Showing 10096 - 10110 of 41947 judgements
14 January 2011
Supreme Court
4 pages
B.S.KRISHNA MURTHY Vs B.S.NAGARAJ .

Bench: MARKANDEY KATJU,GYAN SUDHA MISRA, , ,
Case number: SLP(C) No.-002896-002896 / 2010
Diary number: 39839 / 2009
Advocates: Vs G. N. REDDY

14 January 2011
Supreme Court
5 pages
SUSHILA DIGAMBAR NAIK Vs MAHARASHTRA HOUSING & AR.DEV.AUTHY.

Bench: R.V. RAVEENDRAN,A.K. PATNAIK, , ,
Case number: C.A. No.-000565-000565 / 2011
Diary number: 10583 / 2010
Advocates: ABHA R. SHARMA Vs RAJAN NARAIN

14 January 2011
Supreme Court
9 pages
HASSAN DIST.CEN.CO-OP.BANK LTD. Vs JT.REGR.OF COOPERATIVE SOCIETIES

Bench: R.V. RAVEENDRAN,A.K. PATNAIK, , ,
Case number: C.A. No.-000563-000563 / 2011
Diary number: 17506 / 2008
Advocates: RAMESHWAR PRASAD GOYAL Vs V. N. RAGHUPATHY

14 January 2011
Supreme Court
1 pages
M. SUDAKAR Vs V.MANOHARAN .

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: C.A. No.-010319-010319 / 2010
Diary number: 22511 / 2009

13 January 2011
Supreme Court
25 pages
M/S SARAF TRADING CORPORATION ETC. ETC. Vs STATE OF KERALA

Bench: MUKUNDAKAM SHARMA,ANIL R. DAVE, , ,
Case number: C.A. No.-000474-000481 / 2011
Diary number: 32703 / 2007
Advocates: Vs R. SATHISH

13 January 2011
Supreme Court
27 pages
ARUNDHATI ASHOK WALAVALKAR Vs STATE OF MAHARASHTRA

Bench: MUKUNDAKAM SHARMA,ANIL R. DAVE, , ,
Case number: C.A. No.-006966-006966 / 2004
Diary number: 16164 / 2004
Advocates: N. ANNAPOORANI Vs ASHA GOPALAN NAIR

13 January 2011
Supreme Court
14 pages
M/S. USHA RECTIFIER CORPN.(I) LTD. Vs COMMNR. OF CENTRAL EXCISE, NEW DELHI

Bench: MUKUNDAKAM SHARMA,ANIL R. DAVE, , ,
Case number: C.A. No.-006866-006866 / 2000
Diary number: 18206 / 2000
Advocates: SHIV KUMAR SURI Vs B. KRISHNA PRASAD

13 January 2011
Supreme Court
15 pages
STATE OF RAJASTHAN Vs DAYA LAL .

Bench: R.V. RAVEENDRAN,MARKANDEY KATJU, , ,
Case number: C.A. No.-000486-000486 / 2011
Diary number: 25848 / 2004
Advocates: MILIND KUMAR Vs J. P. DHANDA

13 January 2011
Supreme Court
17 pages
P.C.PAULOSE,M/S SPARKWAY ENTERPRISES Vs COMMR.OF CEN.EXC.& CUSTOMS

Bench: MUKUNDAKAM SHARMA,ANIL R. DAVE, , ,
Case number: C.A. No.-000483-000483 / 2011
Diary number: 29700 / 2009
Advocates: Vs B. KRISHNA PRASAD

13 January 2011
Supreme Court
5 pages
NACHIMUTHU Vs STATE OF TAMIL NADU

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-000889-000889 / 2004
Diary number: 27009 / 2003
Advocates: L. K. PANDEY Vs S. THANANJAYAN

13 January 2011
Supreme Court
2 pages
KAMAL HASAN Vs STATE OF BIHAR .

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-001283-001283 / 2006
Diary number: 11531 / 2005
Advocates: RAJESH PRASAD SINGH Vs GOPAL SINGH

13 January 2011
Supreme Court
2 pages
M. MAHADEVAN Vs STATE BY DSP,SPECIAL POLICE

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-001345-001345 / 2006
Diary number: 19867 / 2006
Advocates: NAVEEN R. NATH Vs ARVIND KUMAR SHARMA

12 January 2011
Supreme Court
34 pages
GHISALAL Vs DHAPUBAI (D) BY LRS.

Bench: G.S. SINGHVI,ASOK KUMAR GANGULY, , ,
Case number: C.A. No.-006373-006374 / 2002
Diary number: 12779 / 2001
Advocates: PRATIBHA JAIN Vs RAMESHWAR PRASAD GOYAL

12 January 2011
Supreme Court
6 pages
SWAMINATHAN Vs STATE OF TAMIL NADU

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-000294-000294 / 2003
Diary number: 22609 / 2002
Advocates: K. K. MANI Vs S. THANANJAYAN

12 January 2011
Supreme Court
1 pages
INDIRABAI Vs DIV. MANAGER,UNI. INSR. CO. LTD.

Bench: DALVEER BHANDARI,DEEPAK VERMA, , ,
Case number: C.A. No.-000498-000499 / 2011
Diary number: 18450 / 2008
Advocates: JAGJIT SINGH CHHABRA Vs CHANDER SHEKHAR ASHRI