Showing 10111 - 10125 of 41947 judgements
12 January 2011
Supreme Court
2 pages
TRIDENT INDIA LTD. Vs CHAM ICE & COLD STORAGE .

Bench: DALVEER BHANDARI,DEEPAK VERMA, , ,
Case number: C.A. No.-000497-000497 / 2011
Diary number: 11277 / 2008
Advocates: MANIK KARANJAWALA Vs GAURAV AGRAWAL

12 January 2011
Supreme Court
3 pages
RAJENDRA PRASAD GUPTA Vs PRAKASH CHANDRA MISHRA .

Bench: MARKANDEY KATJU,GYAN SUDHA MISRA, , ,
Case number: C.A. No.-000984-000984 / 2006
Diary number: 6408 / 2004
Advocates: SIBO SANKAR MISHRA Vs P. K. JAIN

12 January 2011
Supreme Court
13 pages
PUSHPA @ LEELA Vs SHAKUNTALA

Bench: AFTAB ALAM,R.M. LODHA, , ,
Case number: C.A. No.-006924-006924 / 2005
Diary number: 24939 / 2004
Advocates: E. C. AGRAWALA Vs KRISHAN SINGH CHAUHAN

12 January 2011
Supreme Court
18 pages
STATE OF JHARKHAND Vs PAKUR JAGRAN MANCH .

Bench: R.V. RAVEENDRAN,H.L. GOKHALE, , ,
Case number: C.A. No.-000436-000436 / 2011
Diary number: 29795 / 2007
Advocates: ANIL K. JHA Vs ARUP BANERJEE

12 January 2011
Supreme Court
10 pages
LAND ACQUISITON OFFICER ANDHRA PRADESH. Vs A.RAMACHANDRA REDDY ANDORS.

Bench: R.V. RAVEENDRAN,H.L. GOKHALE, , ,
Case number: C.A. No.-000438-000438 / 2011
Diary number: 13066 / 2005
Advocates: C. K. SUCHARITA Vs

12 January 2011
Supreme Court
15 pages
IQBAL MOOSA PATEL Vs STATE OF GUJARAT

Bench: MARKANDEY KATJU,T.S. THAKUR, , ,
Case number: Crl.A. No.-001231-001232 / 2009
Diary number: 28685 / 2008
Advocates: KAMAL MOHAN GUPTA Vs HEMANTIKA WAHI

12 January 2011
Supreme Court
11 pages
JAI ENTERPRISES Vs AMBIKA ENTERPRISES .

Bench: R.V. RAVEENDRAN,A.K. PATNAIK, , ,
Case number: SLP(C) No.-005348-005348 / 2010
Diary number: 4947 / 2010
Advocates: Vs ABHA R. SHARMA

12 January 2011
Supreme Court
49 pages
MAHANT JAWALA SINGH(DEAD) BY LRS. Vs THE SHIROMANI GURDWARA PRABHANDAK COMTT.

Bench: G.S. SINGHVI,ASOK KUMAR GANGULY, , ,
Case number: C.A. No.-006386-006386 / 1983
Diary number: 62560 / 1983
Advocates: S. USHA REDDY Vs MADHU MOOLCHANDANI

12 January 2011
Supreme Court
5 pages
SURJIT SINGH Vs STATE OF PUNJAB

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-001541-001541 / 2008
Diary number: 26127 / 2008
Advocates: D. MAHESH BABU Vs KULDIP SINGH

12 January 2011
Supreme Court
1 pages
MADANLAL VERMA Vs GANESH .

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-000431-000431 / 2005
Diary number: 25511 / 2004
Advocates: PETITIONER-IN-PERSON Vs NIRAJ SHARMA

11 January 2011
Supreme Court
151 pages
M/S. GIRNAR TRADERS Vs STATE OF MAHARASHTRA .

Bench: S.H. KAPADIA,MUKUNDAKAM SHARMA,K.S. PANICKER RADHAKRISHNAN,SWATANTER KUMAR,ANIL R. DAVE
Case number: C.A. No.-003703-003703 / 2003
Diary number: 9276 / 2000
Advocates: P. V. YOGESWARAN Vs SHIVAJI M. JADHAV

11 January 2011
Supreme Court
39 pages
STATE BANK OF INDIA Vs BIDYUT KUMAR MITRA .

Bench: B. SUDERSHAN REDDY,SURINDER SINGH NIJJAR, , ,
Case number: C.A. No.-000296-000296 / 2011
Diary number: 12737 / 2009
Advocates: Vs KAILASH CHAND

11 January 2011
Supreme Court
31 pages
GAYATHRI WOMENS WELFARE ASSOCIATION Vs GOWRAMMA

Bench: B. SUDERSHAN REDDY,SURINDER SINGH NIJJAR, , ,
Case number: C.A. No.-006344-006344 / 2009
Diary number: 26275 / 2008
Advocates: SUSHIL BALWADA Vs S. SRINIVASAN

11 January 2011
Supreme Court
3 pages
MANOJ YADAV Vs PUSHPA @ KIRAN YADAV

Bench: MARKANDEY KATJU,GYAN SUDHA MISRA, , ,
Case number: Crl.A. No.-000107-000107 / 2011
Diary number: 21439 / 2009
Advocates: Vs NIKILESH RAMACHANDRAN

11 January 2011
Supreme Court
2 pages
SAI SEVABHAVI TRUST Vs MUNICIPAL COUNCIL NANDED

Bench: DALVEER BHANDARI,DEEPAK VERMA, , ,
Case number: C.A. No.-002620-002620 / 2002
Diary number: 14681 / 2001
Advocates: YASH PAL DHINGRA Vs SHIVAJI M. JADHAV