Showing 10081 - 10095 of 41947 judgements
18 January 2011
Supreme Court
33 pages
ALAMELU Vs STATE REP.BY INSPECTOR OF POLICE

Bench: B. SUDERSHAN REDDY,SURINDER SINGH NIJJAR, , ,
Case number: Crl.A. No.-001053-001053 / 2009
Diary number: 12631 / 2008
Advocates: R. AYYAM PERUMAL Vs S. THANANJAYAN

18 January 2011
Supreme Court
2 pages
SOHEL AHAMMED MONDAL Vs STATE OF WEST BENGAL

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-000199-000199 / 2011
Diary number: 31799 / 2010
Advocates: PARTHA SIL Vs

18 January 2011
Supreme Court
3 pages
RUBI DEVI Vs STATE OF BIHAR

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-000219-000219 / 2011
Diary number: 32374 / 2010
Advocates: HIMANSHU SHEKHAR Vs GOPAL SINGH

17 January 2011
Supreme Court
14 pages
CUSTODIAN OF TEXTILE UNDERTAKING,BOMBAY Vs HALL & ANDERSON LTD .

Bench: P. SATHASIVAM,B.S. CHAUHAN, , ,
Case number: C.A. No.-000666-000666 / 2011
Diary number: 8542 / 2008
Advocates: Vs LEGAL OPTIONS

17 January 2011
Supreme Court
9 pages
ORIENTAL INSURANCE CO.LTD. Vs DHANBAI KANJI GADHVI .

Bench: J.M. PANCHAL,H.L. GOKHALE, , ,
Case number: C.A. No.-000682-000682 / 2011
Diary number: 12071 / 2010
Advocates: M. K. DUA Vs BRAJESH KUMAR

17 January 2011
Supreme Court
5 pages
ZUARI CEMENTS LTD. Vs A.P.POWER GENERATION CORP.LTD..

Bench: R.V. RAVEENDRAN,A.K. PATNAIK, , ,
Case number: C.A. No.-000705-000705 / 2011
Diary number: 25792 / 2010
Advocates: KHAITAN & CO. Vs C. K. SUCHARITA

14 January 2011
Supreme Court
11 pages
U.T.ADMINISTRATION,CHANDIGARH Vs MANJU MATHUR

Bench: R.V. RAVEENDRAN,A.K. PATNAIK
Case number: C.A. No.-002823-002823 / 2009
Diary number: 6950 / 2008
Advocates: KAMINI JAISWAL Vs RAJINDER MATHUR

14 January 2011
Supreme Court
15 pages
TGN KUMAR Vs STATE OF KERALA .

Bench: D.K. JAIN,ASOK KUMAR GANGULY,H.L. DATTU, ,
Case number: Crl.A. No.-001854-001854 / 2008
Diary number: 31453 / 2008
Advocates: SUMITA HAZARIKA Vs

14 January 2011
Supreme Court
30 pages
MADLEY PHARMACEUTICALS LTD. Vs COMMNR OF CENTRAL EXCISE&CUSTOMS, DAMAN

Bench: D.K. JAIN,H.L. DATTU, , ,
Case number: C.A. No.-003626-003626 / 2005
Diary number: 10955 / 2005
Advocates: K J JOHN AND CO Vs B. KRISHNA PRASAD

14 January 2011
Supreme Court
1 pages
MOREPEN LABORATORIES LTD. Vs UNION OF INDIA

Bench: DALVEER BHANDARI,DEEPAK VERMA, , ,
Case number: C.A. No.-000548-000548 / 2011
Diary number: 34736 / 2010
Advocates: YASH PAL DHINGRA Vs SUSHMA SURI

14 January 2011
Supreme Court
14 pages
SAROJA Vs SANTHIKUMAR .

Bench: MUKUNDAKAM SHARMA,ANIL R. DAVE, , ,
Case number: C.A. No.-000529-000529 / 2011
Diary number: 19620 / 2004
Advocates: REVATHY RAGHAVAN Vs PRAMOD DAYAL

14 January 2011
Supreme Court
15 pages
R.L. KALATHIA & CO. Vs STATE OF GUJARAT

Bench: P. SATHASIVAM,B.S. CHAUHAN, , ,
Case number: C.A. No.-003245-003245 / 2003
Diary number: 4932 / 2003
Advocates: BHARGAVA V. DESAI Vs HEMANTIKA WAHI

14 January 2011
Supreme Court
17 pages
BANSI LAL Vs STATE OF HARYANA

Bench: P. SATHASIVAM,B.S. CHAUHAN, , ,
Case number: Crl.A. No.-001322-001322 / 2004
Diary number: 14377 / 2004
Advocates: PREM MALHOTRA Vs KAMAL MOHAN GUPTA

14 January 2011
Supreme Court
30 pages
STATE OF U.P. Vs CHHOTEYLAL

Bench: AFTAB ALAM,R.M. LODHA, , ,
Case number: Crl.A. No.-000769-000769 / 2006
Diary number: 3194 / 2004
Advocates: GUNNAM VENKATESWARA RAO Vs ABHIJIT SENGUPTA

14 January 2011
Supreme Court
16 pages
LAKHAN LAL Vs STATE OF BIHAR

Bench: B. SUDERSHAN REDDY,SURINDER SINGH NIJJAR
Case number: Crl.A. No.-000573-000573 / 2005
Diary number: 19663 / 2004
Advocates: NIRANJANA SINGH Vs GOPAL SINGH