Showing 9991 - 10005 of 41947 judgements
09 February 2011
Supreme Court
45 pages
STATE OF ORISSA Vs MAMATA MOHANTY

Bench: P. SATHASIVAM,B.S. CHAUHAN, , ,
Case number: C.A. No.-001272-001272 / 2011
Diary number: 15390 / 2006
Advocates: RADHA SHYAM JENA Vs SATYA MITRA GARG

08 February 2011
Supreme Court
15 pages
BACHNI DEVI Vs STATE OF HARYANA TH. SECY. HOME DEP.

Bench: AFTAB ALAM,R.M. LODHA, , ,
Case number: Crl.A. No.-000831-000831 / 2006
Diary number: 15050 / 2005
Advocates: HEMANTIKA WAHI Vs KAMAL MOHAN GUPTA

08 February 2011
Supreme Court
21 pages
HARSHENDRA KUMAR D. Vs REBATILATA KOLEY ETC.

Bench: AFTAB ALAM,R.M. LODHA, , ,
Case number: Crl.A. No.-000360-000377 / 2011
Diary number: 9341 / 2008
Advocates: V. N. RAGHUPATHY Vs S. C. PATEL

08 February 2011
Supreme Court
11 pages
STATE OF PUNJAB Vs AMARJIT SINGH

Bench: R.V. RAVEENDRAN,A.K. PATNAIK, , ,
Case number: C.A. No.-001494-001494 / 2011
Diary number: 37172 / 2008
Advocates: KULDIP SINGH Vs SHOBHA

08 February 2011
Supreme Court
15 pages
RBF RIG CORPN., MUMBAI Vs COMMISSIONER OF CUSTOMS(IMPORTS)MUMBAI

Bench: D.K. JAIN,H.L. DATTU, , ,
Case number: C.A. No.-003478-003478 / 2006
Diary number: 17806 / 2006
Advocates: MANIK KARANJAWALA Vs SHREEKANT N. TERDAL

08 February 2011
Supreme Court
19 pages
PARIMAL Vs VEENA @ BHARTI

Bench: P. SATHASIVAM,B.S. CHAUHAN, , ,
Case number: C.A. No.-001467-001467 / 2011
Diary number: 25095 / 2007
Advocates: M. C. DHINGRA Vs CHANDER SHEKHAR ASHRI

08 February 2011
Supreme Court
2 pages
STATE OF U.P. Vs RAJENDRA SINGH .

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-000066-000066 / 2006
Diary number: 11565 / 2005
Advocates: PRADEEP MISRA Vs P. N. RAMALINGAM

08 February 2011
Supreme Court
6 pages
RAMA KRUSHNA ROY Vs STATE OF ORISSA

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-000188-000188 / 2006
Diary number: 19946 / 2005
Advocates: SIBO SANKAR MISHRA Vs RADHA SHYAM JENA

08 February 2011
Supreme Court
10 pages
VINOD KUMAR THAREJA Vs M/S. ALPHA CONSTRUCTION .

Bench: R.V. RAVEENDRAN,A.K. PATNAIK, , ,
Case number: C.A. No.-001493-001493 / 2011
Diary number: 6005 / 2010
Advocates: JAYANT KUMAR MEHTA Vs S. K. VERMA

08 February 2011
Supreme Court
7 pages
BHOLA SINGH Vs STATE OF PUNJAB

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-000448-000448 / 2006
Diary number: 20662 / 2005
Advocates: TRILOKI NATH RAZDAN Vs KULDIP SINGH

07 February 2011
Supreme Court
14 pages
KANAIYALAL LALCHAND SACHDEV Vs STATE OF MAHARASHTRA .

Bench: D.K. JAIN,H.L. DATTU, , ,
Case number: Crl.A. No.-000338-000340 / 2011
Diary number: 18738 / 2009
Advocates: AISHWARYA BHATI Vs ASHA GOPALAN NAIR

07 February 2011
Supreme Court
35 pages
SESA INDUSTRIES LTD. Vs KRISHNA H. BAJAJ .

Bench: D.K. JAIN,H.L. DATTU, , ,
Case number: C.A. No.-001430-001431 / 2011
Diary number: 9885 / 2009
Advocates: B. VIJAYALAKSHMI MENON Vs SUSHMA SURI

07 February 2011
Supreme Court
17 pages
M/S SBEC SUGAR LIMITED Vs UNION OF INDIA

Bench: D.K. JAIN,H.L. DATTU, , ,
Case number: C.A. No.-002899-002899 / 2006
Diary number: 13457 / 2006
Advocates: UMESH KUMAR KHAITAN Vs B. KRISHNA PRASAD

07 February 2011
Supreme Court
8 pages
SUNIL SHARMA Vs BACHITAR SINGH

Bench: G.S. SINGHVI,ASOK KUMAR GANGULY, , ,
Case number: C.A. No.-001440-001440 / 2011
Diary number: 37571 / 2009
Advocates: ASHWANI KUMAR Vs MANJEET CHAWLA

07 February 2011
Supreme Court
6 pages
SYED MEHABOOB Vs THE NEW INDIA ASSURANCE LTD

Bench: G.S. SINGHVI,ASOK KUMAR GANGULY, , ,
Case number: C.A. No.-001441-001441 / 2011
Diary number: 3442 / 2010
Advocates: V. N. RAGHUPATHY Vs RAMESHWAR PRASAD GOYAL