Judgements

Showing 10006 - 10020 of 41947 judgements
04 February 2011
Supreme Court
7 pages
NARINDER KAUR Vs PUNJAB & HARYANA HIGH COURT .

Bench: J.M. PANCHAL,H.L. GOKHALE, , ,
Case number: C.A. No.-001380-001380 / 2011
Diary number: 30054 / 2006
Advocates: KAMAL MOHAN GUPTA Vs AJAY PAL

04 February 2011
Supreme Court
14 pages
STATE OF WEST BENGAL Vs PRAFULLA CHURAN LAW .

Bench: G.S. SINGHVI,ASOK KUMAR GANGULY, , ,
Case number: C.A. No.-001182-001182 / 2003
Diary number: 13042 / 2001
Advocates: Vs INDRA SAWHNEY

04 February 2011
Supreme Court
9 pages
KEESARI MADHAV REDDY Vs STATE OF A.P.

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-000339-000339 / 2004
Diary number: 24013 / 2003
Advocates: VENKATESWARA RAO ANUMOLU Vs D. MAHESH BABU

04 February 2011
Supreme Court
21 pages
CHAIRMAN & M.D.,INDIAN OVERSEAS BANK&ORS Vs TRIBHUWAN NATH SRIVASTAVA

Bench: AFTAB ALAM,R.M. LODHA, , ,
Case number: C.A. No.-001186-001186 / 2005
Diary number: 20654 / 2003
Advocates: E. C. AGRAWALA Vs RUPESH KUMAR

03 February 2011
Supreme Court
16 pages
JOYDEEP MUKHARJEE Vs STATE OF WEST BENGAL .

Bench: S.H. KAPADIA,K.S. PANICKER RADHAKRISHNAN,SWATANTER KUMAR, ,
Case number: W.P.(C) No.-000043-000043 / 2006
Diary number: 605 / 2005
Advocates: S. K. BHATTACHARYA Vs TARA CHANDRA SHARMA

03 February 2011
Supreme Court
5 pages
ARUP BHUYAN Vs THE STATE OF ASSAM HOME DEPARTMENT

Bench: MARKANDEY KATJU,GYAN SUDHA MISRA, , ,
Case number: Crl.A. No.-000889-000889 / 2007
Diary number: 14479 / 2007
Advocates: ABHIJAT P. MEDH Vs SHUVODEEP ROY

03 February 2011
Supreme Court
3 pages
JAGGA SINGH Vs STATE OF PUNJAB

Bench: MARKANDEY KATJU,GYAN SUDHA MISRA, , ,
Case number: Crl.A. No.-000807-000807 / 2007
Diary number: 8702 / 2007
Advocates: ANNAM D. N. RAO Vs KULDIP SINGH

03 February 2011
Supreme Court
28 pages
WAKKAR Vs STATE OF U.P.

Bench: B. SUDERSHAN REDDY,SURINDER SINGH NIJJAR, , ,
Case number: Crl.A. No.-000200-000200 / 2006
Diary number: 29256 / 2005
Advocates: ABHA R. SHARMA Vs KAMLENDRA MISHRA

03 February 2011
Supreme Court
7 pages
NACHHATAR SINGH Vs STATE OF PUNJAB

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-000808-000808 / 2005
Diary number: 25534 / 2004
Advocates: P. N. PURI Vs KULDIP SINGH

03 February 2011
Supreme Court
20 pages
INDIAN OIL CORP.LTD. Vs M/S SPS ENGINEERING LTD.

Bench: R.V. RAVEENDRAN,A.K. PATNAIK, , ,
Case number: C.A. No.-001282-001282 / 2011
Diary number: 8533 / 2010
Advocates: ARPUTHAM ARUNA AND CO Vs ARVIND MINOCHA

03 February 2011
Supreme Court
3 pages
DAV COLLEGE MANAGING COMMITTEE Vs SURENDER RANA

Bench: R.V. RAVEENDRAN,A.K. PATNAIK, , ,
Case number: C.A. No.-002719-002719 / 2007
Diary number: 33587 / 2006
Advocates: VINAY GARG Vs I. B GAUR

03 February 2011
Supreme Court
8 pages
GIAN KAUR Vs RAGHUBIR SINGH

Bench: G.S. SINGHVI,ASOK KUMAR GANGULY, , ,
Case number: C.A. No.-001142-001142 / 2003
Diary number: 18015 / 2002
Advocates: NARESH BAKSHI Vs RR-EX-PARTE

03 February 2011
Supreme Court
7 pages
STATE OF A.P. Vs M. DURGA PRASAD .

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-000199-000199 / 2006
Diary number: 13221 / 2004
Advocates: P. PARMESWARAN Vs D. MAHESH BABU

03 February 2011
Supreme Court
4 pages
C. PERUMAL Vs RAJASEKARAN .

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-000006-000008 / 2004
Diary number: 6381 / 2002
Advocates: K. SARADA DEVI Vs A. T. M. SAMPATH

02 February 2011
Supreme Court
28 pages
MONA PANWAR Vs HIGH COURT OF JUDICAT.AT ALLAHABD.

Bench: J.M. PANCHAL,H.L. GOKHALE, , ,
Case number: Crl.A. No.-000298-000298 / 2011
Diary number: 34956 / 2009
Advocates: T. MAHIPAL Vs RAVI PRAKASH MEHROTRA