Showing 10066 - 10080 of 41947 judgements
24 January 2011
Supreme Court
1 pages
GURMAIL SINGH Vs STATE OF PUNJAB

Bench: DALVEER BHANDARI,DEEPAK VERMA, , ,
Case number: Crl.A. No.-000215-000215 / 2011
Diary number: 3387 / 2010
Advocates: Vs KULDIP SINGH

24 January 2011
Supreme Court
1 pages
BABU LAL Vs GRAM PANCHAYAT, DEROLI JAT .

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: C.A. No.-002529-002529 / 2006
Diary number: 20964 / 2004
Advocates: Vs BALAJI SRINIVASAN

24 January 2011
Supreme Court
6 pages
ARUNA RAMCHANDRA SHANBAUG Vs UNION OF INDIA & ORS.

Bench: MARKANDEY KATJU,GYAN SUDHA MISRA, , ,
Case number: Writ Petition (crl.) 115 of 2009

21 January 2011
Supreme Court
77 pages
RABINDRA KR. PAL @ DARA SINGH Vs REPUBLIC OF INDIA

Bench: P. SATHASIVAM,B.S. CHAUHAN, , ,
Case number: Crl.A. No.-001366-001366 / 2005
Diary number: 17474 / 2005
Advocates: SIBO SANKAR MISHRA Vs ARVIND KUMAR SHARMA

21 January 2011
Supreme Court
11 pages
COMMNR. OF CUSTOMS (IMPORT) Vs STONEMAN MARBLE INDUSTRIES .

Bench: D.K. JAIN,A.K. PATNAIK, , ,
Case number: C.A. No.-004371-004383 / 2004
Diary number: 2673 / 2004
Advocates: P. PARMESWARAN Vs KAILASH CHAND

21 January 2011
Supreme Court
17 pages
SAMITTRI DEVI Vs SAMPURAN SINGH

Bench: DALVEER BHANDARI,H.L. GOKHALE, , ,
Case number: C.A. No.-000846-000846 / 2011
Diary number: 788 / 2010
Advocates: Vs V. K. MONGA

21 January 2011
Supreme Court
34 pages
KALYANESHWARI Vs U.O.I. .

Bench: S.H. KAPADIA,K.S. PANICKER RADHAKRISHNAN,SWATANTER KUMAR, ,
Case number: W.P.(C) No.-000260-000260 / 2004
Diary number: 10045 / 2004

21 January 2011
Supreme Court
6 pages
SALVATION ARMY Vs A. SUBBIAN .

Bench: R.V. RAVEENDRAN,A.K. PATNAIK, , ,
Case number: C.A. No.-000848-000848 / 2011
Diary number: 5077 / 2008
Advocates: PRAMOD DAYAL Vs R. V. KAMESHWARAN

20 January 2011
Supreme Court
2 pages
KISHORE RUNGTA Vs STATE OF RAJASTHAN .

Bench: DALVEER BHANDARI,DEEPAK VERMA, , ,
Case number: C.A. No.-001206-001206 / 2005
Diary number: 331 / 2005
Advocates: AJAY KUMAR Vs MILIND KUMAR

20 January 2011
Supreme Court
8 pages
SUBRAMANI Vs STATE REP.BY INSPECTOR OF POLICE

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-000605-000605 / 2007
Diary number: 582 / 2007
Advocates: V. J. FRANCIS Vs S. THANANJAYAN

20 January 2011
Supreme Court
7 pages
INDRA VIKRAM SINGH Vs STATE OF M.P.

Bench: R.V. RAVEENDRAN,A.K. PATNAIK, , ,
Case number: C.A. No.-007027-007028 / 2004
Diary number: 17604 / 2002
Advocates: SEITA VAIDYALINGAM Vs

19 January 2011
Supreme Court
7 pages
U.G.HOSPITALS P.LTD. Vs STATE OF HARYANA .

Bench: R.V. RAVEENDRAN,A.K. PATNAIK, , ,
Case number: C.A. No.-000804-000804 / 2011
Diary number: 5846 / 2009
Advocates: Vs M. P. VINOD

18 January 2011
Supreme Court
10 pages
STATE OF M.P. Vs VISHWESHWAR KOL

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-001361-001361 / 2006
Diary number: 13138 / 2005
Advocates: C. D. SINGH Vs RAJESH

18 January 2011
Supreme Court
49 pages
KALYAN KUMAR GOGOI Vs ASHUTOSH AGNIHOTRI

Bench: J.M. PANCHAL,GYAN SUDHA MISRA, , ,
Case number: C.A. No.-004820-004820 / 2007
Diary number: 29420 / 2007
Advocates: ANUPAM LAL DAS Vs SANJAY KUMAR VISEN

18 January 2011
Supreme Court
76 pages
OFFSHORE HOLDINGS P.LTD. Vs BANGALORE DEVT,AUTHORITY .

Bench: S.H. KAPADIA,MUKUNDAKAM SHARMA,K.S. PANICKER RADHAKRISHNAN,SWATANTER KUMAR,ANIL R. DAVE
Case number: C.A. No.-000711-000711 / 2011
Diary number: 9575 / 2009
Advocates: T. V. RATNAM Vs ANKUR S. KULKARNI