary number: 33274 / 2010
Advocates: P. V. DINESH Vs NISHE RAJEN SHONKER

07 January 2011
Supreme Court
13 pages
NEW INDIA ASSURANCE CO.LTD. Vs YADU SAMBHAJI MORE .

Bench: AFTAB ALAM,R.M. LODHA, , ,
Case number: C.A. No.-003744-003744 / 2005
Diary number: 13263 / 2005
Advocates: RAMESH CHANDRA MISHRA Vs ASHOK KUMAR SINGH

07 January 2011
Supreme Court
14 pages
SAJJAN SHARMA Vs STATE OF BIHAR

Bench: AFTAB ALAM,R.M. LODHA, , ,
Case number: Crl.A. No.-001283-001283 / 2010
Diary number: 34883 / 2007
Advocates: ALOK KUMAR Vs GOPAL SINGH