Showing 9976 - 9990 of 41947 judgements
14 February 2011
Supreme Court
7 pages
SR.LAW MANAGER,INDIAN OIL CORP.LD. Vs GURU SHAKTI SINGH

Bench: R.V. RAVEENDRAN,A.K. PATNAIK, , ,
Case number: C.A. No.-001649-001649 / 2011
Diary number: 17348 / 2007
Advocates: Vs C. D. SINGH

14 February 2011
Supreme Court
2 pages
NEHA ARUN JUGADAR Vs KUMARI PALAK DIWAN JI

Bench: MARKANDEY KATJU,GYAN SUDHA MISRA, , ,
Case number: T.P.(C) No.-000182-000182 / 2011
Diary number: 3313 / 2011

14 February 2011
Supreme Court
9 pages
S.K.M.HAIDER Vs UNION OF INDIA .

Bench: AFTAB ALAM,R.M. LODHA, , ,
Case number: C.A. No.-001630-001630 / 2011
Diary number: 31890 / 2009
Advocates: JAGJIT SINGH CHHABRA Vs ARVIND KUMAR SHARMA

14 February 2011
Supreme Court
7 pages
BUDHADEV KARMASKAR Vs THE STATE OF WEST BENGAL

Bench: MARKANDEY KATJU,GYAN SUDHA MISRA, , ,
Case number: Crl.A. No.-000135-000135 / 2010
Diary number: 37388 / 2007
Advocates: JAIL PETITION Vs CHANCHAL KUMAR GANGULI

14 February 2011
Supreme Court
9 pages
TEJ BIR Vs STATE OF HARYANA

Bench: G.S. SINGHVI,ASOK KUMAR GANGULY, , ,
Case number: Crl.A. No.-000452-000452 / 2011
Diary number: 16252 / 2010
Advocates: ATISHI DIPANKAR Vs KAMAL MOHAN GUPTA

11 February 2011
Supreme Court
21 pages
JARNAIL SINGH Vs STATE OF PUNJAB

Bench: B. SUDERSHAN REDDY,SURINDER SINGH NIJJAR, , ,
Case number: Crl.A. No.-001960-001960 / 2009
Diary number: 19813 / 2008
Advocates: R. C. KAUSHIK Vs KULDIP SINGH

11 February 2011
Supreme Court
2 pages
JASWINDER SINGH SOHAL Vs INDIAN BANK

Bench: DALVEER BHANDARI,DEEPAK VERMA, , ,
Case number: C.A. No.-001642-001642 / 2011
Diary number: 12745 / 2009
Advocates: Vs HIMANSHU MUNSHI

10 February 2011
Supreme Court
8 pages
RAVINDER RAJ Vs M/S. COMPETENT MOTORS CO. PVT. LTD.&ANR.

Bench: ALTAMAS KABIR,CYRIAC JOSEPH, , ,
Case number: SLP(C) No.-010364-010364 / 2006
Diary number: 23369 / 2005
Advocates: PETITIONER-IN-PERSON Vs PRAMOD DAYAL

10 February 2011
Supreme Court
24 pages
SRI INDRA DAS Vs THE STATE OF ASSAM

Bench: MARKANDEY KATJU,GYAN SUDHA MISRA, , ,
Case number: Crl.A. No.-001383-001383 / 2007
Diary number: 26867 / 2007
Advocates: ABHIJIT SENGUPTA Vs SHREEKANT N. TERDAL

10 February 2011
Supreme Court
22 pages
C.C.E.,VISAKHAPATNAM Vs M/S.MEHTA & CO.

Bench: MUKUNDAKAM SHARMA,ANIL R. DAVE, , ,
Case number: C.A. No.-001090-001090 / 2009
Diary number: 33352 / 2008
Advocates: ANIL KATIYAR Vs MEERA MATHUR

10 February 2011
Supreme Court
40 pages
PAWAN PRATAP SINGH Vs REEVAN SINGH .

Bench: AFTAB ALAM,R.M. LODHA, , ,
Case number: C.A. No.-009906-009906 / 2003
Diary number: 332 / 2003
Advocates: K. L. JANJANI Vs RAVI PRAKASH MEHROTRA

10 February 2011
Supreme Court
84 pages
V.S. ACHUTHANANDAN Vs R. BALAKRISHNA PILLAI .

Bench: P. SATHASIVAM,B.S. CHAUHAN, , ,
Case number: Crl.A. No.-000350-000350 / 2006
Diary number: 19077 / 2004
Advocates: Vs E. M. S. ANAM

10 February 2011
Supreme Court
13 pages
HARYANA STATE AGRI.MARKET.BOARD Vs RAJ PAL

Bench: R.V. RAVEENDRAN,A.K. PATNAIK, , ,
Case number: C.A. No.-001550-001550 / 2011
Diary number: 7367 / 2009
Advocates: UGRA SHANKAR PRASAD Vs

09 February 2011
Supreme Court
10 pages
PRAMOD BUILDING & DEVELOPERS P.LTD. Vs SHANTA CHOPRA

Bench: R.V. RAVEENDRAN,A.K. PATNAIK, , ,
Case number: C.A. No.-001535-001535 / 2011
Diary number: 29703 / 2008
Advocates: ASHOK MATHUR Vs NIKHIL NAYYAR

09 February 2011
Supreme Court
7 pages
STATE OF ORISSA Vs SAROJ KUMAR JENA

Bench: P. SATHASIVAM,B.S. CHAUHAN, , ,
Case number: C.A. No.-001284-001284 / 2011
Diary number: 8366 / 2008
Advocates: KIRTI RENU MISHRA Vs