Showing 10051 - 10065 of 41947 judgements
27 January 2011
Supreme Court
1 pages
RAM DAS SINGH Vs ASHOK MEHTA .

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-000793-000793 / 2006
Diary number: 10830 / 2005
Advocates: MAYA RAO Vs MANIK KARANJAWALA

27 January 2011
Supreme Court
3 pages
S.R. SUNIL & CO. Vs D. SRINIVASAVARADAN

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-000041-000041 / 2005
Diary number: 11861 / 2004
Advocates: PRAMOD DAYAL Vs K. K. MANI

25 January 2011
Supreme Court
13 pages
KANAKA REKHA NAIK Vs MANOJ KUMAR PRADHAN

Bench: B. SUDERSHAN REDDY,SURINDER SINGH NIJJAR, , ,
Case number: Crl.A. No.-000225-000225 / 2011
Diary number: 27801 / 2010
Advocates: JYOTI MENDIRATTA Vs SURESH CHANDRA TRIPATHY

25 January 2011
Supreme Court
16 pages
DURBAL Vs STATE OF U.P.

Bench: B. SUDERSHAN REDDY, , , ,
Case number: Crl.A. No.-001398-001398 / 2008
Diary number: 11428 / 2008
Advocates: Vs SHRISH KUMAR MISRA

25 January 2011
Supreme Court
12 pages
M/S B.FINE ART AUCTIONEERS P.LTD. Vs C.B.I.

Bench: B. SUDERSHAN REDDY,SURINDER SINGH NIJJAR, , ,
Case number: Crl.A. No.-001235-001237 / 2007
Diary number: 25093 / 2007
Advocates: SUDHIR KUMAR GUPTA Vs ARVIND KUMAR SHARMA

25 January 2011
Supreme Court
75 pages
MANJIT SINGH @ MANGE Vs C.B.I.

Bench: P. SATHASIVAM,H.L. DATTU, , ,
Case number: Crl.A. No.-001778-001778 / 2008
Diary number: 30882 / 2008
Advocates: NIRAJ GUPTA Vs

25 January 2011
Supreme Court
7 pages
ANISETTI VEERABHADRA RAO Vs STATE OF A.P.

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-001274-001274 / 2009
Diary number: 1086 / 2009
Advocates: G. RAMAKRISHNA PRASAD Vs D. BHARATHI REDDY

25 January 2011
Supreme Court
8 pages
ABDUL GANI BHAT Vs CHAIRMAN,ISLAMIA COLGE.G.BRD.

Bench: G.S. SINGHVI,ASOK KUMAR GANGULY, , ,
Case number: SLP(C) No.-001995-001996 / 2006
Diary number: 1499 / 2006

25 January 2011
Supreme Court
6 pages
AMAR BAHADUR SINGH Vs STATE OF U.P.

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-000107-000107 / 2006
Diary number: 24096 / 2005
Advocates: PRAVEEN CHATURVEDI Vs

25 January 2011
Supreme Court
8 pages
GURDEEP SINGH Vs STATE OF UTTARANCHAL

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-000642-000642 / 2005
Diary number: 22980 / 2004
Advocates: P. NARASIMHAN Vs JATINDER KUMAR BHATIA

25 January 2011
Supreme Court
3 pages
KESHAV PRASAD SHARMA Vs INDIAN OIL CORP.& ORS.

Bench: MARKANDEY KATJU,GYAN SUDHA MISRA, , ,
Case number: Special Leave Petition (crl.) 1646-1647 of 2009

24 January 2011
Supreme Court
7 pages
ARCHANA CHOUHAN PUNDIR Vs STATE OF M.P..

Bench: G.S. SINGHVI,SURINDER SINGH NIJJAR, , ,
Case number: C.A. No.-000899-000899 / 2011
Diary number: 1554 / 2010
Advocates: KUNAL VERMA Vs

24 January 2011
Supreme Court
9 pages
GURDIAL SINGH Vs STATE OF PUNJAB

Bench: HARJIT SINGH BEDI,P. SATHASIVAM,CHANDRAMAULI KR. PRASAD, ,
Case number: Crl.A. No.-000261-000261 / 2006
Diary number: 18916 / 2005
Advocates: R. P. WADHWANI Vs

24 January 2011
Supreme Court
9 pages
RAMESHBHAI CHANDUBHAI RATHOD Vs STATE OF GUJARAT

Bench: HARJIT SINGH BEDI,P. SATHASIVAM,CHANDRAMAULI KR. PRASAD, ,
Case number: Crl.A. No.-000575-000575 / 2007
Diary number: 8583 / 2007
Advocates: SUDHIR KULSHRESHTHA Vs HEMANTIKA WAHI

24 January 2011
Supreme Court
26 pages
KALYAN SINGH CHOUHAN Vs C.P.JOSHI

Bench: P. SATHASIVAM,B.S. CHAUHAN, , ,
Case number: C.A. No.-000870-000870 / 2011
Diary number: 18003 / 2010
Advocates: Vs MUKUL KUMAR