Showing 9961 - 9975 of 41947 judgements
17 February 2011
Supreme Court
4 pages
MEGHWAL SAMAJ SHIKSHA SAMITI Vs LAKH SINGH .

Bench: R.V. RAVEENDRAN,P. SATHASIVAM,A.K. PATNAIK, ,
Case number: C.A. No.-000821-000821 / 2004
Diary number: 6278 / 2003
Advocates: P. V. YOGESWARAN Vs GP. CAPT. KARAN SINGH BHATI

17 February 2011
Supreme Court
14 pages
STATE OF UTTARKHAND Vs HARPAL SINGH RAWAT

Bench: G.S. SINGHVI,ASOK KUMAR GANGULY, , ,
Case number: C.A. No.-001894-001894 / 2011
Diary number: 9023 / 2007
Advocates: P. N. GUPTA Vs

17 February 2011
Supreme Court
5 pages
M/S APS KUSHWAHA (SSI UNIT) Vs MUNICIPAL CORP.GWALIOR .

Bench: R.V. RAVEENDRAN,A.K. PATNAIK, , ,
Case number: C.A. No.-001888-001889 / 2011
Diary number: 22458 / 2010
Advocates: ASHOK MATHUR Vs SHIV SAGAR TIWARI

17 February 2011
Supreme Court
1 pages
JASTI BHANU SANKARA RAO Vs STATE THROUGH S.H.O.

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-000272-000273 / 2003
Diary number: 21312 / 2002
Advocates: Vs ABHIJIT SENGUPTA

17 February 2011
Supreme Court
2 pages
BACHU SINGH Vs C.B.I.

Bench: HARJIT SINGH BEDI,CHANDRAMAULI KR. PRASAD, , ,
Case number: Crl.A. No.-000684-000684 / 2007
Diary number: 15867 / 2004
Advocates: BINU TAMTA Vs P. PARMESWARAN

17 February 2011
Supreme Court
9 pages
ELECTRONICS CORP.OF INDIA LIMITED Vs UNION OF INDIA .

Bench: S.H. KAPADIA,MUKUNDAKAM SHARMA,K.S. PANICKER RADHAKRISHNAN,SWATANTER KUMAR,ANIL R. DAVE
Case number: C.A. No.-001883-001883 / 2011
Diary number: 2669 / 2009
Advocates: RUPESH KUMAR Vs B. KRISHNA PRASAD

17 February 2011
Supreme Court
2 pages
KHAJA SHARIFF Vs B.H.E.L., HYDERABAD

Bench: DALVEER BHANDARI,MUKUNDAKAM SHARMA, , ,
Case number: C.A. No.-000044-000044 / 2007
Diary number: 6792 / 2004
Advocates: ABHIJIT SENGUPTA Vs G. RAMAKRISHNA PRASAD

15 February 2011
Supreme Court
8 pages
SURENDRA KOLI Vs STATE OF U.P. ORS.

Bench: MARKANDEY KATJU,GYAN SUDHA MISRA, , ,
Case number: Crl.A. No.-002227-002227 / 2010
Diary number: 34494 / 2009
Advocates: Vs B. V. BALARAM DAS

15 February 2011
Supreme Court
6 pages
STATE OF HARYANA Vs PRADUMAN SINGH(DEAD)BY LRS.

Bench: MARKANDEY KATJU,GYAN SUDHA MISRA, , ,
Case number: C.A. No.-000356-000356 / 2007
Diary number: 21313 / 2000
Advocates: KAMAL MOHAN GUPTA Vs SIDDHARTHA CHOWDHURY

15 February 2011
Supreme Court
68 pages
SHEO SHANKAR SINGH Vs STATE OF JHARKHAND

Bench: V.S. SIRPURKAR,T.S. THAKUR, , ,
Case number: Crl.A. No.-000791-000792 / 2005
Diary number: 11387 / 2005
Advocates: ASHOK KUMAR SINGH Vs ANIL K. JHA

15 February 2011
Supreme Court
2 pages
RAJESH NAUPATLAL SANKLA Vs RAJA MAHENDRAGIR DHANRAJGIR .

Bench: DALVEER BHANDARI,H.L. GOKHALE, , ,
Case number: C.A. No.-001999-001999 / 2011
Diary number: 32554 / 2007
Advocates: Vs ARVIND MINOCHA

15 February 2011
Supreme Court
2 pages
UNION OF INDIA Vs NRIPEN SARMA

Bench: DALVEER BHANDARI,MUKUNDAKAM SHARMA, , ,
Case number: C.A. No.-001922-001922 / 2011
Diary number: 9683 / 2008
Advocates: B. KRISHNA PRASAD Vs AMIT PAWAN

15 February 2011
Supreme Court
20 pages
PRIYA DARSHNI DENTAL COLLEGE & HOSPL. Vs UNION OF INDIA .

Bench: R.V. RAVEENDRAN,A.K. PATNAIK, , ,
Case number: W.P.(C) No.-000319-000319 / 2010
Diary number: 30321 / 2010
Advocates: Vs R. CHANDRACHUD

14 February 2011
Supreme Court
4 pages
ZAFRUDDIN KHAN Vs A.M.U.

Bench: R.V. RAVEENDRAN,A.K. PATNAIK, , ,
Case number: C.A. No.-001862-001862 / 2011
Diary number: 34984 / 2010
Advocates: IRSHAD AHMAD Vs EJAZ MAQBOOL

14 February 2011
Supreme Court
5 pages
UNION OF INDIA Vs J.JASON JOSEPH

Bench: R.V. RAVEENDRAN,A.K. PATNAIK, , ,
Case number: C.A. No.-001863-001863 / 2011
Diary number: 2523 / 2011
Advocates: ARVIND KUMAR SHARMA Vs A. T. M. SAMPATH