Showing 10021 - 10035 of 41947 judgements
02 February 2011
Supreme Court
36 pages
M.NAGABHUSHANA Vs STATE OF KARNATAKA .

Bench: G.S. SINGHVI,ASOK KUMAR GANGULY, , ,
Case number: C.A. No.-001215-001215 / 2011
Diary number: 25624 / 2010
Advocates: RAGHAVENDRA S. SRIVATSA Vs DEBASIS MISRA

02 February 2011
Supreme Court
3 pages
ARVIND KUMAR ETC.ETC. Vs STATE OF BIHAR .

Bench: DALVEER BHANDARI,DEEPAK VERMA, , ,
Case number: C.A. No.-001240-001241 / 2011
Diary number: 23483 / 2009
Advocates: Vs T. MAHIPAL

02 February 2011
Supreme Court
7 pages
U.P.STATE TEXTILE CORP.LTD. Vs SURESH KUMAR

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: C.A. No.-002080-002080 / 2011
Diary number: 7373 / 2008
Advocates: RAKESH UTTAMCHANDRA UPADHYAY Vs DHARMENDRA KUMAR SINHA

02 February 2011
Supreme Court
7 pages
SHAIK IMAMBI Vs SPL.DY.COLLECTOR.(LAND ACQN)T.G.PROJECT

Bench: R.V. RAVEENDRAN,A.K. PATNAIK, , ,
Case number: C.A. No.-001345-001345 / 2011
Diary number: 23177 / 2007
Advocates: ANIL KUMAR TANDALE Vs C. K. SUCHARITA

02 February 2011
Supreme Court
20 pages
CHAIRMAN, BHARTIA EDUCATION SOC. Vs STATE OF H.P. .

Bench: R.V. RAVEENDRAN,A.K. PATNAIK, , ,
Case number: C.A. No.-001227-001227 / 2011
Diary number: 5350 / 2006
Advocates: Vs NARESH K. SHARMA

01 February 2011
Supreme Court
3 pages
KOLLA VEERA RAGHAV RAO Vs GORANTLA VENKATESWARA RAO

Bench: MARKANDEY KATJU,GYAN SUDHA MISRA, , ,
Case number: Crl.A. No.-001160-001160 / 2006
Diary number: 26855 / 2005
Advocates: LAWYER S KNIT & CO Vs D. MAHESH BABU

01 February 2011
Supreme Court
68 pages
B.A.UMESH Vs REGR.GEN.HIGH COURT OF KARNATAKA

Bench: ALTAMAS KABIR,A.K. PATNAIK, , ,
Case number: Crl.A. No.-000285-000286 / 2011
Diary number: 10837 / 2009
Advocates: Vs ANITHA SHENOY

01 February 2011
Supreme Court
21 pages
R.S. MISHRA Vs STATE OF ORISSA .

Bench: J.M. PANCHAL,H.L. GOKHALE, , ,
Case number: Crl.A. No.-000232-000232 / 2005
Diary number: 3447 / 2004
Advocates: MANOJ SWARUP Vs SURESH CHANDRA TRIPATHY

01 February 2011
Supreme Court
1 pages
MOUSUMI DUTTA Vs INDIA BULLS FINANCIAL SER.LTD.

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Transfer Petition (Crl.) 566 of 2010

31 January 2011
Supreme Court
2 pages
ALL INDIA EMP.ST.INSU.CORPN EMP.FEDN&ANR Vs EMPL. STATE INSURANCE CORPN .

Bench: DALVEER BHANDARI,DEEPAK VERMA, , ,
Case number: C.A. No.-001199-001199 / 2011
Diary number: 33431 / 2010
Advocates: ANURAG PANDEY Vs

31 January 2011
Supreme Court
1 pages
DEVOVAR SURENDER Vs STATE OF A.P.

Bench: DALVEER BHANDARI,DEEPAK VERMA, , ,
Case number: Crl.A. No.-000289-000289 / 2011
Diary number: 21780 / 2010
Advocates: ANU GUPTA Vs C. K. SUCHARITA

31 January 2011
Supreme Court
27 pages
KRISHNADEVI MALCHAND KAMATHIA Vs BOMBAY ENVIORNMENTAL ACTION GROUP..

Bench: P. SATHASIVAM,B.S. CHAUHAN, , ,
Case number: C.A. No.-004421-004421 / 2010
Diary number: 29965 / 2009
Advocates: VISHWAJIT SINGH Vs ABHIJIT SENGUPTA

31 January 2011
Supreme Court
27 pages
VARGHESE K. JOSEPH Vs THE CUSTODIAN .

Bench: MARKANDEY KATJU,GYAN SUDHA MISRA, , ,
Case number: Crl.A. No.-000948-000948 / 2006
Diary number: 21152 / 2006
Advocates: NARESH KUMAR Vs

31 January 2011
Supreme Court
44 pages
NATIONAL COUNCIL FOR TEACHERS EDUN.&ORS. Vs SHRI.S.S.SHIKSHA PRASHIKSHAN SANTN.&ORS.

Bench: G.S. SINGHVI,ASOK KUMAR GANGULY, , ,
Case number: C.A. No.-001125-001128 / 2011
Diary number: 17269 / 2009
Advocates: NAVIN PRAKASH Vs MRIDULA RAY BHARADWAJ

31 January 2011
Supreme Court
13 pages
SOU. SANDHYA MANOJ WANKHADE Vs MANOJ BHIMRAO WANKHADE

Bench: ALTAMAS KABIR,CYRIAC JOSEPH, , ,
Case number: Crl.A. No.-000271-000271 / 2011
Diary number: 10050 / 2010
Advocates: GARVESH KABRA Vs ANAGHA S. DESAI