Showing 10036 - 10050 of 41947 judgements
28 January 2011
Supreme Court
11 pages
KESHAVADAS SHRIDHARAO SAVAKAR Vs ASSISTANT COMMNR. & LAND ACQUISITION&ANR

Bench: G.S. SINGHVI,ASOK KUMAR GANGULY, , ,
Case number: C.A. No.-005007-005024 / 2002
Diary number: 63084 / 2002

28 January 2011
Supreme Court
72 pages
STATE THORUGH C.B.I. Vs MAHENDER SINGH DAHIYA

Bench: B. SUDERSHAN REDDY,SURINDER SINGH NIJJAR, , ,
Case number: Crl.A. No.-001360-001360 / 2003
Diary number: 9226 / 2003
Advocates: ARVIND KUMAR SHARMA Vs NIKHIL NAYYAR

28 January 2011
Supreme Court
12 pages
JAGPAL SINGH Vs STATE OF PUNJAB .

Bench: MARKANDEY KATJU,GYAN SUDHA MISRA, , ,
Case number: C.A. No.-001132-001132 / 2011
Diary number: 37220 / 2010
Advocates: R. C. KAUSHIK Vs PRASHANT BHUSHAN

28 January 2011
Supreme Court
10 pages
PRAFULL GORADIA Vs UNION OF INDIA

Bench: MARKANDEY KATJU,GYAN SUDHA MISRA, , ,
Case number: W.P.(C) No.-000001-000001 / 2007
Diary number: 33255 / 2006
Advocates: P. D. SHARMA Vs SUSHMA SURI

28 January 2011
Supreme Court
2 pages
HEERA LAL DUBEY Vs NAGESH KUMAR SINGH

Bench: DALVEER BHANDARI,DEEPAK VERMA, , ,
Case number: C.A. No.-001110-001110 / 2011
Diary number: 22779 / 2006
Advocates: SHIV SAGAR TIWARI Vs NEERAJ SHEKHAR

28 January 2011
Supreme Court
2 pages
RAJESHWARI Vs ORIENTAL INSURANCE CO. LTD

Bench: DALVEER BHANDARI,DEEPAK VERMA, , ,
Case number: C.A. No.-001108-001109 / 2011
Diary number: 28 / 2010
Advocates: PRASHANT CHAUDHARY Vs ABHA R. SHARMA

28 January 2011
Supreme Court
3 pages
VEENA Vs STATE,GOVT.OF NCT,DELHI

Bench: DALVEER BHANDARI,DEEPAK VERMA, , ,
Case number: Crl.A. No.-000255-000256 / 2011
Diary number: 19584 / 2009
Advocates: Vs ANIL KATIYAR

28 January 2011
Supreme Court
3 pages
PARMESHWARI Vs AMIR CHAND .

Bench: G.S. SINGHVI,ASOK KUMAR GANGULY
Case number: C.A. No.-001082-001082 / 2011
Diary number: 8318 / 2010
Advocates: Vs JAGJIT SINGH CHHABRA

28 January 2011
Supreme Court
2 pages
SUNITA DIWEDI Vs VINOD KUMAR SHARMA

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Transfer Petition (Crl.) 286 of 2010

27 January 2011
Supreme Court
8 pages
ADMINISTRATOR, RANCHI MUNICIPAL CORPN. Vs RAJNISH KUMAR .

Bench: G.S. SINGHVI,ASOK KUMAR GANGULY, , ,
Case number: C.A. No.-000072-000072 / 2003
Diary number: 7481 / 2002
Advocates: MAYA RAO Vs P. PARMESWARAN

27 January 2011
Supreme Court
20 pages
HARI RAM Vs JYOTI PRASAD

Bench: MUKUNDAKAM SHARMA,ANIL R. DAVE, , ,
Case number: C.A. No.-001042-001042 / 2011
Diary number: 28161 / 2009

27 January 2011
Supreme Court
8 pages
JITEN KUMAR SAHOO Vs CHIEF GEN.MANAGER,MCL .

Bench: AFTAB ALAM,R.M. LODHA, , ,
Case number: C.A. No.-001043-001043 / 2011
Diary number: 15263 / 2008
Advocates: Vs RAJESH KUMAR

27 January 2011
Supreme Court
5 pages
ASHOK SURAJLAL UIKE Vs STATE OF MAHARASHTRA

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-000251-000251 / 2006
Diary number: 15079 / 2005
Advocates: S. RAJAPPA Vs ASHA GOPALAN NAIR

27 January 2011
Supreme Court
5 pages
DAULATRAM Vs CBN MANDSAUR, M.P.

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-000259-000259 / 2006
Diary number: 22006 / 2005
Advocates: ASHOK KUMAR SHARMA Vs SUSHMA SURI

27 January 2011
Supreme Court
9 pages
SUKHBIR SINGH Vs STATE OF PUNJAB

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-001198-001198 / 2007
Diary number: 6940 / 2007
Advocates: JAGJIT SINGH CHHABRA Vs KULDIP SINGH