Judgements

Showing 991 - 1005 of 41947 judgements
02 July 2019
Supreme Court
23 pages
SUNIL VASUDEVA Vs SUNDER GUPTA .

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE AJAY RASTOGI
Judgment by: HON'BLE MR. JUSTICE AJAY RASTOGI
Case number: C.A. No.-005140-005140 / 2019
Diary number: 2087 / 2015
Advocates: VIKAS MEHTA Vs

02 July 2019
Supreme Court
1 pages
SUNDAR GUPTA Vs SUNIL VASUDEVA

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE AJAY RASTOGI
Judgment by: HON'BLE MR. JUSTICE AJAY RASTOGI
Case number: CONMT.PET.(C) No.-001721 / 2017
Diary number: 23455 / 2017
Advocates: RANJAN MUKHERJEE Vs

02 July 2019
Supreme Court
50 pages
M/S. ADANI POWER (MUNDRA) LTD. Vs GUJARAT ELECTY REG.COMMISSION .

Bench: HON'BLE MR. JUSTICE S.A. BOBDE, HON'BLE MR. JUSTICE B.R. GAVAI
Judgment by: HON'BLE MR. JUSTICE S.A. BOBDE
Case number: C.A. No.-011133-011133 / 2011
Diary number: 35275 / 2011
Advocates: PRAVEEN KUMAR Vs HEMANTIKA WAHI

02 July 2019
Supreme Court
18 pages
M/S STAR WIRE (INDIA) VIDYUT PVT LTD Vs HARYANA ELECTRICITY REGULATORY COMMISSION

Bench: HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE A.M. KHANWILKAR
Case number: C.A. No.-005139-005139 / 2019
Diary number: 5364 / 2017
Advocates: P. S. SUDHEER Vs

02 July 2019
Supreme Court
12 pages
DALBIR SINGH Vs UNION OF INDIA

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE A.S. BOPANNA
Judgment by: HON'BLE MR. JUSTICE M.R. SHAH
Case number: C.A. No.-009885-009885 / 2011
Diary number: 31795 / 2011
Advocates: RAVINDRA KESHAVRAO ADSURE Vs

02 July 2019
Supreme Court
24 pages
PHAREZ JOHN ABRAHAM(DEAD) BY LRS. Vs ARUL JOTHI SIVASUBRAMANIAM K. AND ORS. ETC. ETC.

Bench: HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE M.R. SHAH
Case number: C.A. No.-007207-007208 / 2008
Diary number: 30467 / 2007
Advocates: ANITHA SHENOY Vs

02 July 2019
Supreme Court
28 pages
THE STATE OF JHARKHAND AND ORS. Vs M/S AJANTA BOTTLERS AND BLENDERS PVT LTD.

Bench: HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE A.M. KHANWILKAR
Case number: C.A. No.-005138-005138 / 2019
Diary number: 35753 / 2013
Advocates: TAPESH KUMAR SINGH Vs

01 July 2019
Supreme Court
18 pages
DODDAMUNIYAPPA (DEAD) THROUGH LRS. Vs MUNISWAMY

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE AJAY RASTOGI
Judgment by: HON'BLE MR. JUSTICE AJAY RASTOGI
Case number: C.A. No.-007141-007141 / 2008
Diary number: 21304 / 2005
Advocates: P. R. RAMASESH Vs S. N. BHAT

01 July 2019
Supreme Court
26 pages
RECKITT BENCKISER (INDIA) PRIVATE LIMITED Vs REYNDERS LABEL PRINTING INDIA PRIVATE LIMITED

Bench: HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE A.M. KHANWILKAR
Case number: ARBIT.CASE(C) No.-000065-000065 / 2016
Diary number: 24972 / 2016
Advocates: ASHWANI KUMAR Vs

01 July 2019
Supreme Court
18 pages
ASIM SHARIFF Vs NATIONAL INVESTIGATION AGENCY

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE AJAY RASTOGI
Judgment by: HON'BLE MR. JUSTICE AJAY RASTOGI
Case number: Crl.A. No.-000949-000949 / 2019
Diary number: 4503 / 2019
Advocates: KAMINI JAISWAL Vs B. V. BALARAM DAS

01 July 2019
Supreme Court
16 pages
THE EXECUTIVE ENGINEER, M.I.W. Vs VITTHAL DAMODAR PATIL

Bench: HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE A.M. KHANWILKAR
Case number: C.A. No.-005125-005125 / 2019
Diary number: 21371 / 2018
Advocates: SANDEEP SUDHAKAR DESHMUKH Vs

01 July 2019
Supreme Court
23 pages
SATVINDER SINGH @ SATVINDER SINGH SALUJA Vs THE STATE OF BIHAR

Bench: HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE ASHOK BHUSHAN
Case number: Crl.A. No.-000951-000951 / 2019
Diary number: 19901 / 2018
Advocates: RAHUL SHYAM BHANDARI Vs

01 July 2019
Supreme Court
21 pages
THE STATE OF TAMIL NADU Vs DR. VASANTHI VEERASEKARAN

Bench: HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE A.M. KHANWILKAR
Case number: C.A. No.-008626-008626 / 2009
Diary number: 18740 / 2006
Advocates: K. V. VIJAYAKUMAR Vs R. AYYAM PERUMAL

01 July 2019
Supreme Court
20 pages
R.S. ANJAYYA GUPTA Vs THIPPAIAH SETTY

Bench: HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE A.M. KHANWILKAR
Case number: C.A. No.-007418-007418 / 2009
Diary number: 3239 / 2007
Advocates: SHAILESH MADIYAL Vs

01 July 2019
Supreme Court
35 pages
VASAVI ENGINEERING COLLEGE PARENTS ASSOCIATION Vs THE STATE OF TELANGANA

Bench: HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE ARUN MISHRA
Case number: C.A. No.-005133-005133 / 2019
Diary number: 37068 / 2018
Advocates: D. MAHESH BABU Vs